COURT ARCHIVE

Bombay High Court judgments

73,004 judgments · page 3,487 of 3,651

High Courts16 Mar 1923

Dharmaraja Vs Pethu Raja and Others

Bombay High Court · (1923) ILR (Bom) 811

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High Courts16 Mar 1923

Bapuji Krishna Karguppi Vs Janardhan Govind Karguppi

Bombay High Court · AIR 1924 Bom 130 : 80 Ind. Cas. 648

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High Courts15 Mar 1923

Ganamma and Another Vs Ketireddi and Others

Bombay High Court · (1923) ILR (Bom) 736

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts15 Mar 1923

Mohiddin valad Kaka Patankar Vs Ibrahim alias Kaka valad Mainuddin Patankar and Others

Bombay High Court · AIR 1924 Bom 297 : 74 Ind. Cas. 161

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High Courts15 Mar 1923

Gavarawa Kom Gaudappa and Others Vs Mallanawada Chanagouda Patel and Another

Bombay High Court · AIR 1923 Bom 382 : 76 Ind. Cas. 559

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High Courts15 Mar 1923Dismissed

Harjivan Devraj Vs Gajanan Kashinath Naik

Bombay High Court · AIR 1923 Bom 420 : (1923) 25 BOMLR 459 : 73 Ind. Cas. 187

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 88

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High Courts14 Mar 1923

The Secretary of State Vs Bhatt Laxmishanker Govindram and Another

Bombay High Court · AIR 1925 Bom 27

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High Courts14 Mar 1923

The Secretary of State for India in Council Vs Bhatt Laxmishankar Govindram and Another

Bombay High Court · 76 Ind. Cas. 591

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High Courts12 Mar 1923

Marakarutti and Others Vs Veeran Kutti and Others

Bombay High Court · (1923) ILR (Bom) 679

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High Courts12 Mar 1923

Maddu Venkayya Vs Kamireddi Padamma and Another

Bombay High Court · (1923) ILR (Bom) 721

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts09 Mar 1923

Nilawa Iraya Mathapati and Another Vs Revanshidaya Shidlingya

Bombay High Court · 79 Ind. Cas. 208

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High Courts09 Mar 1923

Sayad Yusuf Alli wallad Mujawar Alli Khatib Vs Sayad Amin alias Papa Miya and Others

Bombay High Court · (1923) ILR (Bom) 778

Civil Procedure Code, 1882 — Section 211, 212

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High Courts09 Mar 1923Dismissed

Usuf Alli Mujawar Alli Vs Amin Chandesaheb

Bombay High Court · AIR 1923 Bom 366 : (1923) 25 BOMLR 810 : 73 Ind. Cas. 233

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High Courts08 Mar 1923

D.B. Manke Vs B. Walwekar, Secretary, Sew Sports Club

Bombay High Court · AIR 1923 Bom 386 : 80 Ind. Cas. 182

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151

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High Courts08 Mar 1923

Narayan Bapulal and Others Vs Sonusingh Ghanashamsingh

Bombay High Court · AIR 1923 Bom 383 : 76 Ind. Cas. 659

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High Courts08 Mar 1923

Chief Commissioner Of Income Tax, Madras, Referring Officer Vs Doraiswami Ayyangar and brothers, Assrssees.

Bombay High Court · (1923) ILR (Bom) 673

Income Tax Act, 1961 — Section 51, 6

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High Courts07 Mar 1923Allowed

Raghunath Vithal Bhat Vs Madhav Raval Kamat

Bombay High Court · AIR 1923 Bom 415 : (1923) 25 BOMLR 455 : 76 Ind. Cas. 217

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High Courts07 Mar 1923

Sayad Mira Saheb, Sayed Sahaji Mia Rafi and Others Vs Bai Chhoti Begam and Another

Bombay High Court · AIR 1924 Bom 281 : 73 Ind. Cas. 427

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High Courts07 Mar 1923Dismissed

Vithu Daulata Patil Vs Ganesh Ramchandra

Bombay High Court · (1923) 25 BOMLR 453

Civil Procedure Code, 1882 — Section 223Civil Procedure Code, 1908 (CPC) — Section 41

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High Courts06 Mar 1923

Sankaran Nair Vs Atchuthan and Another

Bombay High Court · (1923) ILR (Bom) 734

Civil Procedure Code, 1908 (CPC) — Section 39

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