High Courts29 Feb 1932
Bai Chandan Vs Chhotalal Jekisondas
Bombay High Court · AIR 1932 Bom 584 : (1932) 34 BOMLR 1273 : (1932) ILR (Bom) 585 : 140 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 4, Order 33 Rule 5
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,388 of 3,651
High Courts26 Feb 1932
Mallangouda Lingangouda Patil Vs Dundapagouda Mallangouda Patil
Bombay High Court · AIR 1932 Bom 529 : (1932) 34 BOMLR 1009
High Courts25 Feb 1932
Swamirao Shrinivas Parvatikar Vs Bhimabai Pandappa Desai (No. 2)
Bombay High Court · AIR 1933 Bom 23 : (1932) 34 BOMLR 1455
Pensions Act, 1871 — Section 4
High Courts25 Feb 1932Dismissed
Champaklal Rupchand Vs Rayachand Thakorbhai
Bombay High Court · AIR 1932 Bom 522 : (1932) 34 BOMLR 1005
Civil Procedure Code, 1908 (CPC) — Section 52, 53
High Courts23 Feb 1932Allowed
Swamirao Shriniwas Parvatikar Vs Bhimabai Padappa Desai
Bombay High Court · AIR 1932 Bom 464 : (1932) 34 BOMLR 967
High Courts23 Feb 1932Dismissed
Shankar Vaman Ainapure Vs Nathu Krishna Kale
Bombay High Court · AIR 1932 Bom 480 : (1932) 34 BOMLR 1001
Limitation Act, 1908 — Section 19, 20
High Courts23 Feb 1932Dismissed
Babasa Bakale Vs Hombanna Rayappa Hombannavar
Bombay High Court · AIR 1932 Bom 593 : (1932) 34 BOMLR 1268 : 140 Ind. Cas. 624
Contract Act, 1872 — Section 222Limitation Act, 1963 — Article 85
High Courts19 Feb 1932
Ramchandra Vithal Bhat Vs Janki Lakshman Shetga
Bombay High Court · AIR 1932 Bom 524 : (1932) 34 BOMLR 975
Khoti Settlement Act, 1880 — Section 10
High Courts18 Feb 1932
Keshav Madhavrao Deshmukh Vs Balaji Vasudeo Athavale
Bombay High Court · AIR 1932 Bom 460 : (1932) 34 BOMLR 996
Guardians and Wards Act, 1890 — Section 27
High Courts18 Feb 1932Dismissed
Narayan Balkrishna Vs Shivshankardas Shivlaldas
Bombay High Court · AIR 1932 Bom 493 : (1932) 34 BOMLR 959
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts18 Feb 1932
Jayantilal Hiralal and Co. Vs Waman Narayen Velinkar
Bombay High Court · AIR 1932 Bom 638 : (1932) 34 BOMLR 1416
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts17 Feb 1932Dismissed
Bibi Fakrubibi Vs Saiyad Mahomadmiya Badamiya
Bombay High Court · (1932) 34 BOMLR 971
Evidence Act, 1872 — Section 92
High Courts16 Feb 1932Dismissed
Amarchand Rajaram Marwadi Vs Narayan Vishnu Budhkar
Bombay High Court · AIR 1932 Bom 531 : (1932) 34 BOMLR 953
Limitation Act, 1908 — Section 19
High Courts12 Feb 1932
Ishvar Sangappa Gurlingappa Vs Ramrao Bhagwantrao Inamdar
Bombay High Court · AIR 1932 Bom 462 : (1932) 34 BOMLR 948
Transfer of Property Act, 1882 — Section 52
High Courts12 Feb 1932Dismissed
Maneklal Harilal Vs Maneklal Gordhan
Bombay High Court · AIR 1932 Bom 574 : (1932) 34 BOMLR 1150 : (1933) ILR (Bom) 186
Easements Act, 1882 — Section 13(e)
High Courts12 Feb 1932
Bapu Appa Magdum Vs Mahammad Imam Mulla
Bombay High Court · AIR 1932 Bom 456 : (1932) 34 BOMLR 944
Bombay Revenue Jurisdiction Act, 1876 — Section 4
High Courts11 Feb 1932Allowed
Govind Dhondshet Kolwankar Vs The Chiplun Municipality
Bombay High Court · AIR 1932 Bom 562 : (1932) 34 BOMLR 1216 : (1932) ILR (Bom) 448 : 140 Ind. Cas. 213
Bombay District Municipal Act, 1901 — Section 42
High Courts10 Feb 1932Dismissed
Venkaraddi Mardeppa Lingdal Vs Hanmantgowda Ramangowda Kulkarni
Bombay High Court · AIR 1932 Bom 559 : (1932) 34 BOMLR 1144 : (1933) ILR (Bom) 85
High Courts05 Feb 1932
Gordhandas Chhotalal Sheth Vs Mahant Shri Raghuvirdasji Gangaramji
Bombay High Court · AIR 1932 Bom 539 : (1932) 34 BOMLR 1137 : (1933) ILR (Bom) 176
Contract Act, 1872 — Section 249
High Courts05 Feb 1932Dismissed
Shankarappa Kotrabasappa Harpanhalli Vs Khatumbi Jamaluddinsab
Bombay High Court · AIR 1932 Bom 478 : (1932) 34 BOMLR 991 : (1932) ILR (Bom) 403
Transfer of Property Act, 1882 — Section 6, 6(e)