High Courts02 Feb 1932
Emperor Vs Shantaram Rama Wadkar
Bombay High Court · (1932) 34 BOMLR 897
Motor Vehicles Act, 1914 — Section 6
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Bombay High Court judgments
73,009 judgments · page 3,389 of 3,651
High Courts01 Feb 1932
Jamshedji Fraamji Havevalla Vs Pestonji Cawasji Gonda
Bombay High Court · AIR 1932 Bom 511 : (1932) 34 BOMLR 980
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Insolvency Act, 1920 — Section 34(2)
High Courts29 Jan 1932
Emperor Vs Ramrao Mangesh Burde
Bombay High Court · AIR 1932 Bom 406 : (1932) 34 BOMLR 598 : (1932) ILR (Bom) 304
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235Evidence Act, 1872 — Section 73
High Courts28 Jan 1932
Parshottam Dahyabhai Dave and Others Vs Desaibhai Chinthabhai Patel
Bombay High Court · AIR 1932 Bom 459
High Courts28 Jan 1932Dismissed
Parshottam Dahyabhai Dave Vs Desaibhai Chunthabhai Patel
Bombay High Court · (1932) 34 BOMLR 852
High Courts28 Jan 1932Dismissed
Pandurang Sakharam Thakur Vs Narmadabai Ramkrishna Keluskar
Bombay High Court · AIR 1932 Bom 571 : (1932) 34 BOMLR 1209 : (1932) ILR (Bom) 395 : 140 Ind. Cas. 200
Transfer of Property Act, 1882 — Section 123
High Courts28 Jan 1932
Ramchandra Hanmant Deshpande Vs Adiveppa Ningappa Jakkannavar
Bombay High Court · AIR 1932 Bom 577 : (1932) 34 BOMLR 1131 : 140 Ind. Cas. 557
Bombay Land Revenue Code, 1879 — Section 83
High Courts27 Jan 1932
Kondu Ramji Andhera Vs Mahadev Gopal Gokhale
Bombay High Court · AIR 1932 Bom 526 : (1932) 34 BOMLR 855
High Courts26 Jan 1932
Emperor Vs Krishnaji Anant Dange
Bombay High Court · (1932) 34 BOMLR 590
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 380
High Courts25 Jan 1932Dismissed
Rajanikant Mansukhlal Vs Kiko Ratilal
Bombay High Court · AIR 1932 Bom 506 : (1932) 34 BOMLR 1124 : 140 Ind. Cas. 206
Succession Act, 1925 — Section 150
High Courts22 Jan 1932
Rustomji Ardeshir Cooper Vs Byramji Bomanji Talati
Bombay High Court · AIR 1932 Bom 428
Bankers Books Evidence Act, 1891 — Section 6
High Courts21 Jan 1932Dismissed
Antu Navaji Salunke Vs Yeshvant Bala Gaikwad
Bombay High Court · AIR 1932 Bom 430 : (1932) 34 BOMLR 811 : 140 Ind. Cas. 258
High Courts21 Jan 1932
Emperor Vs G.G. Munshi
Bombay High Court · AIR 1932 Bom 427 : (1932) 34 BOMLR 595 : (1932) ILR (Bom) 264
Criminal Procedure Code, 1898 (CrPC) — Section 438Prevention of Cruelty to Animals Act, 1890 — Section 3(a)
High Courts20 Jan 1932Dismissed
Shankar Narayan More Vs Tukaram Ranu Bagal
Bombay High Court · AIR 1932 Bom 438 : (1932) 34 BOMLR 808 : 140 Ind. Cas. 256
High Courts20 Jan 1932
Jamnadas Parbhudas Vs Bai Soonabai
Bombay High Court · AIR 1932 Bom 622 : (1932) 34 BOMLR 1405
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts19 Jan 1932
In Re: Ahmed Alimahomed Khoja
Bombay High Court · AIR 1932 Bom 613 : (1932) 34 BOMLR 1398
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts18 Jan 1932
Satgur Parsad Vs Har Narain Das
Bombay High Court · (1932) 34 BOMLR 771
Contract Act, 1872 — Section 65Trusts Act, 1882 — Section 88
High Courts15 Jan 1932
Bhagvan Manaji Marwadi Vs Hiraji Premaji Marwadi
Bombay High Court · AIR 1932 Bom 516 : (1932) 34 BOMLR 1112 : 140 Ind. Cas. 519
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50Limitation Act, 1908 — Article 182Succession Act, 1925 — Section 214(b)
High Courts15 Jan 1932
Krisnabai Vs Framroz Edulji Dinshaw
Bombay High Court · AIR 1932 Bom 543 : (1932) 34 BOMLR 834 : (1932) ILR (Bom) 526 : 140 Ind. Cas. 254
Civil Procedure Code, 1908 (CPC) — Section 109, 110
High Courts14 Jan 1932Allowed
Vithagouda Lingappa Sardesai Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 442 : (1932) 34 BOMLR 818 : 140 Ind. Cas. 242
Bombay Watan Act, 1886 — Section 34