High Courts08 Dec 1922Allowed
The Secretary of State for India Vs Laxmibai
Bombay High Court · (1923) 25 BOMLR 527
COURT ARCHIVE
Bombay High Court judgments
73,004 judgments · page 3,493 of 3,651
High Courts05 Dec 1922Dismissed
Panachand Narsey Vs Stanley Dobson
Bombay High Court · AIR 1923 Bom 245 : (1923) 25 BOMLR 161
Presidency Towns Insolvency Act, 1909 — Section 106
High Courts04 Dec 1922Dismissed
The Eagle Star and British Dominions Insurance Company Vs Dinanath and Hemraj
Bombay High Court · AIR 1923 Bom 249 : (1923) 25 BOMLR 164
High Courts01 Dec 1922Dismissed
Maruti Balaji Patil Vs Dattu Mukunda Savant
Bombay High Court · AIR 1923 Bom 253(1) : (1923) 25 BOMLR 192
Registration Act, 1908 — Section 60
High Courts01 Dec 1922
Bhagubai Tukaram Jogdunde Vs Appaji Sitaram Charathe
Bombay High Court · AIR 1923 Bom 260 : (1923) 25 BOMLR 157
High Courts30 Nov 1922
Thattan Kunhi Kutti and Another Vs Thattan Raman and sixteen Ors.
Bombay High Court · (1923) ILR (Bom) 597
High Courts30 Nov 1922
Jagannatha Sastri Vs Sarathambal Ammal and Others
Bombay High Court · (1923) ILR (Bom) 574
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 4
High Courts29 Nov 1922
E.D. Sassoon and Co. Ltd. Vs K.A. Patch
Bombay High Court · (1943) 45 BOMLR 46
Companies Act, 1913 — Section 33Trusts Act, 1882 — Section 94
High Courts29 Nov 1922
Shankar Ganpat Lele and Another Vs Damodar Bhukandas
Bombay High Court · 75 Ind. Cas. 569
High Courts28 Nov 1922
Emperor Vs Nasarvanji Bomanji
Bombay High Court · AIR 1923 Bom 248 : (1923) 25 BOMLR 95
Bombay Public Conveyance Act, 1920 — Section 22
High Courts28 Nov 1922Dismissed
Kishan Narain Vs Pala Mal
Bombay High Court · (1923) 25 BOMLR 220
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts27 Nov 1922
Moses Menahim Vs Ahrain Solomon
Bombay High Court · AIR 1923 Bom 233 : (1923) 25 BOMLR 155 : 84 Ind. Cas. 684
High Courts27 Nov 1922Dismissed
Hansraj Godhaji Marwadi Vs Bapu Krishnaswami Pile
Bombay High Court · AIR 1923 Bom 207 : (1923) 25 BOMLR 153
Limitation Act, 1908 — Section 20
High Courts20 Nov 1922Dismissed
Sandu Valji Vs Bhikchand Surajmal
Bombay High Court · AIR 1923 Bom 473 : (1923) 25 BOMLR 381 : 75 Ind. Cas. 118
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 54
High Courts20 Nov 1922
Shriniwas Sarjerao Sholapurkar Vs Narayanrao Navlojirao Nimbalkar and Another
Bombay High Court · AIR 1923 Bom 379 : 76 Ind. Cas. 551
High Courts19 Nov 1922Dismissed
Vithalrao Sheshgirirao Moktesar Vs Vithalrao Sondekar
Bombay High Court · AIR 1923 Bom 244 : (1923) 25 BOMLR 151
High Courts17 Nov 1922Allowed
Ramchandra Laxman Vs Balbhim Babaji
Bombay High Court · AIR 1923 Bom 287 : (1923) 25 BOMLR 211
Civil Procedure Code, 1908 (CPC) — Section 11, 47Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts17 Nov 1922Allowed
Shankar Sakharam Jagdale Vs Ratanji Premji Shet
Bombay High Court · AIR 1923 Bom 441 : (1923) 25 BOMLR 328 : 79 Ind. Cas. 226
Contract Act, 1872 — Section 55
High Courts16 Nov 1922
Bai Mani Vs Ranchodlal Amritlal
Bombay High Court · AIR 1923 Bom 214 : (1923) 25 BOMLR 147
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 115