High Courts30 Jan 1923
Lala Miya Shaikh Abbas Potrik Vs Manubibi
Bombay High Court · AIR 1923 Bom 411 : (1923) 25 BOMLR 408 : 73 Ind. Cas. 246
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,490 of 3,651
High Courts30 Jan 1923Dismissed
Bhau Abaji Deshpande Vs Hari Ramchandra Patki
Bombay High Court · AIR 1923 Bom 301 : (1923) 25 BOMLR 411
High Courts29 Jan 1923Dismissed
Bapuji Narso Kulkarni Vs Datta Antaji Kulkarni
Bombay High Court · AIR 1923 Bom 425 : (1923) 25 BOMLR 404 : 73 Ind. Cas. 279
High Courts29 Jan 1923Dismissed
Kalyanchand Lalachand Patni Vs Bhogilal Jayachand
Bombay High Court · AIR 1923 Bom 400 : (1923) 25 BOMLR 371 : 73 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts29 Jan 1923Allowed
Husseinali Casam Mahomed Vs Dinbai
Bombay High Court · AIR 1924 Bom 135 : (1923) 25 BOMLR 252
Contract Act, 1872 — Section 23, 25
High Courts26 Jan 1923
Balkrishna Daji Gupte Vs The Collector
Bombay High Court · (1923) ILR (Bom) 699
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts26 Jan 1923
P.V. Raghava Chariar Vs Murugesa Mudali and Others
Bombay High Court · (1923) ILR (Bom) 583
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92
High Courts25 Jan 1923
Bapujirao Raojirao Ghadge Vs Raghunathrao Jotyajirao Ghatge and Others
Bombay High Court · AIR 1924 Bom 299 : 74 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Jan 1923
Shiddappa Bin Mahalingappa and Another Vs Pandurang Vasudev Chate
Bombay High Court · AIR 1923 Bom 385 : (1923) ILR (Bom) 696 : 72 Ind. Cas. 626
High Courts25 Jan 1923
Jayavant Rao Narayan Deshmukh Vs Narsing Sakharam Deshmukh
Bombay High Court · AIR 1923 Bom 414 : 80 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts25 Jan 1923
Alice M. Campbell Vs Williams Chard and Co.
Bombay High Court · (1923) 25 BOMLR 837
High Courts25 Jan 1923Allowed
Siddappa Mahalingappa Vs Pandurang Vasudeo Chate
Bombay High Court · (1923) 25 BOMLR 395
High Courts25 Jan 1923
The Broach City Municipality Vs Gulam Rasul Haji Banubhai
Bombay High Court · AIR 1923 Bom 289 : (1923) 25 BOMLR 305
Bombay District Municipal Act, 1901 — Section 160(3)Land Acquisition Act, 1894 — Section 18
High Courts23 Jan 1923
Shankar Mahableshwar Bhatt and Another Vs Manjunath Subba Balgya and Others
Bombay High Court · AIR 1924 Bom 298 : 74 Ind. Cas. 298
Succession Act, 1865 — Section 118
High Courts23 Jan 1923
Laxmichand Javermal Vs The Municipal Committee of Nandurbar
Bombay High Court · AIR 1923 Bom 413 : 74 Ind. Cas. 205
District Municipalities Act — Section 167
High Courts23 Jan 1923Allowed
Rajanikanta Pal Vs Jagamohan Pal
Bombay High Court · (1923) 25 BOMLR 683
High Courts23 Jan 1923Allowed
Rama Nana Babar Vs Dhondi Murari Tarade
Bombay High Court · AIR 1923 Bom 432 : (1923) 25 BOMLR 361 : 76 Ind. Cas. 607
High Courts23 Jan 1923
Bhogilal Kirpashankar Vs Darasha Kooverji Contractor
Bombay High Court · AIR 1923 Bom 303 : (1923) 25 BOMLR 308
High Courts23 Jan 1923Allowed
Hanmant Anant Hasabnis Vs Shidu Sambhu Gatada
Bombay High Court · AIR 1923 Bom 300 : (1923) 25 BOMLR 358
Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts23 Jan 1923
Balkrishna Daji Gupte Vs The Collector Bombay Suburban
Bombay High Court · AIR 1923 Bom 290 : (1923) 25 BOMLR 398 : 73 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18