High Courts10 Oct 1934
Bai Ujambai Govindji Vs Harakchand Govindji
Bombay High Court · AIR 1935 Bom 242 : (1935) 37 BOMLR 300
Succession Act, 1925 — Section 211, 255
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,367 of 3,651
High Courts05 Oct 1934Dismissed
Shamrao Keshav Rajadhyaksha Vs Shantaram Balaji Naik
Bombay High Court · AIR 1935 Bom 174 : (1935) 37 BOMLR 123
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts04 Oct 1934
Emperor Vs Shridhar Mahadeo Pathak
Bombay High Court · (1934) 36 BOMLR 1133
Penal Code, 1860 (IPC) — Section 21(10)
High Courts03 Oct 1934
Dhoribhai Dadabhai Patel Vs Pragdasji Bhagwandasji Mahant
Bombay High Court · AIR 1935 Bom 172 : (1935) 37 BOMLR 120 : 157 Ind. Cas. 1086
Civil Procedure Code, 1908 (CPC) — Section 24, 92
High Courts03 Oct 1934
Emperor Vs Morarji Jivraj
Bombay High Court · (1934) 36 BOMLR 1213
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406
High Courts03 Oct 1934
Emperor Vs Nana Amrita Savant
Bombay High Court · AIR 1935 Bom 70 : (1934) 36 BOMLR 1211
Penal Code, 1860 (IPC) — Section 120B, 467
High Courts26 Sept 1934Dismissed
Ibrahim F. Lalji Vs Husseinbhoy A. Lalji
Bombay High Court · AIR 1935 Bom 119 : (1935) 37 BOMLR 49 : 158 Ind. Cas. 579
High Courts24 Sept 1934Allowed
Karumuthu Thiagarajan Chettiar Vs Thos. Smith and Co.
Bombay High Court · AIR 1935 Bom 155 : (1935) 37 BOMLR 46 : 155 Ind. Cas. 932
High Courts21 Sept 1934Allowed
Keshavlal Manilal Shah Vs Chandulal Balabhai Shah
Bombay High Court · AIR 1935 Bom 200 : (1935) 37 BOMLR 200
High Courts21 Sept 1934Allowed
D.N. Rege Vs V.C. Vijayakar
Bombay High Court · AIR 1935 Bom 150 : (1935) 37 BOMLR 39 : 155 Ind. Cas. 945
High Courts18 Sept 1934Dismissed
Hemraj Shivlal Vs Joharmal Ramkaran
Bombay High Court · AIR 1935 Bom 135 : (1935) 37 BOMLR 30 : 155 Ind. Cas. 312
Bombay Cotton Contracts Act, 1932 — Section 2
High Courts17 Sept 1934
Sir Jamshed Byramji Kanga Vs Kaikhushru Bomanji Bharucha Anant Vishnu Chitre Vs Pitamberdas Goculdas Mehta
Bombay High Court · AIR 1935 Bom 1 : (1934) 36 BOMLR 1136
Bar Councils Act, 1926 — Section 10Criminal Law (Amendment) Act, 1932 — Section 17(1)
High Courts14 Sept 1934
Emperor Vs Suleman Abba
Bombay High Court · AIR 1935 Bom 24 : (1934) 36 BOMLR 1124
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 21Tolls on Roads and Bridges Act, 1875 — Section 11
High Courts11 Sept 1934
The Commissioner of Income Tax Vs C. Macdonald and Co.
Bombay High Court · (1935) 37 BOMLR 126
Income Tax Act, 1922 — Section 10, 4(J)
High Courts11 Sept 1934
COMMISSIONER OF INCOME TAX, BOMBAY Vs C. MACDONALD and CO.
Bombay High Court · AIR 1935 Bom 197 : (1935) 3 ITR 459
Income Tax Act, 1922 — Section 66(2)
High Courts11 Sept 1934
VADILAL LALLUBHAI MEHTA Vs COMMISSIONER OF INCOME TAX, BOMBAY.
Bombay High Court · 157 Ind. Cas. 1097 : (1935) 3 ITR 152
Income Tax Act, 1961 — Section 66
High Courts11 Sept 1934
Vadilal Lallubhai Mehta Vs Commissioner of Income Tax
Bombay High Court · AIR 1935 Bom 170 : (1935) 37 BOMLR 89
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts10 Sept 1934
Ramchandra Babaji Gore Vs Emperor
Bombay High Court · AIR 1935 Bom 137 : 155 Ind. Cas. 101
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Sept 1934
Emperor Vs Ramchandra Babaji Gore
Bombay High Court · (1935) 37 BOMLR 16
Criminal Procedure Code, 1898 (CrPC) — Section 209