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Bombay High Court judgments

73,004 judgments · page 3,494 of 3,651

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High Courts16 Nov 1922Dismissed

A.E. Salayjee Vs Fatima Bibi

Bombay High Court · (1923) 25 BOMLR 301

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High Courts15 Nov 1922

Matti Venkanna and eleven Ors.

Bombay High Court · (1923) ILR (Bom) 257

Penal Code, 1860 (IPC) — Section 143, 447
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High Courts15 Nov 1922

Kottal Kunhaltkutti Haji Vs Milkkaravida Kottal Kunhamayan and Others

Bombay High Court · (1923) ILR (Bom) 567

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High Courts15 Nov 1922

Parthasarathi Aiyangar and Others Vs Doraisawmi Naicker and Another

Bombay High Court · (1923) ILR (Bom) 823

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High Courts15 Nov 1922

Ganesh Narhar Joshi Vs Dattatraya Pandurang Joshi

Bombay High Court · AIR 1923 Bom 239 : (1923) 25 BOMLR 144

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High Courts15 Nov 1922Allowed

Mulchand Jekisondas Vs Bai Rukshmani

Bombay High Court · AIR 1923 Bom 216 : (1923) 25 BOMLR 189

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High Courts13 Nov 1922

Jasraj Fooaji Vs Akubai

Bombay High Court · AIR 1924 Bom 419 : (1924) 26 BOMLR 539

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High Courts13 Nov 1922

Arunachala Thevan

Bombay High Court · (1923) ILR (Bom) 162

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High Courts13 Nov 1922

Appaya Padadaya Guru Mahadevayya Vs Lakhamgowda Basavanprabhu Sardesai

Bombay High Court · AIR 1923 Bom 176 : (1923) 25 BOMLR 77

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts10 Nov 1922Allowed

Raghunath Vithal Bhat Vs Purnanand Saraswati Swami

Bombay High Court · AIR 1923 Bom 358 : (1923) 25 BOMLR 207

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High Courts10 Nov 1922Dismissed

Gangaram Balkrishna Sawant Vs Vasudeo Dattatraya Kirloskar

Bombay High Court · AIR 1923 Bom 203 : (1923) 25 BOMLR 268 : 73 Ind. Cas. 912

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High Courts09 Nov 1922

Ramachandra Sadashiv Sidras Oka Vs Keshav Dhondu Narvekar and Others

Bombay High Court · AIR 1923 Bom 208 : 82 Ind. Cas. 27

Evidence Act, 1872 — Section 107, 108
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High Courts08 Nov 1922Dismissed

Shrinivas Laxman Naik Vs Chanbasapagowda Basangowda Gowdur

Bombay High Court · AIR 1923 Bom 201 : (1923) 25 BOMLR 203

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts08 Nov 1922Dismissed

Hirachand Motichand Vs Hansabai Ganpatrao

Bombay High Court · AIR 1923 Bom 190 : (1923) 25 BOMLR 76

Dekkhan Agriculturists Relief Act, 1879 — Section 22(2)
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High Courts07 Nov 1922

Bapurao Sakharam Karmarkar Vs Sadhu Bhivba Gholap

Bombay High Court · AIR 1923 Bom 193 : (1923) 25 BOMLR 74

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High Courts07 Nov 1922

Bapurao Sitaram Karmarkar Vs Sadbu Bhiva Gholap

Bombay High Court · (1923) ILR (Bom) 485

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High Courts07 Nov 1922

Bai Balagavri Vs Motilal Ghelabhai

Bombay High Court · AIR 1923 Bom 247 : (1923) 25 BOMLR 199

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
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High Courts07 Nov 1922

Bai Balagauri and Another Vs Motilal Ghellabhai and Another

Bombay High Court · (1923) ILR (Bom) 523

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
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High Courts06 Nov 1922

Emperor Vs Khashaba Tatya Lawand

Bombay High Court · (1923) 25 BOMLR 43

Criminal Procedure Code, 1898 (CrPC) — Section 341
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High Courts06 Nov 1922

Emperor Vs Khashaba Tatyai Lawand

Bombay High Court · AIR 1923 Bom 194 : 81 Ind. Cas. 148

Criminal Procedure Code, 1898 (CrPC) — Section 341, 562
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