High Courts10 Aug 1931Dismissed
Emperor Vs Hari Moreshvar Joshi
Bombay High Court · (1931) 33 BOMLR 1515 : (1932) ILR (Bom) 61
Penal Code, 1860 (IPC) — Section 124A
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,395 of 3,651
High Courts08 Aug 1931
Premji Hurji and Co. Vs Premji Pannalal
Bombay High Court · AIR 1932 Bom 314 : (1932) 34 BOMLR 717
High Courts04 Aug 1931
B. Mohanlal and Co. Vs A. Yolibai
Bombay High Court · AIR 1932 Bom 271 : (1932) 34 BOMLR 714
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts31 Jul 1931Allowed
Tara Kumari Vs Chandra Mauleshwar Prasad Singh
Bombay High Court · (1932) 34 BOMLR 222
Contract Act, 1872 — Section 16
High Courts29 Jul 1931
Ramabai Nilkanthrao Nadkarni Vs Dattatraya Balaji Nadkarni
Bombay High Court · AIR 1931 Bom 497
High Courts28 Jul 1931Dismissed
John Mascarenhas Vs The Mercantile Bank of India
Bombay High Court · (1932) 34 BOMLR 1 : (1932) ILR (Bom) 1
Negotiable Instruments Act, 1881 (NI) — Section 13, 4, 9
High Courts28 Jul 1931
The Ripon Press and Sugar Mill Company Vs Gopal Chetti
Bombay High Court · (1932) 34 BOMLR 321
Companies Act, 1956 — Section 162
High Courts24 Jul 1931Dismissed
P.M.A.M. Vellaiyappa Chetty Vs Natarajan
Bombay High Court · (1931) 33 BOMLR 1526
High Courts24 Jul 1931Dismissed
H.V. Low and Co. Ltd. Vs Raja Bahadur Jyoti Prosad Singh Deo
Bombay High Court · (1931) 33 BOMLR 1544
Specific Relief Act, 1877 — Section 25
High Courts23 Jul 1931Allowed
Louis Dreyfus and Co. Vs R.A. Arunachala Ayya
Bombay High Court · (1931) 33 BOMLR 1536
High Courts21 Jul 1931Dismissed
Sakarbhai Hukamchand Vs Ramniklal Keshavlal
Bombay High Court · AIR 1932 Bom 328 : (1932) 34 BOMLR 709
High Courts20 Jul 1931
Mahomed Haji Hamed Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · AIR 1932 Bom 341 : (1932) 34 BOMLR 697
Arbitration Act, 1899 — Section 4(b)
High Courts20 Jul 1931
Mahomed Hajihamed and Others Vs Pirojshaw R. VakHaria and Co.
Bombay High Court · 138 Ind. Cas. 337
Bombay Cotton Contracts Act, 1932 — Section 3, 5
High Courts16 Jul 1931Dismissed
Motilal Kanji and Co. Vs Natvarlal M. Jhaveri
Bombay High Court · AIR 1932 Bom 78 : (1931) 33 BOMLR 1495 : (1932) ILR (Bom) 16 : 136 Ind. Cas. 491
Companies Act, 1956 — Section 153, 202
High Courts13 Jul 1931
Bai Mangu Vs The Bharatkhand Cotton Mills Co. Ltd.
Bombay High Court · AIR 1932 Bom 90 : (1931) 33 BOMLR 1476 : (1931) ILR (Bom) 785
Civil Procedure Code, 1908 (CPC) — Section 109(a)Letters Patent Act, 1865 — Clause 39
High Courts10 Jul 1931Dismissed
Ramlal Hariram Vs Ratanlal Balchand
Bombay High Court · AIR 1932 Bom 99 : (1931) 33 BOMLR 1466 : 136 Ind. Cas. 504
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts09 Jul 1931Dismissed
Shambhusing Sujansing Thakor Vs Manual Vadilal Gandhi
Bombay High Court · AIR 1932 Bom 47 : (1931) 33 BOMLR 1457
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts08 Jul 1931
Bhimaji Bhibhutmal Vs Chunilal Javerchand
Bombay High Court · AIR 1932 Bom 344 : (1932) 34 BOMLR 683 : (1933) ILR (Bom) 623
Provincial Insolvency Act, 1920 — Section 29
High Courts08 Jul 1931
Haji Ahmed Haji Ibrahim Vs Abdulhussein Tayaballi
Bombay High Court · AIR 1932 Bom 40 : (1931) 33 BOMLR 1433 : (1931) ILR (Bom) 779
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Jul 1931Dismissed
Keshav Jagannath Dikshit Vs Gangadhar Yadneshwar Dikshit
Bombay High Court · (1931) 33 BOMLR 1443
Civil Procedure Code, 1908 (CPC) — Section 11