High Courts22 Jun 1934Allowed
F.E. Dinshaw Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 855
Income Tax Act, 1922 — Section 66
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,370 of 3,651
High Courts20 Jun 1934
Gordhandas Natha Lal Vs Gorio Ltd.
Bombay High Court · AIR 1934 Bom 420 : 153 Ind. Cas. 1041
High Courts19 Jun 1934Allowed
Emperor Vs Vasant B. Khale
Bombay High Court · (1934) 36 BOMLR 733 : 152 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(3)Penal Code, 1860 (IPC) — Section 188
High Courts19 Jun 1934Dismissed
The Maharajadhiraj of Darbhanga Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 972
Income Tax Act, 1922 — Section 26(2)
High Courts20 Apr 1934
Ramji Motichand Vs Naranji Purshottam Sangani
Bombay High Court · AIR 1935 Bom 268 : (1935) 37 BOMLR 261 : 157 Ind. Cas. 127
High Courts20 Apr 1934Dismissed
Bai Mahakore Vs Bhikhabhai Sankalchand Shah
Bombay High Court · AIR 1935 Bom 28 : (1934) 36 BOMLR 1110
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts19 Apr 1934Dismissed
Madhavdas Jethabhai Vs Sitaram Ramnarayan
Bombay High Court · AIR 1934 Bom 402 : (1934) 36 BOMLR 941 : 153 Ind. Cas. 959
Bills of Exchange Act, 1882 — Section 24Contract Act, 1872 — Section 72
High Courts19 Apr 1934
Lukmanji Kamruddin Vs Valibhai Karimbhai
Bombay High Court · AIR 1934 Bom 306 : (1934) 36 BOMLR 649
Penal Code, 1860 (IPC) — Section 406, 468, 477A
High Courts18 Apr 1934Dismissed
Madhavdas Jethabhai Vs Devidas Vardasa
Bombay High Court · AIR 1934 Bom 400 : (1934) 36 BOMLR 929 : 152 Ind. Cas. 609
High Courts18 Apr 1934Allowed
Balmukund Jagjivan Gujarathi Vs The Collector Ahmednagar
Bombay High Court · AIR 1935 Bom 25 : (1934) 36 BOMLR 1103
Bombay Land Revenue Code, 1879 — Section 137, 26
High Courts27 Mar 1934Dismissed
Ratansey Virji Vs Meghji Hirji Jangeali
Bombay High Court · AIR 1934 Bom 431 : (1934) 36 BOMLR 901 : 153 Ind. Cas. 283
High Courts15 Mar 1934Dismissed
Abdul Karim Haji Dagubhai Vs The Secretary of State for India
Bombay High Court · AIR 1934 Bom 489 : (1934) 36 BOMLR 1064 : (1934) ILR (Bom) 573
Bombay Land Revenue Code, 1879 — Section 204Bombay Revenue Jurisdiction Act, 1876 — Section 11
High Courts07 Mar 1934
NARAYAN ATMARAM PATKAR Vs COMMISSIONER OF Income Tax.
Bombay High Court · AIR 1934 Bom 378 : (1934) 2 ITR 486
Income Tax Act, 1961 — Section 66(3)
High Courts07 Mar 1934
Narayan Atmaram Patkar Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 818 : 152 Ind. Cas. 972
Income Tax Act, 1922 — Section 66(2), 66(3)
High Courts06 Mar 1934Allowed
H.H. Chimnabai Saheb Maharani Gaekwar of Baroda Vs Kasturbhai Manibhai Nagarseth
Bombay High Court · AIR 1934 Bom 225 : (1934) 36 BOMLR 454 : (1934) ILR (Bom) 729
Bombay High Court (Original Side) Rules, 1980 — Rule 386, 387Civil Procedure Code, 1908 (CPC) — Section 129, 39
High Courts05 Mar 1934Dismissed
Sopana Appa Awatade Vs Dattatraya Krishnappa Hundekari
Bombay High Court · AIR 1934 Bom 383 : (1934) 36 BOMLR 804 : 152 Ind. Cas. 589
High Courts27 Feb 1934
Kodoomal Jethanand Wadhwa Vs Hiranand Vishindas
Bombay High Court · AIR 1934 Bom 450 : (1934) 36 BOMLR 987
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1
High Courts26 Feb 1934Dismissed
Trustees of The Sir Currimbhoy Ebrahim Baronetcy Trust Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 557 : (1934) ILR (Bom) 316
Income Tax Act, 1961 — Section 38(2)
High Courts23 Feb 1934
Mary Geraldine Rooke Vs John William Rooke
Bombay High Court · AIR 1934 Bom 230 : (1934) 36 BOMLR 492 : (1934) ILR (Bom) 502 : 150 Ind. Cas. 1136
Divorce Act, 1869 — Section 17
High Courts22 Feb 1934Allowed
Krishnaji Shivaji Pawar Vs Hanmaraddi Mallaraddi Maidur
Bombay High Court · AIR 1934 Bom 385 : (1934) 36 BOMLR 814 : (1934) ILR (Bom) 536 : 153 Ind. Cas. 800
Limitation Act, 1908 — Section 22