High Courts23 Sept 1931
Someshwar Rajaram Bhat Vs Manilal Bhailal Patel
Bombay High Court · AIR 1932 Bom 210 : (1932) 34 BOMLR 206 : 137 Ind. Cas. 603
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,393 of 3,651
High Courts22 Sept 1931
In Re: Adamali Mahomedali Nulvala
Bombay High Court · AIR 1932 Bom 580 : (1932) 34 BOMLR 1162
Presidency Towns Insolvency Act, 1909 — Section 13(6)
High Courts21 Sept 1931Allowed
Savitri Ramayya Hegde Vs Holebasappa Murgeppa
Bombay High Court · AIR 1932 Bom 257 : (1932) 34 BOMLR 198 : 137 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 6
High Courts18 Sept 1931Allowed
Sakharam Satu Salunkhe Vs Shamrao Maruti Salunkhe
Bombay High Court · AIR 1932 Bom 234 : (1932) 34 BOMLR 191 : 137 Ind. Cas. 572
High Courts18 Sept 1931Dismissed
Bai Manchha Vs Tribhovan Lallubhai Patel
Bombay High Court · AIR 1932 Bom 434 : (1932) 34 BOMLR 385
Limitation Act, 1908 — Article 141
High Courts17 Sept 1931Dismissed
Emperor Vs Chanbasappa Baslingappa
Bombay High Court · AIR 1932 Bom 61 : (1931) 33 BOMLR 1571
Criminal Procedure Code, 1898 (CrPC) — Section 307(2), 309
High Courts17 Sept 1931
Keshavlal Hari Lal Setalvad and Others Vs Pratapsingh Moholalbhai Sheth and Others
Bombay High Court · (1932) ILR (Bom) 101 : 137 Ind. Cas. 564
Contract Act, 1872 — Section 135
High Courts17 Sept 1931Dismissed
Parshottam Bechardas Vs Keshavlal Dalpatram
Bombay High Court · AIR 1932 Bom 213 : (1932) 34 BOMLR 186 : 137 Ind. Cas. 561
High Courts11 Sept 1931
Babu Kirparam Vs Jawaharsingh Harnamdas
Bombay High Court · AIR 1932 Bom 375 : (1932) 34 BOMLR 737 : 140 Ind. Cas. 761
Arbitration Act, 1940 — Section 15
High Courts10 Sept 1931Allowed
Sowkabai Pandharinath Rajapurkar Vs Sir Tukojirao Holkar
Bombay High Court · AIR 1932 Bom 128 : (1932) 34 BOMLR 6 : (1932) ILR (Bom) 224 : 137 Ind. Cas. 362
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 2
High Courts10 Sept 1931
Bansilal Motilal Vs Govindlal Bansilal
Bombay High Court · AIR 1932 Bom 439 : (1932) 34 BOMLR 733 : 140 Ind. Cas. 819
High Courts09 Sept 1931Allowed
Devidatt Ramniranjandas Vs Shriram Narayandas
Bombay High Court · AIR 1932 Bom 291 : (1932) 34 BOMLR 236 : (1932) ILR (Bom) 324 : 137 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Section 21County Courts Act, 1883 — Section 74
High Courts09 Sept 1931Dismissed
Murlidhar Narayandas Gujarathi Vs Parmanand Luchmandas Gujarathi
Bombay High Court · AIR 1932 Bom 190 : (1932) 34 BOMLR 164 : 137 Ind. Cas. 560
Transfer of Property Act, 1882 — Section 51
High Courts04 Sept 1931Dismissed
In Re: Manekji Petit Manufacturing Co. Ltd.
Bombay High Court · AIR 1932 Bom 311 : (1932) 34 BOMLR 728 : 140 Ind. Cas. 814
Companies Act, 1913 — Section 230
High Courts01 Sept 1931
The National Bank of India Ltd. Vs R.C. Nazir and Co.
Bombay High Court · AIR 1932 Bom 401 : (1932) 34 BOMLR 748
Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 59
High Courts31 Aug 1931Dismissed
Senaji Kapurchand Vs Pannaji Devichand
Bombay High Court · AIR 1932 Bom 81 : (1931) 33 BOMLR 1596
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Aug 1931
Narayandas Sundarlal Rathi Vs Narayandas Harbhagat
Bombay High Court · AIR 1932 Bom 363 : (1932) 34 BOMLR 703
High Courts28 Aug 1931
Mallappa Yellappa Bennur Vs Nagappa Hanmanta Saler
Bombay High Court · AIR 1932 Bom 230 : 138 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 58(c)
High Courts26 Aug 1931Dismissed
Chimanram Motilal Vs Divanchand Govindram
Bombay High Court · AIR 1932 Bom 151 : (1932) 34 BOMLR 26 : (1932) ILR (Bom) 180
Evidence Act, 1872 — Section 91, 92
High Courts26 Aug 1931Dismissed
Abdul Gafur Gulamsaheb Don Vs Mahomed Mukaram
Bombay High Court · AIR 1932 Bom 77 : (1931) 33 BOMLR 1593
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 55(4)