High Courts23 Jan 1931
Kodoomal J. Wadhwa Vs Mangatram Sugnichand
Bombay High Court · AIR 1932 Bom 269 : (1932) 34 BOMLR 640
COURT ARCHIVE
Bombay High Court judgments
73,005 judgments · page 3,399 of 3,651
High Courts23 Jan 1931
Emperor Vs Bhogilal Chimanlal Nanavati
Bombay High Court · (1931) 33 BOMLR 648
Bombay Salt Act, 1890 — Section 47(c)Criminal Law (Amendment) Act, 1908 — Section 17(J)General Clauses Act, 1897 — Section 26
High Courts21 Jan 1931
Narsinha Narayan Chandur Vs Emperor
Bombay High Court · 131 Ind. Cas. 472
Penal Code, 1860 (IPC) — Section 117
High Courts21 Jan 1931
Emperor Vs Abla Isak
Bombay High Court · (1931) 33 BOMLR 349 : (1931) ILR (Bom) 520
Criminal Procedure Code, 1898 (CrPC) — Section 236, 403Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 1931
Emperor Vs Narsinha Narayan Chandur
Bombay High Court · (1931) 33 BOMLR 353
Criminal Law (Amendment) Act — Section 17(1)Penal Code, 1860 (IPC) — Section 117
High Courts20 Jan 1931
Poona Bank Ltd. Vs Kachhi Dasa Oswal Jain Temple
Bombay High Court · AIR 1932 Bom 31
Contract Act, 1872 — Section 178Penal Code, 1860 (IPC) — Section 409
High Courts19 Jan 1931
Bishamberdas Bodhraj Vs Brijlal Arora
Bombay High Court · (1931) 33 BOMLR 1385
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 22(1)
High Courts16 Jan 1931Dismissed
Shamrao Ramohandra Jadhav Vs Malkarjun Apparao Manthalkar
Bombay High Court · (1931) 33 BOMLR 797
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts14 Jan 1931Dismissed
Haji Shakoor Gany Vs H.E. Hinde and Co. Ltd.
Bombay High Court · AIR 1932 Bom 330 : (1932) 34 BOMLR 634
Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 28
High Courts13 Jan 1931
Emperor Vs Janardan Kashinath Abhyankar
Bombay High Court · 131 Ind. Cas. 473
Criminal Law (Amendment) Act, 1908 — Section 17(1)Criminal Procedure Code, 1898 (CrPC) — Section 243
High Courts12 Jan 1931Dismissed
Shankar Balchand Marwadi Vs Hiralal Balchand Marwadi
Bombay High Court · (1931) 33 BOMLR 858
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 48
High Courts08 Jan 1931
Mahomedalli Essabhoy Vs Dharamsey Jaitha and Co.
Bombay High Court · (1931) 33 BOMLR 702 : (1931) ILR (Bom) 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts07 Jan 1931
Dolatsing Hamirsing Vs Joravarsing Naransing
Bombay High Court · (1931) 33 BOMLR 783
Pensions Act, 1871 — Section 6
High Courts06 Jan 1931
In Re: Malabar Forests and Rubber Co. Ltd.
Bombay High Court · AIR 1932 Bom 334 : (1932) 34 BOMLR 617
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)
High Courts06 Jan 1931
Gordhandas Baldeodas Vs Bhulabhai Ranchhoddas
Bombay High Court · AIR 1932 Bom 316 : (1932) 34 BOMLR 623
Contract Act, 1872 — Section 264Limitation Act, 1908 — Section 21(2)
High Courts06 Jan 1931
Emperor Vs Bechar Shiva
Bombay High Court · (1931) 33 BOMLR 338
Criminal Tribes Act, 1911 — Section 23
High Courts06 Jan 1931
Bechar Shiva Vs Emperor
Bombay High Court · 131 Ind. Cas. 478
Criminal Tribes Act, 1911 — Section 23
High Courts06 Jan 1931Dismissed
Gangadhar Martand Joshi Vs Sir Jagmohandas Varjivandas
Bombay High Court · (1931) 33 BOMLR 781
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts06 Jan 1931Dismissed
Govind Gangadhar Dongarkar Vs Narayan Damodar Kulkarni
Bombay High Court · (1931) 33 BOMLR 844
Civil Procedure Code, 1908 (CPC) — Section 11, 47Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts20 Dec 1930
Kisanji Mohanlal Seth Vs Lakshmi
Bombay High Court · (1931) 33 BOMLR 510
Civil Procedure Code, 1908 (CPC) — Section 102