High Courts18 Jun 1930Dismissed
In Re: Usman Haji Mahomed
Bombay High Court · AIR 1930 Bom 486 : (1930) 32 BOMLR 1138 : (1930) ILR (Bom) 664 : 129 Ind. Cas. 590
City of Bombay Municipal Council Act, 1988 — Section 45
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,407 of 3,651
High Courts17 Jun 1930
Jahandad Khan Vs Abdul Ghafur Khan
Bombay High Court · (1930) 32 BOMLR 1559
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Jun 1930
Mana Gendal and Others Vs Emperor
Bombay High Court · AIR 1930 Bom 483 : 129 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 304, 322
High Courts13 Jun 1930
Gulabmiya Dagumiya Vs Empeor
Bombay High Court · AIR 1930 Bom 487 : 129 Ind. Cas. 344
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts13 Jun 1930
Emperor Vs Gulabmiya Dagumiya
Bombay High Court · (1930) 32 BOMLR 1134
Bombay Co-operative Societies Act, 1925 — Section 47Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts13 Jun 1930
Emperor Vs Mana Gendal
Bombay High Court · (1930) 32 BOMLR 1143
Penal Code, 1860 (IPC) — Section 304
High Courts30 May 1930
Sunitabala Debi Vs Manindra Chandra Roy Chowdhury
Bombay High Court · (1930) 32 BOMLR 1553
High Courts26 May 1930Dismissed
Raja Probhat Chandra Barua Vs Emperor
Bombay High Court · (1930) 32 BOMLR 1541
Income Tax Act, 1922 — Section 66
High Courts19 May 1930Dismissed
Mohammad Ibrahim Riza Malak Vs The Commissioner of Income Tax
Bombay High Court · (1930) 32 BOMLR 1538
Income Tax Act, 1922 — Section 4(3)(i)
High Courts01 May 1930Dismissed
Ahidhar Ghosh Vs The Secretary of State for India in Council
Bombay High Court · (1930) 32 BOMLR 1163
Land Acquisition Act, 1894 — Section 23
High Courts17 Apr 1930Dismissed
Sakkargauda Basangauda Gonnagar Vs Bhimappa Hanmappa Pujar
Bombay High Court · (1930) 32 BOMLR 1368 : 129 Ind. Cas. 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13
High Courts16 Apr 1930
Mahmadalli Isabhai Vs Abdul Rahim Funumulla
Bombay High Court · (1930) 32 BOMLR 1189
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Apr 1930Dismissed
Narayan Ambaji Chavan Vs Hari Ganesh Navare
Bombay High Court · AIR 1930 Bom 505 : (1930) 32 BOMLR 1186
Limitation Act, 1908 — Article 11A, 14
High Courts15 Apr 1930Dismissed
Tuka Lakhu Kadam Vs Ganu Vithu Kadam
Bombay High Court · (1931) ILR (Bom) 21 : 129 Ind. Cas. 145
Limitation Act, 1908 — Article 134
High Courts15 Apr 1930
Emperor Vs D.R. Guru
Bombay High Court · (1930) 32 BOMLR 1131
Penal Code, 1860 (IPC) — Section 406
High Courts15 Apr 1930
In Re: Shamdasani (No. 1)
Bombay High Court · AIR 1930 Bom 477 : (1930) 32 BOMLR 1123 : (1930) ILR (Bom) 553 : 129 Ind. Cas. 584
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts15 Apr 1930
The Collector Vs Rambhau Tukaram Nirhali
Bombay High Court · AIR 1930 Bom 392 : (1930) 32 BOMLR 1084
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94Stamp Act, 1899 — Section 33
High Courts15 Apr 1930
In Re: P.D. Shamdasani (No. 2)
Bombay High Court · AIR 1930 Bom 480 : (1930) 32 BOMLR 1128 : 129 Ind. Cas. 399
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 Apr 1930Dismissed
Bhikubai Chunilal Ambaidas Vs Manilal Bhagchand Raychand
Bombay High Court · AIR 1930 Bom 517 : (1930) 32 BOMLR 1217 : (1930) ILR (Bom) 780