High Courts01 Aug 1930
Bai Mani and Others Vs Usafali Bhudar and Others
Bombay High Court · AIR 1931 Bom 229 : 136 Ind. Cas. 173
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,405 of 3,651
High Courts31 Jul 1930
Anant Krishnaji Nulkar and Others Vs The Secretary of State For India in Council and Another
Bombay High Court · (1931) ILR (Bom) 165
Bombay Land Revenue Code, 1879 — Section 203, 211, 62
High Courts30 Jul 1930Dismissed
Kashinath Mahadev Mahajan Vs Gangubai Keshav Nagarkar
Bombay High Court · (1930) 32 BOMLR 1687 : 129 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Jul 1930
Jalbhai Cursetji Driver Vs Jerbai Hormasji Palkhivala
Bombay High Court · (1930) 32 BOMLR 1301 : (1931) ILR (Bom) 145
Guardians and Wards Act, 1890 — Section 47
High Courts28 Jul 1930
Shamji Ghelabhai Vs Jamnadas Meghaji
Bombay High Court · (1931) ILR (Bom) 138
Easements Act, 1882 — Section 20, 22
High Courts28 Jul 1930
Koya Partab Vs Emperor
Bombay High Court · 129 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts28 Jul 1930Dismissed
Emperor Vs Koya Partab
Bombay High Court · AIR 1930 Bom 593 : (1930) 32 BOMLR 1286 : (1930) ILR (Bom) 822
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts25 Jul 1930Allowed
Irappa Chanapa Arjangi Vs Sidava Tukappa Arjangi
Bombay High Court · (1930) 32 BOMLR 1430
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8, Order 9 Rule 9
High Courts25 Jul 1930Dismissed
Sursingji Dajiraj Thakorsaheb Vs Manilal Vallabhdas Parikh
Bombay High Court · (1930) 32 BOMLR 1679 : 129 Ind. Cas. 881
Bombay Land Revenue Code, 1879 — Section 88Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Jul 1930Dismissed
The Great Eastern Life Assurance Co. Ltd. Vs Bai Hira
Bombay High Court · (1930) 32 BOMLR 1671 : (1931) ILR (Bom) 124 : 129 Ind. Cas. 744
High Courts21 Jul 1930Dismissed
Haidar Saheb Gulam Hussen Vs Muniroddin Chhotemir Pirjade
Bombay High Court · (1930) 32 BOMLR 1420 : (1931) ILR (Bom) 119
Pensions Act, 1871 — Section 6
High Courts18 Jul 1930Dismissed
Senaji Kapurchand Vs Pannaji Devichand
Bombay High Court · (1930) 32 BOMLR 1607
High Courts16 Jul 1930
Nurmahomed Kadarbhai Vs Emperor
Bombay High Court · AIR 1930 Bom 595 : 129 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 162, 537
High Courts16 Jul 1930
Emperor Vs Nurmahomed Kadarbhai
Bombay High Court · (1930) 32 BOMLR 1279 : (1930) ILR (Bom) 934
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts16 Jul 1930Dismissed
Anant Subrao Nadgir Vs Mahableshwarbhat Gukunathbhat Shindgi
Bombay High Court · (1930) 32 BOMLR 1473 : 129 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, 11, 47
High Courts14 Jul 1930
Velchand Ganesh Vs Bhagvandas Bhaichand
Bombay High Court · (1930) 07 BOM CK 0033
Limitation Act, 1963 — Section 19
High Courts14 Jul 1930Dismissed
Annaji Narayan Deshpande Vs Venkatrao Sidrao Deshpande
Bombay High Court · 129 Ind. Cas. 894
Bombay Watan Act, 1886 — Section 5
High Courts08 Jul 1930
Sitabai Purshottam Vs Emperor
Bombay High Court · AIR 1930 Bom 488 : 129 Ind. Cas. 350