High Courts25 Aug 1931Dismissed
Maharudrappa Danappa Sonar Vs Lakshman Hanmantappa Jamkhandi
Bombay High Court · AIR 1932 Bom 449 : (1932) 34 BOMLR 212 : 137 Ind. Cas. 583
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,394 of 3,651
High Courts25 Aug 1931Allowed
Parashram Madhavrao Bhadanekar Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 319 : (1932) 34 BOMLR 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 34Limitation Act, 1908 — Article 131, 14
High Courts24 Aug 1931
Lakshman Subrao Bijur Vs Babani Soiru Bhandari
Bombay High Court · AIR 1932 Bom 244 : (1932) 34 BOMLR 366
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 6
High Courts24 Aug 1931
Babani Soiroo Patel Vs Dulba Govind Bhandari
Bombay High Court · AIR 1932 Bom 240 : (1932) 34 BOMLR 357 : 137 Ind. Cas. 355
Trusts Act, 1882 — Section 90
High Courts20 Aug 1931
Appaji Waman Kulkarni Vs Motiram Supdu Mahar
Bombay High Court · AIR 1932 Bom 204 : (1932) 34 BOMLR 109 : 137 Ind. Cas. 760
Mamlatdars Court Act, 1906 — Section 5
High Courts20 Aug 1931
Balkrishna Vishvanath Deo Vs Vinayak Narayan Babre
Bombay High Court · AIR 1932 Bom 191 : (1932) 34 BOMLR 113
Trusts Act, 1882 — Section 34
High Courts20 Aug 1931
In Re: The Provident Investment Co. Ltd.
Bombay High Court · AIR 1932 Bom 94 : (1932) ILR (Bom) 92
Income Tax Act, 1961 — Section 10(2)(3)
High Courts20 Aug 1931
Shankar Narayan Timmanna Vs Puttu Bhatta Manju Bhatta
Bombay High Court · AIR 1932 Bom 175 : (1932) 34 BOMLR 125
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Common Law Procedure Act, 1852 — Section 222Specific Relief Act, 1877 — Section 42
High Courts19 Aug 1931
In Re: The Saraspur Mills Co. Ltd.
Bombay High Court · AIR 1932 Bom 216 : (1932) 34 BOMLR 104 : (1932) ILR (Bom) 129 : 137 Ind. Cas. 898
Income Tax Act, 1961 — Section 10(2)(vi)
High Courts19 Aug 1931
Lakshman Mahadev Banker Vs Ramchandra Kisan Mohite
Bombay High Court · (1932) 34 BOMLR 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Transfer of Property Act, 1882 — Section 52
High Courts19 Aug 1931
In Re The Millowners Mutual Insurance Association Ltd.
Bombay High Court · AIR 1932 Bom 104 : (1931) 33 BOMLR 1581 : (1932) ILR (Bom) 119
Income Tax Act, 1922 — Section 10, 6(iv)
High Courts19 Aug 1931
In Re: Bai Sakinaboo
Bombay High Court · (1932) 34 BOMLR 100
Contract Act, 1872 — Section 239Income Tax Act, 1961 — Section 2(14)
High Courts18 Aug 1931
The Commissioner of Income Tax Vs The Trustees of The Sir Currimbhoy Ebrahim Baronetcy
Bombay High Court · AIR 1932 Bom 106 : (1931) 33 BOMLR 1549 : 136 Ind. Cas. 488
Income Tax Act, 1961 — Section 3, 56
High Courts18 Aug 1931
Lakshminarayan Hiralal Vs Laduram Onkar Agarwala
Bombay High Court · AIR 1932 Bom 96 : (1931) 33 BOMLR 1557 : 136 Ind. Cas. 486
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts18 Aug 1931Dismissed
Chintamanrao Appasaheb Patvardhan Vs Ramchandra Govind
Bombay High Court · AIR 1932 Bom 130 : (1932) 34 BOMLR 92 : (1932) ILR (Bom) 82 : 137 Ind. Cas. 881
Easements Act, 1882 — Section 15, 17Limitation Act, 1908 — Section 26
High Courts18 Aug 1931Dismissed
Shrimant Chintamanrao Appasaheb Patwardhan, Chief of Sangli, by The State Karbhari Me. R.S. Athavle, Diwan of Sangli Vs Ramchandra Govind and Another, Both Minors by Their Guardian Mother Laxmibai, Sons and heirs of The Deceased Dhondo Alias Govind Ramchandra Virde
Bombay High Court · (1931) ILR (Bom) 82
Easements Act, 1882 — Section 15, 17, 26, 27, 4Limitation Act, 1877 — Section 26
High Courts17 Aug 1931Allowed
Fakirappa Babappa Yaligar Vs Rudrappa Rachappa Deshnur
Bombay High Court · AIR 1932 Bom 255 : (1932) 34 BOMLR 354 : 137 Ind. Cas. 367
Transfer of Property Act, 1882 — Section 41
High Courts12 Aug 1931Dismissed
Emperor Vs Jagannath Raghunathdas
Bombay High Court · (1931) 33 BOMLR 1518 : 136 Ind. Cas. 493
Penal Code, 1860 (IPC) — Section 405
High Courts11 Aug 1931
Salubai Ganesh Hatwalne Vs Keshavrao Vasudeo Kortikar
Bombay High Court · AIR 1932 Bom 156 : (1932) 34 BOMLR 83 : (1932) ILR (Bom) 71 : 137 Ind. Cas. 732
Guardians and Wards Act, 1890 — Section 43, 47(i)
High Courts10 Aug 1931
Hari Moreshvar Joshi Vs Emperor
Bombay High Court · AIR 1932 Bom 63 : 136 Ind. Cas. 187
Penal Code, 1860 (IPC) — Section 124A