High Courts12 Jan 1932
In Re: Muni Kantivijayaji
Bombay High Court · (1932) 34 BOMLR 587 : (1932) ILR (Bom) 260
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Bombay High Court judgments
73,009 judgments · page 3,390 of 3,651
High Courts12 Jan 1932Dismissed
Kadiyala Venkata Sabamma Vs Katreddi Ramayya
Bombay High Court · (1932) 34 BOMLR 764
Evidence Act, 1872 — Section 41, 91Probate and Administration Act, 1881 — Section 4
High Courts12 Jan 1932
In Re: Dattatraya Govind Haldankar
Bombay High Court · AIR 1932 Bom 537 : (1932) 34 BOMLR 1156 : (1932) ILR (Bom) 519
High Courts11 Jan 1932
Emperor Vs Vithaldas Moolji
Bombay High Court · (1932) 34 BOMLR 584 : (1932) ILR (Bom) 220
Criminal Procedure Code, 1898 (CrPC) — Section 37A(5)
High Courts06 Jan 1932Dismissed
Emperor Vs Vasudeo Balwant Gogte
Bombay High Court · (1932) 34 BOMLR 571 : (1932) ILR (Bom) 434
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 307
High Courts04 Jan 1932Dismissed
Vishnu Sitaram Auchat Vs Ramchandra Govind Joshi
Bombay High Court · AIR 1932 Bom 466 : (1932) 34 BOMLR 849
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Dec 1931Dismissed
Sundrabai Hanmantrao Kulkarni Vs Hanmant Gurunath Kulkarni
Bombay High Court · AIR 1932 Bom 398 : (1932) 34 BOMLR 802 : (1932) ILR (Bom) 298 : 140 Ind. Cas. 235
Evidence Act, 1872 — Section 42
High Courts15 Dec 1931Allowed
Mohammad Ejaz Husain Vs Mohammad Iftikhar Husain
Bombay High Court · (1932) 34 BOMLR 528
Guardians and Wards Act, 1990 — Section 10
High Courts15 Dec 1931
Raj Kumar Sen Chowdhury Vs Ram Sundar Shaha
Bombay High Court · (1932) 34 BOMLR 526
High Courts15 Dec 1931Allowed
Faqir Chand Vs Aziz Ahmad Khan
Bombay High Court · (1932) 34 BOMLR 760
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Transfer of Property Act, 1882 — Section 82
High Courts14 Dec 1931Allowed
Ghulam Mohammad Vs Ghulam Hussain
Bombay High Court · (1932) 34 BOMLR 510
Limitation Act, 1908 — Section 123
High Courts11 Dec 1931Dismissed
The Secretary of State for India in Council Vs Tatyasaheb Yeshwantrao Holkar
Bombay High Court · AIR 1932 Bom 386 : (1932) 34 BOMLR 791 : (1932) ILR (Bom) 501 : 140 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Section 79Contract Act, 1872 — Section 72
High Courts11 Dec 1931
Pirojshaw R. Vakharia Vs Bandealli Ismail and Co.
Bombay High Court · AIR 1932 Bom 631 : (1932) 34 BOMLR 1378 : (1933) ILR (Bom) 225
High Courts09 Dec 1931Dismissed
Narsingrao Shrinivasrao Desai Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 226 : (1932) 34 BOMLR 453
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts07 Dec 1931Dismissed
Krishna Chandra Gajapati Vs Challa Ramanna
Bombay High Court · (1932) 34 BOMLR 508
High Courts06 Dec 1931Dismissed
Moreshwar Pandharinath Babare Vs Umraosing Mahalalsing
Bombay High Court · AIR 1932 Bom 397 : (1932) 34 BOMLR 778 : 140 Ind. Cas. 248
Dekkhan Agriculturists Relief Act, 1879 — Section 2(6)
High Courts04 Dec 1931Dismissed
Lakshmibai Anant Kondkar Vs Jagannath Ravji Kondkar
Bombay High Court · AIR 1932 Bom 222 : (1932) 34 BOMLR 447 : (1932) ILR (Bom) 202
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 103
High Courts04 Dec 1931Allowed
Thakur Bageshwari Charan Singh Vs Thakurain Jagarnath Kuari
Bombay High Court · (1932) 34 BOMLR 463
Limitation Act, 1908 — Section 19Registration Act, 1908 — Section 17
High Courts02 Dec 1931
In Re: Indrachand Bachraj
Bombay High Court · AIR 1932 Bom 185 : (1932) 34 BOMLR 294 : (1932) ILR (Bom) 213 : 137 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts01 Dec 1931
In Re: Dinshahji Hirjibhai
Bombay High Court · AIR 1932 Bom 177 : (1932) 34 BOMLR 289 : 137 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422