High Courts11 Apr 1930
In Re Adarji Mancherji Dalal
Bombay High Court · (1931) 33 BOMLR 576 : (1931) ILR (Bom) 795
Succession Act, 1925 — Section 250Trusts Act, 1882 — Section 88
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,408 of 3,651
High Courts11 Apr 1930Allowed
Nina Dalal Vs Merwanji Pheeozshaw Dalal
Bombay High Court · (1930) 32 BOMLR 1046 : (1930) ILR (Bom) 877
Divorce Act, 1869 — Section 32
High Courts10 Apr 1930Dismissed
Ramkrishna Vithal Kulkarni Vs Ramchandra Dattatraya Garaware
Bombay High Court · (1930) 32 BOMLR 1093 : (1930) ILR (Bom) 776
Limitation Act, 1908 — Section 6
High Courts10 Apr 1930
Rampati Chatterjea Vs Ramani Mohan Sen
Bombay High Court · (1930) 04 BOM CK 0004
High Courts02 Apr 1930
Emperor Vs Mangubhai Dahyabhai
Bombay High Court · (1930) 32 BOMLR 790 : (1930) ILR (Bom) 491
Bombay Prevention of Gambling Act, 1887 — Section 12
High Courts02 Apr 1930
Emperor Vs Y.A. Gafur Karimbax Pathan
Bombay High Court · (1930) 32 BOMLR 785
Criminal Procedure Code, 1898 (CrPC) — Section 182, 185
High Courts01 Apr 1930
Nilkanth Balwant Natu Vs Vidya Narasinh Bharati
Bombay High Court · (1930) 32 BOMLR 1527
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts01 Apr 1930
In Re: Shivlingappa Bhagappa
Bombay High Court · AIR 1930 Bom 372 : (1930) 32 BOMLR 782
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 190Penal Code, 1860 (IPC) — Section 109
High Courts01 Apr 1930
Emperor Vs Heptulla Alibhai
Bombay High Court · AIR 1930 Bom 352 : (1930) 32 BOMLR 757
Bombay City Municipalities Act, 1925 — Section 137, 46, 5(1)(b)
High Courts01 Apr 1930Dismissed
Manchersha Ardesar Vs Govind Ganesh Joshi
Bombay High Court · AIR 1930 Bom 424 : (1930) 32 BOMLR 1035
Negotiable Instruments Act, 1881 (NI) — Section 26
High Courts31 Mar 1930Dismissed
Bhaishankar Motiram Vs Lakshmi Dyeing Works
Bombay High Court · AIR 1930 Bom 449 : (1930) 32 BOMLR 1031 : 129 Ind. Cas. 588
Contract Act, 1872 — Section 264
High Courts30 Mar 1930
Emperor Vs Bechardas Narotamdas Munshi
Bombay High Court · (1930) 32 BOMLR 768
Bombay City Municipalities Act, 1925 — Section 123(7)Bombay District Municipal Act, 1901 — Section 96(5)
High Courts28 Mar 1930Dismissed
Chhaganbhai Ichhabhai Patel Vs Tulshibhai Lallu Patel
Bombay High Court · AIR 1930 Bom 448 : (1930) 32 BOMLR 930
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts28 Mar 1930
R.M. Vora Vs The Japan Cotton Trading Co. Ltd.
Bombay High Court · (1930) 32 BOMLR 1343
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 4, Order 33 Rule 6Limitation Act, 1908 — Section 3
High Courts27 Mar 1930
In Re: Sama Jetha
Bombay High Court · (1930) 32 BOMLR 764 : (1930) ILR (Bom) 548
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Mar 1930Dismissed
Martand Pandharinath Chaudhari Vs Radhabai Krishnarao Deshmukh
Bombay High Court · (1930) 32 BOMLR 924 : (1930) ILR (Bom) 616
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts24 Mar 1930Dismissed
Shankar Pandharinath Soman Vs Premchand Gulabchand Gujarati
Bombay High Court · (1930) 32 BOMLR 919
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts21 Mar 1930Dismissed
John Agabeg Vertannes Vs James Golder Robinson
Bombay High Court · (1930) 32 BOMLR 1522
Evidence Act, 1872 — Section 116
High Courts20 Mar 1930
Emperor Vs Dhanraj J. Parmar
Bombay High Court · (1930) 32 BOMLR 761
Petroleum Act, 1899 — Section 15(c)
High Courts17 Mar 1930
Kanji Vishram Vs Jivraj Dayal
Bombay High Court · AIR 1930 Bom 412 : (1930) 32 BOMLR 1009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)Presidency Small Cause Courts Act, 1882 — Section 38