High Courts15 Feb 1923
Hiraji and Another Vs Vishnu and Others
Bombay High Court · AIR 1923 Bom 429 : 79 Ind. Cas. 186
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,489 of 3,651
High Courts15 Feb 1923Dismissed
Totaram Chunilal Shet Vs Chhoturam Motiram Shet
Bombay High Court · AIR 1923 Bom 299 : (1923) 25 BOMLR 446 : 73 Ind. Cas. 454
High Courts15 Feb 1923Dismissed
Shankar Ramchandra Kulkarni Vs Ramchandra Annaji Kulkarni
Bombay High Court · (1923) 25 BOMLR 437 : 73 Ind. Cas. 415
High Courts14 Feb 1923Dismissed
Hirachand Amichand Gujar Vs Nemchand Fulchand Marwadi
Bombay High Court · AIR 1923 Bom 403 : (1923) 25 BOMLR 445 : 73 Ind. Cas. 465
Transfer of Property Act, 1882 — Section 6(e)
High Courts09 Feb 1923
Maharajah of Jeypore Vs Sri Rajah Gangaraju Bahadur and Others
Bombay High Court · (1923) ILR (Bom) 726
Government of India Act, 1915 — Section 107
High Courts09 Feb 1923
Hasham Ismayal walad Haji Khamisa Vs Nariman Rustomji
Bombay High Court · AIR 1924 Bom 57 : 81 Ind. Cas. 463
Contract Act, 1872 — Section 254
High Courts09 Feb 1923
Sakharam Balwant Peshwe and Another Vs Laxman Timbak Purandare and Others
Bombay High Court · AIR 1923 Bom 428 : 79 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Feb 1923Allowed
Talakchand Bheraji Vs Atmaram Keshav Vaidya
Bombay High Court · AIR 1924 Bom 58 : (1923) 25 BOMLR 818
Evidence Act, 1872 — Section 92
High Courts08 Feb 1923
Emperor Vs Imam Hasan
Bombay High Court · (1923) 25 BOMLR 286 : 84 Ind. Cas. 652
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1923
Shrichand Anopchand Gujar Vahiwatdar and Others Vs P.E. Boyce and Sons and Another
Bombay High Court · AIR 1924 Bom 62 : 80 Ind. Cas. 720
High Courts07 Feb 1923
In Re: Parshotamdas M. Shah
Bombay High Court · (1923) 25 BOMLR 282
Criminal Procedure Code, 1898 (CrPC) — Section 476, 478
High Courts06 Feb 1923Allowed
Timmappa Annaya Bhatta Vs Manjaya Jattaya Shetti
Bombay High Court · AIR 1923 Bom 440 : (1923) 25 BOMLR 491 : 73 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Feb 1923
Vijbhukhandas Kashidas and Others Vs Sardar Ishwardas Jagjivandas and Another
Bombay High Court · AIR 1923 Bom 397 : 74 Ind. Cas. 292
High Courts06 Feb 1923Dismissed
Vijbhukhandas Kashidas Vs Ishvardas Jagjivandas
Bombay High Court · (1923) 25 BOMLR 431
Bombay Land Revenue Code, 1879 — Section 83
High Courts06 Feb 1923Dismissed
Sitaram Pandurang Deshmukh Vs Ganpat Daulatrao Deshmukh
Bombay High Court · AIR 1923 Bom 384 : (1923) 25 BOMLR 429 : 73 Ind. Cas. 412
High Courts05 Feb 1923
Gajanan Vinayak Vs Assistant Collector and Another
Bombay High Court · 85 Ind. Cas. 11
High Courts05 Feb 1923
Gajanan Vinayak Vs Assistant Collector, Salsette
Bombay High Court · AIR 1924 Bom 54 : (1923) 25 BOMLR 480
High Courts01 Feb 1923Allowed
Damodar Jagjivan Vs Govindji Jivabhai
Bombay High Court · AIR 1923 Bom 392 : (1923) 25 BOMLR 378 : 73 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Feb 1923
Devendra Marrappa Jingowda Vs Shettappa Hooleppa Ventagatti
Bombay High Court · AIR 1923 Bom 264 : (1923) 25 BOMLR 251
Criminal Procedure Code, 1898 (CrPC) — Section 422Penal Code, 1860 (IPC) — Section 352, 504
High Courts31 Jan 1923Dismissed
Peerkha Lalkha Vs Bapu Kashiba Mali
Bombay High Court · AIR 1923 Bom 410 : (1923) 25 BOMLR 375 : 73 Ind. Cas. 231