High Courts03 Aug 1934
Shankarlal Bansilal Mundade Vs Raghunathdas Anandram
Bombay High Court · AIR 1935 Bom 233 : (1934) 37 BOMLR 778
Dekkhan Agriculturists Relief Act, 1879 — Section 21
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,369 of 3,651
High Courts03 Aug 1934
Emperor Vs Kassam Alibhai
Bombay High Court · AIR 1934 Bom 459 : (1934) 36 BOMLR 965 : 153 Ind. Cas. 38
City of Bombay Municipal Council Act, 1988 — Section 313A
High Courts03 Aug 1934Allowed
Emperor Vs Shankar Venkusa Chavan
Bombay High Court · AIR 1935 Bom 39 : (1934) 36 BOMLR 1113
Bombay Prevention of Gambling Act, 1887 — Section 5
High Courts03 Aug 1934
Maruti Savalaram Kumtekar Vs Namdev Co-operative Society
Bombay High Court · AIR 1935 Bom 123 : (1935) 37 BOMLR 68
Bombay Co-operative Societies Act, 1925 — Section 70
High Courts01 Aug 1934
Emperor Vs Chokhu Yesu
Bombay High Court · AIR 1934 Bom 462 : (1934) 36 BOMLR 963 : 153 Ind. Cas. 34
Penal Code, 1860 (IPC) — Section 224, 353
High Courts30 Jul 1934Dismissed
Daluchand Velji Gujar Vs Shanti Sarashi
Bombay High Court · AIR 1935 Bom 98 : (1934) 36 BOMLR 1253
Limitation Act, 1908 — Article 139
High Courts29 Jul 1934
Emperor Vs Ahmad Ebrahim
Bombay High Court · AIR 1935 Bom 37 : (1934) 36 BOMLR 1126
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts27 Jul 1934
Linganna Elanna Vs Emperor
Bombay High Court · 153 Ind. Cas. 33
Bombay Children Act, 1924 — Section 27(1)
High Courts27 Jul 1934
Emperor Vs Linganna Elanna
Bombay High Court · AIR 1934 Bom 461 : (1934) 36 BOMLR 962
Bombay Children Act, 1924 — Section 27(1)
High Courts27 Jul 1934Allowed
Tatyagouda Ranoji Patil Vs Mohodin Sultan Mullain
Bombay High Court · AIR 1935 Bom 95 : (1934) 36 BOMLR 1231
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Jul 1934Allowed
Sheo Swarup Vs King-Emperor
Bombay High Court · (1934) 36 BOMLR 1185
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts24 Jul 1934
Percy F. Fisher Vs Ardeshir Hormasji Gazdar
Bombay High Court · AIR 1935 Bom 213 : (1935) 37 BOMLR 165
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 176Limitation Act, 1908 — Article 120, 57
High Courts23 Jul 1934Dismissed
Khan Bahadur Mian Pir Bux Vs Sardar Mahomed Tahar
Bombay High Court · (1934) 36 BOMLR 1195
Transfer of Property Act, 1882 — Section 54
High Courts20 Jul 1934Allowed
Lala Kalyan Mal Vs Ahmad Uddin Khan
Bombay High Court · (1934) 36 BOMLR 981
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1908 — Section 18
High Courts19 Jul 1934Dismissed
Bhaiya Raghunath Singh Vs Musammat Hansraj Kunwar
Bombay High Court · (1934) 36 BOMLR 1189
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60
High Courts18 Jul 1934
Government Pleader Vs R. A. Pleader
Bombay High Court · AIR 1935 Bom 71
Bombay Pleaders Act, 1920 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 498
High Courts04 Jul 1934
Khandesh Laxmi Vilas Mills Co. Ltd. Vs Graduate Coal Concern
Bombay High Court · 154 Ind. Cas. 329
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts04 Jul 1934
Khandesh Laksmi Vilas Mills Co. Ltd. Vs Graduate Coal Concern
Bombay High Court · AIR 1935 Bom 75 : (1934) 36 BOMLR 1217
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts03 Jul 1934Dismissed
Chimanlal Ganpatram Ghanchi Vs Natvarlal Maganlal
Bombay High Court · AIR 1935 Bom 131 : (1935) 37 BOMLR 62 : 155 Ind. Cas. 7
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jul 1934
Ismail Abdul Latif Vs Haji Ibrahim Haji Jan Mahomed Karachivala
Bombay High Court · AIR 1935 Bom 178 : (1935) 37 BOMLR 57 : 157 Ind. Cas. 1067