High Courts08 Jul 1931
Shivsangappa Irsangappa Kuppasad Vs Muchkhandeppa Irsangappa Kuppasad
Bombay High Court · AIR 1932 Bom 160 : (1931) 33 BOMLR 1437 : (1932) ILR (Bom) 8
Bombay Civil Courts Act, 1869 — Section 25
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,396 of 3,651
High Courts06 Jul 1931Dismissed
Jotindra Nath Roy Vs Nagendra Nath Roy
Bombay High Court · (1931) 33 BOMLR 1411
High Courts03 Jul 1931
Rustomji and Ginwala Vs Fazal Rahim
Bombay High Court · AIR 1932 Bom 378 : (1932) 34 BOMLR 670
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10
High Courts01 Jul 1931
Gulabbai Babura Parkar Vs Sergeant J.A. Finan
Bombay High Court · (1931) ILR (Bom) 770
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 105, 27, 342, 363, 499
High Courts01 Jul 1931
Emperor Vs J.A. Finan
Bombay High Court · (1931) 33 BOMLR 1182
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 76
High Courts30 Jun 1931
K.R. Bhat Vs Emperor
Bombay High Court · AIR 1931 Bom 517
Criminal Procedure Code, 1898 (CrPC) — Section 192, 347
High Courts29 Jun 1931
Ganpatrao Khandero Vijaykar Vs Vasantrao Ganpatrao Vijaykar
Bombay High Court · AIR 1932 Bom 588 : (1932) 34 BOMLR 1371
High Courts29 Jun 1931Dismissed
Dattatraya Pandurang Gosavi Vs Lakshman Mahadev Pohekar
Bombay High Court · AIR 1932 Bom 15 : (1931) 33 BOMLR 1418 : 136 Ind. Cas. 161
Bombay Pleaders Act, 1920 — Section 20(a)
High Courts26 Jun 1931Allowed
Vatsalabai Vinayak Nimkar Vs Vasudev Vishnu Musale
Bombay High Court · AIR 1932 Bom 83 : (1931) 33 BOMLR 1483
High Courts26 Jun 1931Dismissed
B. Iswarayya Vs Swarnam Iswarayya
Bombay High Court · (1931) 33 BOMLR 1402
Divorce Act, 1869 — Section 37
High Courts22 Jun 1931
In Re: S.S. Shirke
Bombay High Court · (1931) 33 BOMLR 1177
Bombay Primary Education Act, 1923 — Section 9(1)Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts16 Jun 1931
Akbarally A. Adamji Peerbhoy Vs Mahomedally Adamji Peerbhoy
Bombay High Court · AIR 1932 Bom 356 : (1932) 34 BOMLR 655 : (1933) ILR (Bom) 551
Evidence Act, 1872 — Section 114Government of India Act, 1915 — Section 112
High Courts08 May 1931
Rani Chhatra Kumari Devi Vs Mohan Bikram Shah
Bombay High Court · (1931) 33 BOMLR 1390
Limitation Act, 1908 — Article 120, 10
High Courts17 Apr 1931
Emperor Vs Ramchandra Narayan Shastri
Bombay High Court · (1931) 33 BOMLR 1169 : (1931) ILR (Bom) 725
Bombay District Police Act, 1890 — Section 42Penal Code, 1860 (IPC) — Section 143
High Courts15 Apr 1931
Lakshman Vithoba Naik Vs Mahableshwar Doda Bhat
Bombay High Court · (1931) 33 BOMLR 1234
Limitation Act, 1908 — Article 73
High Courts14 Apr 1931Dismissed
Burjorji Jivanji Todywalla Vs Hormusji Nowroji Davar
Bombay High Court · AIR 1932 Bom 394 : (1932) 34 BOMLR 643
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153
High Courts14 Apr 1931Dismissed
Ganesh Sakharam Saraf Vs Narayan Shriram Mulaye
Bombay High Court · (1931) 33 BOMLR 1144 : (1931) ILR (Bom) 709
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts14 Apr 1931Dismissed
Saraju Bala Debi Vs Jyotirmoyee Debi
Bombay High Court · (1931) 33 BOMLR 1257
High Courts13 Apr 1931
In Re: Radhibai Rupji Sunderji
Bombay High Court · (1931) 33 BOMLR 864 : (1931) ILR (Bom) 844
Court Fees Act, 1870 — Section 5
High Courts07 Apr 1931
Emperor Vs G.V. Vaishampayan
Bombay High Court · AIR 1932 Bom 56 : (1931) 33 BOMLR 1159 : (1931) ILR (Bom) 839
Evidence Act, 1872 — Section 10