High Courts06 Mar 1923
Mirza Abid Husain Khan Vs Ahmad Husain
Bombay High Court · (1924) 26 BOMLR 731
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,488 of 3,651
High Courts05 Mar 1923Dismissed
Thakoredas Tribhovandas Vs Lallubhai Tribhovandas
Bombay High Court · AIR 1923 Bom 401 : (1923) 25 BOMLR 452
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115
High Courts03 Mar 1923
Thakoredas Tribhavandas and Another Vs Lalubhai Tribhovandas and Others
Bombay High Court · 75 Ind. Cas. 102
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Mar 1923
Tyebbhai Essubhai Thana Walla Vs Abdul Husein Tyebally
Bombay High Court · 85 Ind. Cas. 424
High Courts01 Mar 1923
Tyebbhai Essubhai Thanawalla Vs Abdul Husein Tyebally
Bombay High Court · AIR 1924 Bom 149 : (1923) 25 BOMLR 392
Civil Procedure Code, 1908 (CPC) — Para 15(2)
High Courts26 Feb 1923Allowed
The Bombay Sizing and Stores Supplying Co. Vs V.B. Kusumgar and Co.
Bombay High Court · AIR 1924 Bom 227 : (1923) 25 BOMLR 310 : 84 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts23 Feb 1923
Dagadu Govind Bodake and Another Vs Sakhubai Nana Bodake
Bombay High Court · (1923) ILR (Bom) 773
High Courts23 Feb 1923Allowed
Bala Raghu Dhanwade Vs Bhiku Genu Jambhale
Bombay High Court · AIR 1923 Bom 412 : (1923) 25 BOMLR 450 : 73 Ind. Cas. 125
Stamp Act, 1899 — Section 36
High Courts23 Feb 1923Dismissed
Dagadu Govinda Bodake Vs Sakubai Nana Bodake
Bombay High Court · AIR 1924 Bom 31 : (1923) 25 BOMLR 806 : 73 Ind. Cas. 369
High Courts23 Feb 1923Dismissed
Babaji Ramling Gurav Vs Appa Vithavja Sutar
Bombay High Court · AIR 1924 Bom 154 : (1923) 25 BOMLR 789
Easements Act, 1882 — Section 27
High Courts21 Feb 1923
Muhammad Kunhi Vs Paokrichi Umma and Eleven Ors.
Bombay High Court · (1923) ILR (Bom) 650
High Courts21 Feb 1923
Chimanbhai Kalyanbhai and Another Vs Keshavlal Bulakhidas and Others
Bombay High Court · (1923) ILR (Bom) 721
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Feb 1923Dismissed
Chimanbhai Kalyanbhai Vs Keshavlal Bulakhidas
Bombay High Court · AIR 1923 Bom 402 : (1923) 25 BOMLR 443 : 73 Ind. Cas. 464
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115
High Courts21 Feb 1923
The Government of Bombay Vs Khanderao Ramchandra Talpade
Bombay High Court · AIR 1923 Bom 417 : (1923) 25 BOMLR 794
High Courts20 Feb 1923
Sukhanand Gurumukhrai Vs Bhimraj R. Potdar
Bombay High Court · AIR 1923 Bom 394 : (1923) 25 BOMLR 390 : 73 Ind. Cas. 254
High Courts20 Feb 1923Allowed
Hari Shridhar Prabhu Desai Vs Sakharam Padmanna Magdum
Bombay High Court · AIR 1923 Bom 391 : (1923) 25 BOMLR 449 : 73 Ind. Cas. 443
High Courts19 Feb 1923
Ahmed Balu Dabir Vs Ganesh Vishnu Pendse
Bombay High Court · AIR 1923 Bom 462 : (1923) 25 BOMLR 521 : 73 Ind. Cas. 1035
High Courts16 Feb 1923Allowed
Chunilal Asharam Vs Kashibhai Nathabhai
Bombay High Court · AIR 1923 Bom 381 : (1923) 25 BOMLR 440 : 73 Ind. Cas. 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, 47
High Courts16 Feb 1923Dismissed
Govind Chintaman Bhat Vs Kachubhai Gulabchand
Bombay High Court · AIR 1924 Bom 28 : (1923) 25 BOMLR 503 : 73 Ind. Cas. 978
Limitation Act, 1908 — Article 60
High Courts16 Feb 1923Allowed
Gulam Mohiuddin Narmavala Vs Dayabhai Chimanlal
Bombay High Court · AIR 1923 Bom 398 : (1923) 25 BOMLR 447 : 73 Ind. Cas. 442