High Courts06 Nov 1931
Emperor Vs Baloo Babaji
Bombay High Court · (1932) 34 BOMLR 275 : 137 Ind. Cas. 8
Criminal Procedure Code, 1898 (CrPC) — Section 219
COURT ARCHIVE
Bombay High Court judgments
73,009 judgments · page 3,392 of 3,651
High Courts06 Nov 1931
Emperor Vs Lakha Amra
Bombay High Court · AIR 1932 Bom 201 : (1932) 34 BOMLR 301 : 137 Ind. Cas. 146
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts03 Nov 1931Allowed
Shri Sharada Peeth Math Vs Shri Rajrajeshvarashram
Bombay High Court · (1933) 35 BOMLR 440
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Nov 1931
Mulji Haridas Vs Sir Ibrahim Rahimtulla, Kt.
Bombay High Court · AIR 1932 Bom 166 : (1932) 34 BOMLR 231 : (1932) ILR (Bom) 254 : 137 Ind. Cas. 379
High Courts16 Oct 1931
Bapu Vithal Rajput Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 370 : (1932) 34 BOMLR 780 : (1932) ILR (Bom) 278 : 140 Ind. Cas. 164
Bombay Land Revenue Code, 1879 — Section 40, 79A
High Courts15 Oct 1931
Yeshwant Kashinath Padwal Vs Genajee Venajee and Co.
Bombay High Court · AIR 1932 Bom 127 : (1932) 34 BOMLR 230 : (1932) ILR (Bom) 276 : 137 Ind. Cas. 375
High Courts15 Oct 1931Dismissed
Nagindas Narandas Lavar Vs Somnath Premchand Lavar
Bombay High Court · AIR 1932 Bom 122 : (1932) 34 BOMLR 343 : (1932) ILR (Bom) 242 : 137 Ind. Cas. 461
Bombay Regulation Act, 1827 — Section 81Civil Procedure Code, 1908 (CPC) — Section 151Trusts Act, 1882 — Section 19
High Courts15 Oct 1931
Sadashiv Vishnu Sonar Vs Sakharam Raghunath Sonar
Bombay High Court · AIR 1932 Bom 218 : (1932) 34 BOMLR 398
Civil Procedure Code, 1908 (CPC) — Section 109(c), 110
High Courts14 Oct 1931Dismissed
Alimahomed Gulam Hussein Molubhai Vs The Deccan Match Manufacturing Co. Ltd.
Bombay High Court · AIR 1932 Bom 253 : (1932) 34 BOMLR 411
Companies Act, 1918 — Section 215
High Courts13 Oct 1931Dismissed
Dattatraya Nagappa Wagh Vs Savlo Subrao Bhujle
Bombay High Court · AIR 1932 Bom 237 : (1932) 34 BOMLR 404
Civil Procedure Code, 1882 — Section 257ADekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts12 Oct 1931
Venilal Chhaganlal Vs Virchand Khumchand Shah
Bombay High Court · AIR 1932 Bom 228 : (1932) 34 BOMLR 382
Provincial Insolvency Act, 1920 — Section 75
High Courts07 Oct 1931Dismissed
Chhaganlal Fulchand Vs Hemchand Tapidas
Bombay High Court · AIR 1932 Bom 224 : (1932) 34 BOMLR 395
Easements Act, 1882 — Section 23(b)
High Courts07 Oct 1931Dismissed
Bai Parsan Vs Lallubhai Vandravandas Rani
Bombay High Court · AIR 1932 Bom 217 : (1932) 34 BOMLR 459
Registration Act, 1908 — Section 17(1)(b)
High Courts05 Oct 1931
Basalingava Revanshiddappa Umbarji Vs Chinnava Karibasappa
Bombay High Court · AIR 1932 Bom 247 : (1932) 34 BOMLR 427 : (1932) ILR (Bom) 556
Limitation Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts02 Oct 1931
Ramchanra Shankar Rajguru Vs Anandibai Mahadev Pandit
Bombay High Court · AIR 1932 Bom 188 : (1932) 34 BOMLR 218 : 137 Ind. Cas. 580
Registration Act, 1908 — Section 17(1)(b)Trusts Act, 1882 — Section 5
High Courts02 Oct 1931Dismissed
The Land Acquisition Officer Vs Mulji Haridas
Bombay High Court · AIR 1932 Bom 326 : (1932) 34 BOMLR 379
Civil Procedure Code, 1908 (CPC) — Section 144, 145
High Courts01 Oct 1931
Nasarwanji Hormusji Contractor Vs Jamshetji Navroji Kapadia
Bombay High Court · AIR 1932 Bom 232 : (1932) 34 BOMLR 376
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Sept 1931Allowed
Chunilal Omkarmal Vs Chaturbhuj Piramal
Bombay High Court · AIR 1932 Bom 206 : (1932) 34 BOMLR 17 : (1932) ILR (Bom) 349
High Courts28 Sept 1931Dismissed
Ramanlal Shantilal Vs Chunilal Damodardas
Bombay High Court · AIR 1932 Bom 163 : (1932) 34 BOMLR 252 : (1932) ILR (Bom) 268 : 137 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts28 Sept 1931Dismissed
H. Scott Vs Jitta Amichand and Co.
Bombay High Court · (1936) 38 BOMLR 529
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1