High Courts13 Mar 1930Dismissed
Nawasi Begum Vs Dilafroz Begum
Bombay High Court · (1930) 32 BOMLR 1519
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,409 of 3,651
High Courts13 Mar 1930Dismissed
Ganeshi Lal Vs Thakur Charan Singh
Bombay High Court · (1930) 32 BOMLR 1146
Transfer of Property Act, 1882 — Section 82
High Courts13 Mar 1930Dismissed
Shah Zahid Hussain Vs Mohammad Ismail
Bombay High Court · (1930) 32 BOMLR 1150
High Courts11 Mar 1930
Emperor Vs Vishram Narayan Devli
Bombay High Court · (1930) 32 BOMLR 596
Criminal Procedure Code, 1898 (CrPC) — Section 256, 342, 537
High Courts06 Mar 1930
Emperor Vs Sattegowda Satgowda Patil
Bombay High Court · AIR 1930 Bom 174 : (1930) 32 BOMLR 571
Arms Act, 1878 — Section 19(e)
High Courts04 Mar 1930Dismissed
Kallava Parbhu Desai Vs Vithabai Appu Desai
Bombay High Court · AIR 1930 Bom 396 : (1930) 32 BOMLR 995
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts27 Feb 1930
Arnavaz Hormusji Vs Hormusjl Framji
Bombay High Court · AIR 1930 Bom 536 : (1930) 32 BOMLR 1079
High Courts27 Feb 1930
Ephrayim H. Ephrayim Vs Turner, Morrison and Co.
Bombay High Court · AIR 1930 Bom 511 : (1930) 32 BOMLR 1178
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 13(b)
High Courts27 Feb 1930Allowed
Raoji Eupa Kolhati Vs Kunjalal Hiralal Agarwala
Bombay High Court · (1930) ILR (Bom) 455
High Courts27 Feb 1930Dismissed
Lady Aimai Hormusji Wadia Vs Sir Jamshedjee Jeejeebhoy Bart
Bombay High Court · AIR 1930 Bom 481 : (1930) 32 BOMLR 1175
High Courts25 Feb 1930Dismissed
Annu Mukunda Kakade Vs Shripati Tukaram Shinde
Bombay High Court · AIR 1930 Bom 373 : (1930) 32 BOMLR 705
Transfer of Property Act, 1882 — Section 6
High Courts25 Feb 1930
Emperor Vs Shivputraya Baslingaya
Bombay High Court · AIR 1930 Bom 244 : (1930) 32 BOMLR 574
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts25 Feb 1930Allowed
Sitalakshmi Ammal Vs Venkata Subrahmanian
Bombay High Court · (1930) 32 BOMLR 887
High Courts24 Feb 1930Allowed
Jethalal Chhotalal Shah Vs Lallubhai Mulchand Mehta
Bombay High Court · AIR 1930 Bom 380 : (1930) 32 BOMLR 702
English Bankruptcy Act, 1914 — Section 40(4)
High Courts23 Feb 1930
In Re: Mohaniraj Krishna Korhalkar
Bombay High Court · AIR 1930 Bom 337 : (1930) 32 BOMLR 589 : 129 Ind. Cas. 581
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 476
High Courts21 Feb 1930Dismissed
Mulchand Chouthmal Marwadi Vs Hirabai Fakirchand
Bombay High Court · AIR 1930 Bom 400 : (1930) 32 BOMLR 695
High Courts20 Feb 1930Dismissed
Emperor Vs Kanchanlal Chunilal
Bombay High Court · (1930) 32 BOMLR 585
Penal Code, 1860 (IPC) — Section 153A
High Courts19 Feb 1930
Shivaji Sheshgir Kulkarni Vs Channava Kom Basangavda
Bombay High Court · 125 Ind. Cas. 699
High Courts17 Feb 1930Dismissed
Nagindas Sankalchand Vs Bapalal Purshottam
Bombay High Court · AIR 1930 Bom 395 : (1930) 32 BOMLR 692 : (1930) ILR (Bom) 487
Evidence Act, 1872 — Section 116Provincial Insolvency Act, 1920 — Section 28