High Courts08 Jul 1930
Emperor Vs Sitabai Purshottam
Bombay High Court · (1930) 32 BOMLR 1140 : 129 Ind. Cas. 591
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,406 of 3,651
High Courts08 Jul 1930Dismissed
Haridas Gangadas Vs Ramdas Dharamdas
Bombay High Court · (1930) 32 BOMLR 1381
High Courts07 Jul 1930Dismissed
Haridas Himatlal Vs Lallubhai Mulchand Mehta
Bombay High Court · (1931) ILR (Bom) 110 : 129 Ind. Cas. 153
Provincial Insolvency Act, 1920 — Section 2(d), 37, 67
High Courts04 Jul 1930
Vishvanath Ramji Karale Vs Rahibai Ramji Karale
Bombay High Court · (1931) ILR (Bom) 103
Registration Act, 1908 — Section 17, 58, 60
High Courts04 Jul 1930Dismissed
Kashinath Rajaram Somani Vs Govind Shankar Jinsiwalla
Bombay High Court · (1930) 32 BOMLR 1299
Limitation Act, 1908 — Section 6
High Courts03 Jul 1930Allowed
Bolo Vs Koklan
Bombay High Court · (1930) 32 BOMLR 1596
Limitation Act, 1908 — Article 120
High Courts02 Jul 1930Dismissed
Raghunath Abaji Waghodkar Vs Lahanu Vithoba Sutar
Bombay High Court · (1930) 32 BOMLR 1376
Contract Act, 1872 — Section 65, 70
High Courts02 Jul 1930Dismissed
Ahmed Suleman Vohra Vs Bai Fatma
Bombay High Court · (1930) 32 BOMLR 1372 : (1931) ILR (Bom) 160
Majority Act, 1875 — Section 2(a)
High Courts30 Jun 1930
Gurulingappa Shivappa Masali Vs Somanna Shiddappa
Bombay High Court · AIR 1930 Bom 506 : (1930) 32 BOMLR 1246 : (1931) ILR (Bom) 94
High Courts27 Jun 1930Dismissed
Basangauda Shiddangauda Chikangoudar Vs The Secretary of State for India in Council
Bombay High Court · (1930) 32 BOMLR 1370
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts27 Jun 1930Dismissed
Haji Ahmed Karim Vs Maruti Ravji Bhongle
Bombay High Court · (1931) ILR (Bom) 97
High Courts27 Jun 1930Dismissed
Ram Protap Chamaria Vs Secretary of State for India in Council
Bombay High Court · (1930) 32 BOMLR 1586
High Courts27 Jun 1930Dismissed
Narayan Raghunath Kulkarni Vs Krishnaji Govind Kulkarni
Bombay High Court · AIR 1930 Bom 534 : (1930) 32 BOMLR 1249 : (1931) ILR (Bom) 42
Bombay Watan Act, 1886 — Section 5(1)(a)
High Courts27 Jun 1930Dismissed
Mallappa Ningappa Meti Vs Tipava Gudadappa Meti
Bombay High Court · AIR 1930 Bom 539 : (1930) 32 BOMLR 1289
High Courts26 Jun 1930Allowed
Rajendra Prasad Boso Vs Gopal Prasad Sen
Bombay High Court · (1930) 32 BOMLR 1588
High Courts24 Jun 1930Dismissed
Mukhal Singh Vs Kishuni Singh
Bombay High Court · (1930) 32 BOMLR 1576
High Courts20 Jun 1930Dismissed
Moti Lal Manucha Vs The Unao Commercial Bank
Bombay High Court · (1930) 32 BOMLR 1571
High Courts19 Jun 1930Dismissed
Narayanaswami Ayyar Vs Rama Ayyar
Bombay High Court · (1930) 32 BOMLR 1564
High Courts19 Jun 1930
Ganu Dadu Jadhav and Others Vs R.R. Panditrao
Bombay High Court · 128 Ind. Cas. 899