High Courts28 Mar 1931Dismissed
Secretary of State for India Vs The Hindustan Co-Operative Society, Limited
Bombay High Court · (1931) 33 BOMLR 1006
Land Acquisition Act, 1894 — Section 26(2), 54
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,397 of 3,651
High Courts26 Mar 1931
Parsotim Thakur Vs Lal Mohar Thakur
Bombay High Court · (1931) 33 BOMLR 1015
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107Transfer of Property Act, 1882 — Section 72
High Courts24 Mar 1931
Raja Bhupendra Narayan Sinha Vs Rajeswar Prosad Bhakat
Bombay High Court · (1931) 33 BOMLR 1273
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1908 — Article 144
High Courts23 Mar 1931
In Re: S.R.M.
Bombay High Court · AIR 1931 Bom 557
Bar Councils Act, 1926 — Section 10, 11
High Courts18 Mar 1931Dismissed
Mir Hassan Ali Mir Abdul Alli Vs Sanli Begum
Bombay High Court · (1931) 33 BOMLR 1139
Civil Procedure Code, 1908 (CPC) — Section 11Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts18 Mar 1931Allowed
Emperor Vs Vadilal Devchand
Bombay High Court · (1931) 33 BOMLR 663
Bombay District Police Act, 1890 — Section 39(g), 61(f)
High Courts18 Mar 1931Allowed
Gadadhar Ka.Kaji Gore Vs Gangaram Tatya Mhaske
Bombay High Court · (1931) 33 BOMLR 825
Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 2
High Courts16 Mar 1931Dismissed
Nadirshaw J. Vachha Vs The Times of India Employees Death Benefit Fund
Bombay High Court · (1931) 33 BOMLR 720
Civil Procedure Code, 1908 (CPC) — Section 60Trusts Act, 1882 — Section 5
High Courts12 Mar 1931
Hari Sabaji Kamat Vs Shrinivas Vithal Pai
Bombay High Court · (1931) 33 BOMLR 1130 : (1931) ILR (Bom) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts11 Mar 1931
Kacharabhai Lehrabhai Vs Kacharabhai Vadilal
Bombay High Court · (1931) 33 BOMLR 818
High Courts11 Mar 1931Allowed
Channappa Basappa Uppin Vs Yellappa Venkappa Anegundi
Bombay High Court · (1931) 33 BOMLR 820
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts10 Mar 1931
Hanmant Shriniwas Deshpande Vs Shriniwas Lakshmipati Deshpande
Bombay High Court · (1931) 33 BOMLR 1106
Civil Procedure Code, 1908 (CPC) — Section 111Letters Patent Act, 1865 — Clause 39
High Courts10 Mar 1931Dismissed
Lakhamgouda Basa Vprabhu Sardesai Vs Baswantrao
Bombay High Court · (1931) 33 BOMLR 974
High Courts09 Mar 1931
David Sassoon Ezekiel Vs Najia Noori Reuben
Bombay High Court · (1931) 33 BOMLR 725 : (1931) ILR (Bom) 803
High Courts09 Mar 1931Dismissed
Gulzari Lal Vs Collector of Etah
Bombay High Court · (1931) 33 BOMLR 968
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts05 Mar 1931Allowed
In Re: D.V. Belvi
Bombay High Court · (1931) 33 BOMLR 673
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(3)
High Courts03 Mar 1931Allowed
Emperor Vs Lakshman Chavji Narangikar
Bombay High Court · (1931) 33 BOMLR 675 : (1931) ILR (Bom) 576
Criminal Procedure Code, 1898 (CrPC) — Section 193(2), 526Penal Code, 1860 (IPC) — Section 120B, 395
High Courts02 Mar 1931
Ratanlal Khushalrai Vs Brijmohan Pralhadka
Bombay High Court · (1931) 33 BOMLR 703
High Courts27 Feb 1931Allowed
Jagjivandas Jethalal Vs King, Hamilton and Co.
Bombay High Court · (1931) 33 BOMLR 709 : (1931) ILR (Bom) 677
Registration Act, 1908 — Section 17(1)(b)
High Courts27 Feb 1931Dismissed
Bhagat Singh Vs Emperor
Bombay High Court · (1931) 33 BOMLR 950
Government of India Act, 1915 — Section 72