High Courts09 May 1906Allowed
Bai Kesserbai Vs Hunsraj Morarji
Bombay High Court · (1906) 8 BOMLR 446
COURT ARCHIVE
Bombay High Court judgments
76,704 judgments · page 3,829 of 3,836
High Courts04 May 1906
In Re: Kalidas Rewadas
Bombay High Court · (1906) 8 BOMLR 477
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Apr 1906
The Municipal Commissioner Vs Mathoorabai
Bombay High Court · (1906) 8 BOMLR 457
City of Bombay Municipal Council Act, 1988 — Section 3
High Courts17 Apr 1906
Emperor Vs Nensi Hansraj
Bombay High Court · (1906) 8 BOMLR 420
Criminal Procedure Code, 1898 (CrPC) — Section 497(i)
High Courts11 Apr 1906
Emperor Vs H.C. Bayne
Bombay High Court · (1906) 8 BOMLR 414
Penal Code, 1860 (IPC) — Section 279
High Courts09 Apr 1906Allowed
Musammat Lali Vs Murli Dhar
Bombay High Court · (1906) 8 BOMLR 402
Evidence Act, 1872 — Section 35
High Courts05 Apr 1906
Sorabji Cursetji Vs The Scinde and Punjab Cotton Press Co. Ltd.
Bombay High Court · (1906) 8 BOMLR 478
Companies Act, 1956 — Section 78
High Courts28 Mar 1906Dismissed
Lalbhai Mulchand Vs Mansukh Raichand
Bombay High Court · (1906) 8 BOMLR 482
High Courts26 Mar 1906Dismissed
R.S. Woonwalla and Co. Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 470
Insolvency Act, 1848 — Section 31
High Courts26 Mar 1906Dismissed
N.C. Macleod Vs H.B. M''S Consul General, Zanzibar
Bombay High Court · (1906) 8 BOMLR 725
Succession Act, 1925 — Section 242
High Courts23 Mar 1906Allowed
Sidharathrai Soojanrai Vs Anantram Buldeodas
Bombay High Court · (1906) 8 BOMLR 567
High Courts23 Mar 1906Dismissed
Bhavanishankar Ramrao Vs Timmanna Ram Bhatta
Bombay High Court · (1906) 8 BOMLR 407
Religious Endowments Act, 1863 — Section 18
High Courts23 Mar 1906
Abdulbhai Chhotambhai Vs Nathia Parshottam
Bombay High Court · (1906) 8 BOMLR 369
High Courts22 Mar 1906
In Re: Trimbak Balaji Mahajan
Bombay High Court · (1906) 8 BOMLR 587
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Mar 1906Allowed
Chaudhri Mehdi Hasan Vs Muhammad Hasan
Bombay High Court · (1906) 8 BOMLR 387
Transfer of Property Act, 1882 — Section 129
High Courts21 Mar 1906
Malik Ahmad Wali Khan Vs Musammat Shamsi Jahan
Bombay High Court · (1906) 8 BOMLR 397
Transfer of Property Act, 1882 — Section 95
High Courts21 Mar 1906Dismissed
Rani Hemanta Kumari Vs Maharaja Jagadindra Nath Roy
Bombay High Court · (1906) 8 BOMLR 400
High Courts20 Mar 1906Allowed
Bhagwansing Daulatsing Vs The Secretary of State
Bombay High Court · (1908) 10 BOMLR 571
Evidence Act, 1872 — Section 110