High Courts13 Aug 1906
Martand Trimbak Garde and Another Vs Vinayak Kashinath Khasgivale
Bombay High Court · (1907) ILR (Bom) 5
COURT ARCHIVE
Bombay High Court judgments
76,704 judgments · page 3,827 of 3,836
High Courts13 Aug 1906Dismissed
Darves Haji Mahamad Sidik Vs Jainudin Haji Badrudin
Bombay High Court · (1906) 8 BOMLR 751
High Courts13 Aug 1906Dismissed
Martand Trimbak Vs Vinayak Kashinath
Bombay High Court · (1906) 8 BOMLR 832
High Courts13 Aug 1906
In Re: Mukund Bhaskarshet
Bombay High Court · (1906) 8 BOMLR 694
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts09 Aug 1906
Chandraprasad Hariprasad Vs Varajlal Umedram
Bombay High Court · (1906) 8 BOMLR 644
Provincial Small Cause Courts Act, 1887 — Section 25(iii)
High Courts09 Aug 1906
Ashidbai Vs Abdulla Haji Mahomed
Bombay High Court · (1906) 8 BOMLR 652
Trusts Act, 1882 — Section 53
High Courts07 Aug 1906Allowed
Shivlingrao Jagdeorao Vs Rango Ramchandra
Bombay High Court · (1906) 8 BOMLR 777
High Courts07 Aug 1906Dismissed
Ravji Khandu Chambhar Vs S.B. Fraser
Bombay High Court · (1906) 8 BOMLR 638
Penal Code, 1860 (IPC) — Section 188
High Courts03 Aug 1906
The Secretary of State for India Vs Bhagirathibai
Bombay High Court · (1906) 8 BOMLR 689
High Courts02 Aug 1906Allowed
Bapuji Dorabji Vs Dastur Kaikhushru
Bombay High Court · (1906) 8 BOMLR 678
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts30 Jul 1906
Mahomedbhai Nensey Vs Fatmabai
Bombay High Court · (1906) 8 BOMLR 615
Succession Act, 1925 — Section 95
High Courts27 Jul 1906
Emperor Vs Vishwanath Krishna Sathe
Bombay High Court · (1906) 8 BOMLR 589
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 156(3), 476
High Courts27 Jul 1906Dismissed
Thakur Tirbhuwan Bahadur Vs Raja Rameshar Bakhsh
Bombay High Court · (1906) 8 BOMLR 722
Limitation Act, 1877 — Section 2
High Courts25 Jul 1906
Rakhmabai Pandurang Vs Keshav Raghunath Bhise
Bombay High Court · (1906) 8 BOMLR 675
High Courts25 Jul 1906Allowed
Mulchand Dagdu Vs Govind Gopal Kulkarni
Bombay High Court · (1906) 8 BOMLR 578
High Courts19 Jul 1906
Pandurang Balaji Apte Vs Nagu Dagdu Chaugula
Bombay High Court · (1906) 8 BOMLR 610
High Courts17 Jul 1906Allowed
Krishnabai Janardan Vs Manohar Sundarrao
Bombay High Court · (1906) 8 BOMLR 671
High Courts16 Jul 1906
Purshotam Murlidhar Vs Sitaram Balkrishna
Bombay High Court · (1906) 8 BOMLR 606
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts16 Jul 1906
Benin Menahim Yousaf Vs John Poleologo
Bombay High Court · (1906) 8 BOMLR 580
Registration Act, 1877 — Section 17(d)