High Courts23 Dec 1922
Gopal Naidu and Another Vs King-Emperor
Bombay High Court · (1923) ILR (Bom) 605
Penal Code, 1860 (IPC) — Section 342, 81
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,492 of 3,651
High Courts22 Dec 1922Dismissed
Dattaji Nana Patil Vs Narayanrao Bhimrao Patil
Bombay High Court · AIR 1923 Bom 198 : (1923) 25 BOMLR 228
Bombay Hereditary Offices Act, 1874 — Section 34
High Courts22 Dec 1922
The Official Receiver, Tanjore Vs Nataraja Sastrial and Others
Bombay High Court · (1923) ILR (Bom) 405
General Clauses Act, 1897 — Section 16
High Courts22 Dec 1922
Varisai Rowther and Another Vs King-Emperor
Bombay High Court · (1923) ILR (Bom) 449
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 411
High Courts22 Dec 1922
Kurpal Hemraj Vs Shamrao Raghunath Raote
Bombay High Court · AIR 1923 Bom 211 : (1923) 25 BOMLR 234
Specific Relief Act, 1877 — Section 35
High Courts20 Dec 1922Dismissed
Emperor Vs Nasurbhai Abdullabhai Lalji
Bombay High Court · (1923) 25 BOMLR 224
Companies Act, 1913 — Section 131, 76
High Courts20 Dec 1922Dismissed
Harichand Mancharam Vs Govind Luxman Gokhale
Bombay High Court · (1923) 25 BOMLR 531
Evidence Act, 1872 — Section 92
High Courts20 Dec 1922Dismissed
Subramonian Vs Lutchman
Bombay High Court · (1923) 25 BOMLR 582 : (1923) 18 LW 446
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts20 Dec 1922
Hurnandrai Fulchand Vs Pragdas Budhsen
Bombay High Court · (1923) 25 BOMLR 537 : (1923) 18 LW 441
High Courts19 Dec 1922
Ganesh Mahadev Sahasrabudhe Vs Yeshwant Mahadev Phadke
Bombay High Court · AIR 1923 Bom 253 : (1923) 25 BOMLR 247 : 95 Ind. Cas. 410
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts19 Dec 1922
Kashinath Hari Bondale Vs Vishwanath Bhiko Padhye Bondale and Others
Bombay High Court · AIR 1923 Bom 409 : 76 Ind. Cas. 764
High Courts19 Dec 1922Dismissed
Digambar Govind Deshpande Vs Lahyadeo Bhau Deshpande
Bombay High Court · AIR 1923 Bom 254 : (1923) 25 BOMLR 245
Civil Procedure Code, 1908 (CPC) — Section 16, 21
High Courts18 Dec 1922
Khimchand Narotamdas Bhavsar Vs Sobhagchand Bhogilal
Bombay High Court · AIR 1923 Bom 206 : (1923) 25 BOMLR 242
High Courts18 Dec 1922
The Government Pleader Vs G.K. Tatke
Bombay High Court · AIR 1923 Bom 234 : (1923) 25 BOMLR 264
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts15 Dec 1922
Gulabrao Manyaba Bhoite Vs Vinayak Bapusaheb Kadam
Bombay High Court · AIR 1923 Bom 264(1) : (1923) 25 BOMLR 195
High Courts15 Dec 1922Dismissed
Gangadhar Narayan Pandit Vs Ibrahim Bava Dingankar
Bombay High Court · AIR 1923 Bom 265 : (1923) 25 BOMLR 197
High Courts13 Dec 1922
Kasturibai Bhratar Onkardas Marwadi Vs G.I.P. Railway Company and Others
Bombay High Court · AIR 1923 Bom 172 : 79 Ind. Cas. 245
High Courts11 Dec 1922Dismissed
Ram Bujhawan Prosad Singh Vs Nathu Ram
Bombay High Court · (1923) 25 BOMLR 568
Contract Act, 1872 — Section 16
High Courts09 Dec 1922
Dronamraju Rama Rao and Others Vs Vissapragada Vedayya and Others
Bombay High Court · (1923) ILR (Bom) 435
Transfer of Property Act, 1882 — Section 54