High CourtsDivision Bench(1906) 07 BOM CK 0011

Benin Menahim Yousaf vs John Poleologo

Bombay High Court · Decided on 16 July 1906 · Citation: (1906) 8 BOMLR 580

HON’BLE JUDGES
Lawrence Jenkins, J · Beaman, J
CASE NUMBER
Civil Reference No. 1 of 1906

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Judgment

1 paragraphs · 50 words

Lawrence Jenkins, K.C.I.E., C.J.—We are of opinion that the document of November 1904 does not come within Section 17(d) of the Registration Act, and on the facts appearing on the Reference that the appellant''s contention that the agreement of lease was at an end is erroneous and cannot be supported.