High Courts05 Sept 1934
Brijbhukandas Damodardas Vs Ghashiram Mulchand
Bombay High Court · AIR 1935 Bom 124 : (1935) 37 BOMLR 1 : 155 Ind. Cas. 12
Guardians and Wards Act, 1890 — Section 6
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,368 of 3,651
High Courts04 Sept 1934
Nemtulla Tyeballi Vs Safiabu Allibhai
Bombay High Court · AIR 1935 Bom 208 : (1935) 37 BOMLR 82
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 53A
High Courts03 Sept 1934Dismissed
Emperor Vs Keshavrao Bhilaji Patil
Bombay High Court · (1934) 36 BOMLR 1120
Penal Code, 1860 (IPC) — Section 408
High Courts31 Aug 1934
Hartencia De Souza Vs John Sebastian De Souza
Bombay High Court · AIR 1935 Bom 121 : (1935) 37 BOMLR 55
Divorce Act, 1869 — Section 2, 3
High Courts30 Aug 1934
Vasanji Kallianji Uka Vs Eruchshaw Dossabhai Harwar
Bombay High Court · AIR 1935 Bom 203 : (1935) 37 BOMLR 170
Limitation Act, 1908 — Article 116
High Courts29 Aug 1934Dismissed
Dhirendrarao Krishnarao Gunjikar Vs Virbhadrappa G. Hosmani
Bombay High Court · (1935) 37 BOMLR 78
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(2), 63, 73
High Courts29 Aug 1934
Dhirendra Rao Krishnarao Gunzikar Vs Virbhadrappa G. Hosmani
Bombay High Court · AIR 1935 Bom 176 : 159 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts29 Aug 1934
Emperor Vs Sorab Shavaksha Batlivala
Bombay High Court · (1934) 36 BOMLR 1129
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Aug 1934Allowed
Emperor Vs Harnam Kisha
Bombay High Court · (1934) 36 BOMLR 1117
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 25
High Courts23 Aug 1934
The Indian Casablancas High Draft Company Vs The Millowners'' Association of Ahmedabad
Bombay High Court · AIR 1935 Bom 195 : (1935) 37 BOMLR 187 : 157 Ind. Cas. 385
Patents and Designs Act, 1911 — Section 15
High Courts23 Aug 1934
Vershi Kanji Vs Kaku Kanji
Bombay High Court · AIR 1935 Bom 212 : (1935) 37 BOMLR 148
Court Fees Act, 1870 — Section 7(iv)
High Courts22 Aug 1934
The Commissioner of Income Tax Vs Darabsha Nasarwanji Mehta
Bombay High Court · AIR 1935 Bom 167 : (1935) 37 BOMLR 112 : 159 Ind. Cas. 41
Income Tax Act, 1922 — Section 24B, 34
High Courts22 Aug 1934
COMMISSIONER OF INCOME TAX, BOMBAY Vs D. N. MEHTA.
Bombay High Court · (1935) 3 ITR 147
Income Tax Act, 1961 — Section 34, 66(1)
High Courts21 Aug 1934Dismissed
Dattatraya Gopal Limaye Vs Mahomedkhan Fatekhan Deshmukh
Bombay High Court · AIR 1935 Bom 122 : (1935) 37 BOMLR 76
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts21 Aug 1934Dismissed
Mahomedali Shekh Ibhramji Hora Vs Akbarali Badruddin Abdualli Hora
Bombay High Court · AIR 1935 Bom 69 : (1934) 36 BOMLR 1234
Court Fees Act, 1870 — Section 7(9)
High Courts16 Aug 1934Dismissed
The Municipality of Ahmedabad Vs Ravjibhai Bhailal Contractor
Bombay High Court · AIR 1935 Bom 127 : (1935) 37 BOMLR 69 : 155 Ind. Cas. 669
High Courts14 Aug 1934
Mulchand Hemraj Vs Jairamdas Chaturbhuj
Bombay High Court · AIR 1935 Bom 287 : (1935) 37 BOMLR 288 : 159 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts13 Aug 1934
Vishvasrao Balvant Davare Vs Emperor
Bombay High Court · 153 Ind. Cas. 40
Bombay Special (Emergency) Powers Act, 1932 — Section 16Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts13 Aug 1934Allowed
Emperor Vs Vishvasrao Balvant Davare
Bombay High Court · (1934) 36 BOMLR 968
Bombay Special (Emergency) Powers Act, 1932 — Section 4(1)
High Courts08 Aug 1934Dismissed
Gopikabai Mahadev Bavdekar Vs Chapsi Purshottam Lahana
Bombay High Court · AIR 1935 Bom 80 : (1934) 36 BOMLR 1236
Provincial Insolvency Act, 1920 — Section 4, 9