High Courts15 Jan 1934Dismissed
Maung Ba Thaw Vs Ma Pin
Bombay High Court · (1934) 36 BOMLR 427
Provincial Insolvency Act, 1920 — Section 4(2), 75(2)
COURT ARCHIVE
Bombay High Court judgments
73,013 judgments · page 3,372 of 3,651
High Courts10 Jan 1934Dismissed
Emperor Vs Ramchandra Trimbak Bhave
Bombay High Court · AIR 1934 Bom 201 : (1934) 36 BOMLR 366
Motor Vehicles Act, 1988 — Section 16
High Courts20 Dec 1933
Emperor Vs H.Z. Salve
Bombay High Court · AIR 1934 Bom 233 : (1934) 36 BOMLR 384
Evidence Act, 1872 — Section 27
High Courts19 Dec 1933
In Re: A.B. Samant
Bombay High Court · AIR 1934 Bom 193 : (1934) 36 BOMLR 324
Criminal Procedure Code, 1898 (CrPC) — Section 51, 517
High Courts19 Dec 1933Dismissed
Hanmantappa Ramappa Ilagar Vs Dundappa Bin Fakirappa Huilgol
Bombay High Court · AIR 1934 Bom 234 : (1934) 36 BOMLR 474
Transfer of Property Act, 1882 — Section 6
High Courts15 Dec 1933Dismissed
Karapaya Servai Vs Mayandi
Bombay High Court · (1934) 36 BOMLR 394
Evidence Act, 1872 — Section 112
High Courts14 Dec 1933
Noshirwan Manekshaw Nanavati Vs Sharoshbanu Noshirwan Nanavati
Bombay High Court · AIR 1934 Bom 311 : (1934) 36 BOMLR 668 : (1934) ILR (Bom) 724
Guardians and Wards Act, 1890 — Section 25
High Courts13 Dec 1933
Alexander George Gray Vs Goolbai Bomanji Petit and Others
Bombay High Court · (1934) ILR (Bom) 480
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 120B, 421, 422
High Courts13 Dec 1933
In Re: Alexander George Gray
Bombay High Court · AIR 1934 Bom 183 : (1934) 36 BOMLR 320
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 120B
High Courts12 Dec 1933Dismissed
Kamakhya Dat Ram Vs Kushal Chand
Bombay High Court · (1934) 36 BOMLR 399
High Courts12 Dec 1933
Emperor Vs Bhimabai Sitaram Mane
Bombay High Court · AIR 1934 Bom 176 : (1934) 36 BOMLR 314
Criminal Procedure Code, 1898 (CrPC) — Section 15, 250
High Courts12 Dec 1933Dismissed
Mohammedally Adamjee Peerbhoy Vs Akberalli Abdulhussein Adamji Peerbhoy
Bombay High Court · (1934) 36 BOMLR 386
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts08 Dec 1933
In Re: Sirdar Sayedna Taher Saifudin
Bombay High Court · AIR 1934 Bom 169 : (1934) 36 BOMLR 311 : (1934) ILR (Bom) 302
Mussalman Wakf Act, 1923 — Section 10
High Courts08 Dec 1933
Jagdishprasad Ramlal Vs D.B. Ambashankar Uttamram Malji
Bombay High Court · 152 Ind. Cas. 405
High Courts07 Dec 1933
In Re: The Indian Stamp Act, 1899
Bombay High Court · (1934) 36 BOMLR 467 : (1934) ILR (Bom) 437
Criminal Procedure Code, 1898 (CrPC) — Section 59Stamp Act, 1899 — Section 9
High Courts07 Dec 1933Dismissed
Divan Ramsaran singh Vs Thakur Mahabir Sewak Singh
Bombay High Court · (1934) 36 BOMLR 262
High Courts07 Dec 1933Dismissed
Sir Rajendra Nath Mukerjee Vs The Commissioner of Income Tax
Bombay High Court · (1934) 36 BOMLR 267
Income Tax Act, 1922 — Section 34
High Courts06 Dec 1933
Joharmal Ramkaran Vs Laxmandas Shivlal
Bombay High Court · AIR 1934 Bom 467 : (1934) 36 BOMLR 983
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1
High Courts06 Dec 1933
Ramgopal Shri Ram Vs Ramgopal Bhutada
Bombay High Court · 153 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(g)