High Courts23 Nov 1934
Abdul Karim Vs Aminabai
Bombay High Court · AIR 1935 Bom 308 : (1935) 37 BOMLR 398 : 157 Ind. Cas. 694
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,366 of 3,651
High Courts22 Nov 1934
Kondaji Bagaji Deokar Vs Dagadu Gajaba Deokar
Bombay High Court · AIR 1935 Bom 259 : (1935) 37 BOMLR 225 : 157 Ind. Cas. 592
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Limitation Act, 1908 — Section 14, 7
High Courts22 Nov 1934Allowed
The Secretary of State for India Vs Hargovandas Narottamdas Shah
Bombay High Court · AIR 1935 Bom 229 : (1935) 37 BOMLR 341
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 Nov 1934Dismissed
Narayan Mahadeo Durve Vs Moti Pannaji
Bombay High Court · AIR 1935 Bom 225 : (1935) 37 BOMLR 215 : 159 Ind. Cas. 492
Contract Act, 1872 — Section 62Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts20 Nov 1934
Emperor Vs Digambar Kashinath Bhavarthi
Bombay High Court · (1935) 37 BOMLR 99
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(b)
High Courts20 Nov 1934Allowed
Vagha Jesing Vs Manilal Bhogilal Desai
Bombay High Court · AIR 1935 Bom 262 : (1935) 37 BOMLR 249
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1934
Dhondu Ekoba Wani Vs Damodar Shridhar Deshpande
Bombay High Court · AIR 1935 Bom 191 : (1935) 37 BOMLR 209
Bombay Land Revenue Code, 1879 — Section 83
High Courts16 Nov 1934
Purshottam Dattatraya Shetye Vs Yeshvadabai Jayadeo Shetye
Bombay High Court · AIR 1935 Bom 216 : (1935) 34 BOMLR 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 115, 151
High Courts16 Nov 1934
Purshottam Dattaraya Shetye Vs Yeshvadabai Jayadeo Shetye
Bombay High Court · 156 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts16 Nov 1934Allowed
Rama Kallappa Pujari Vs Saidappa Sidrama Pujari
Bombay High Court · AIR 1935 Bom 306 : (1935) 37 BOMLR 336 : 157 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Nov 1934Allowed
Motibhai Jesingbhai Patel Vs Ranchhodbhai Shambhubhai Patel
Bombay High Court · AIR 1935 Bom 222 : (1935) 37 BOMLR 241
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 29, 115
High Courts15 Nov 1934Dismissed
The Khandesh Lakshmivilas Mills Co. Vs Vinayak Atmaram Karpurkar
Bombay High Court · AIR 1935 Bom 198 : (1935) 37 BOMLR 157
Contract Act, 1872 — Section 28
High Courts13 Nov 1934Allowed
In Re: Narsappa Naik Narappa Naik
Bombay High Court · AIR 1935 Bom 158 : (1935) 37 BOMLR 93
Civil Procedure Code, 1908 (CPC) — Section 68Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts13 Nov 1934
Emperor Vs Punjaji Bapuji Bagul
Bombay High Court · (1935) 37 BOMLR 96
Penal Code, 1860 (IPC) — Section 425
High Courts09 Nov 1934
In Re: Jamnadas Nursey Ginning and Pressing Co. Ld.
Bombay High Court · AIR 1935 Bom 337 : (1935) 37 BOMLR 401 : 157 Ind. Cas. 1093
Companies Act, 1913 — Section 183(5)
High Courts29 Oct 1934Dismissed
Dawsons Bank Limited Vs The Vulcan Insurance Company Limited
Bombay High Court · (1935) 37 BOMLR 141
High Courts19 Oct 1934
In Re: Mahomed Haji Haroon Kadwani
Bombay High Court · AIR 1935 Bom 254 : (1935) 37 BOMLR 396
High Courts18 Oct 1934Dismissed
Raghunath Shankar Dikshit Vs Lakshmibai Hari Ware
Bombay High Court · AIR 1935 Bom 298 : (1935) 37 BOMLR 150 : 157 Ind. Cas. 658
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47Hindu Widows Remarriage Act, 1856 — Section 2
High Courts16 Oct 1934
The Ocean Accident and Guarantee Corporation Co. Ltd. Vs D.K. Patkar
Bombay High Court · AIR 1935 Bom 236 : (1935) 37 BOMLR 304
High Courts15 Oct 1934Dismissed
The Official Assignee of Madras Vs The Mercantile Bank of India Ltd.
Bombay High Court · (1935) 37 BOMLR 130
Contract Act, 1872 — Section 178Presidency Towns Insolvency Act, 1909 — Section 52(2)(c)