High Courts11 Dec 1934
Mhasku Malu Kudale and Others Vs Emperor
Bombay High Court · AIR 1935 Bom 165 : 158 Ind. Cas. 1090
Criminal Procedure Code, 1898 (CrPC) — Section 306Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,365 of 3,651
High Courts11 Dec 1934Dismissed
Emperor Vs Mhasku Kalu Kudale
Bombay High Court · (1935) 37 BOMLR 109
Criminal Procedure Code, 1898 (CrPC) — Section 306
High Courts07 Dec 1934
Vinayak Ganesh Hasabnis Vs Narayan Shankar Hasabnis
Bombay High Court · AIR 1935 Bom 227 : (1935) 37 BOMLR 343
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Pensions Act, 1871 — Section 4
High Courts06 Dec 1934
Emperor Vs Manchershaw Nasserwanji
Bombay High Court · AIR 1935 Bom 156 : (1935) 37 BOMLR 105
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 290
High Courts06 Dec 1934Allowed
Kala Ram Vs The Punjab National Bank Limited
Bombay High Court · (1935) 37 BOMLR 387
Contract Act, 1872 — Section 264
High Courts06 Dec 1934
L. Guran Ditta Vs T.R. Ditta
Bombay High Court · (1935) 37 BOMLR 162
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts06 Dec 1934Dismissed
Chunbidya Vs Emperor
Bombay High Court · (1935) 37 BOMLR 160
Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
High Courts04 Dec 1934Dismissed
Devji Arjan Dalvadi Vs Bhoja Vaija Kachar
Bombay High Court · AIR 1935 Bom 219 : (1935) 37 BOMLR 220
Bombay Land Revenue Code, 1879 — Section 68
High Courts03 Dec 1934
Jinnappa Mahadevappa Kudachi and Others Vs Chimmava Krishnappa Kochari
Bombay High Court · AIR 1935 Bom 324 : 159 Ind. Cas. 207
High Courts03 Dec 1934Dismissed
C. Kasivisvanathan Chettiar Vs S.V.S. Chokalingam Chettiar
Bombay High Court · (1935) 37 BOMLR 837
Limitation Act, 1908 — Section 9
High Courts29 Nov 1934Dismissed
Kalekhan Mahmadkhan Vs Karim Rehman Malik
Bombay High Court · AIR 1935 Bom 207 : (1935) 37 BOMLR 207
High Courts29 Nov 1934Dismissed
Kanhardas Jankidas Bairagi Vs Keshav Govind Bargandi
Bombay High Court · AIR 1935 Bom 321 : (1935) 37 BOMLR 235 : 159 Ind. Cas. 209
Bombay Municipal Boroughs Act, 1925 — Section 110, 111(1)
High Courts29 Nov 1934
Emperor Vs Govind Hari Prabhu Mirashi
Bombay High Court · AIR 1935 Bom 157 : (1935) 37 BOMLR 106
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 Nov 1934
Emperor Vs Lakshman Bala
Bombay High Court · (1935) 37 BOMLR 176
Penal Code, 1860 (IPC) — Section 366
High Courts28 Nov 1934
Emperor Vs Visram Valji
Bombay High Court · (1935) 37 BOMLR 102
Bombay Municipal Boroughs Act, 1925 — Section 96
High Courts27 Nov 1934Dismissed
Babu Ram Narain Chaudhury Vs Musammat Pan Kuer
Bombay High Court · (1935) 37 BOMLR 144
High Courts27 Nov 1934Dismissed
Pratapsing Moholalbhai Seth Vs Keshavlal Harilal Setalvad
Bombay High Court · (1935) 37 BOMLR 315
Contract Act, 1872 — Section 133Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(b)
High Courts26 Nov 1934Dismissed
The Municipality of Ahmedabad Vs Panubhai Laljibhai
Bombay High Court · AIR 1935 Bom 355 : (1935) 37 BOMLR 468 : 158 Ind. Cas. 31
Bombay District Municipal Act, 1901 — Section 96(5)Public Health Act, 1875 — Section 95
High Courts26 Nov 1934
Kamalakant Gopalji Vs Madhavji Vaghji
Bombay High Court · AIR 1935 Bom 343 : 158 Ind. Cas. 145
Negotiable Instruments Act, 1881 (NI) — Section 8Transfer of Property Act, 1882 — Section 130
High Courts23 Nov 1934
Kalyanji Dhana Vs Dharamsi Dhana and Co.
Bombay High Court · AIR 1935 Bom 303 : (1935) 37 BOMLR 230 : 157 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(2)Evidence Act, 1872 — Section 92