High Courts03 Jun 2022
Siddique @ Suleman Khan Vs State Of Goa Thr. P.I. Mapusa Police Station And Anr
Bombay High Court · (2022) 06 BOM CK 0004
Indian Penal Code, 1860 — Section 419, 420, 465, 466, 467, 468, 471, 472
COURT ARCHIVE
Bombay High Court judgments
72,742 judgments · page 313 of 3,638
High Courts03 Jun 2022Disposed Of
Pappu Khalifa Singh Vs State Of Maharashtra & Ors.
Bombay High Court · (2022) 06 BOM CK 0003
High Courts01 Jun 2022Disposed Of
S. Ramesh Kumar Vs Dhyan Investments & Trading Company & Ors
Bombay High Court · (2022) 06 BOM CK 0002
High Courts01 Jun 2022Dismissed
Heera Bhimrao Dange Vs Divisional Commissioner And Anr
Bombay High Court · (2022) 06 BOM CK 0001
Maharashtra Village Panchayat Act, 1958 — Section 14B(1)(a), 14B(1)(b)
High Courts31 May 2022Disposed Of
Shivanand Pednekar And Others Vs Registrar Of Cooperative Societies, Govt. Of Goa And Anr
Bombay High Court · (2022) 05 BOM CK 0080
Goa Co-Operative Societies Act, 2001 — Section 59(11), 76(A), 76(A)(1), 77, 77(2)
High Courts31 May 2022Disposed Of
Akshat Sushil Agarwal Vs State Of Goa
Bombay High Court · (2022) 05 BOM CK 0079
Indian Penal Code, 1860 — Section 333
High Courts31 May 2022
Somprakash Dagduappa Kalayani And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 05 BOM CK 0078
High Courts31 May 2022
Rajendra Vs State Of Maharashtra & Others
Bombay High Court · (2022) 05 BOM CK 0077
High Courts30 May 2022Allowed
Shamrao Piraji Kadam Vs Prakash Shivaji Chavan And Others
Bombay High Court · (2022) 05 BOM CK 0074
Constitution Of India, 1950 — Article 226, 227
High Courts27 May 2022
Sahastraa Exports Pvt. Ltd Vs AP Moller - Maersk A/S And Ors
Bombay High Court · (2022) 05 BOM CK 0067
Indian Contract Act, 1872 — Section 171Customs Act, 1962 — Section 150
High Courts27 May 2022Dismissed
Mumbai Shramik Sangh Vs Union Of India And Others
Bombay High Court · (2022) 05 BOM CK 0066
High Courts26 May 2022Partly Allowed/Disposed Of
Manisha Mahesh Sawant And Others Vs M/S. Adhikari Engineering Private Limited And 21 Ors
Bombay High Court · (2022) 05 BOM CK 0072
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Act, 1971 — Section 4, 33, 38
High Courts25 May 2022
Vilas Hanumantrao Madigeri And Others Vs Municipal Commissioner And Ors
Bombay High Court · (2022) 05 BOM CK 0071
High Courts24 May 2022
Sanjay Ramprasad Giram Vs State Of Maharashtra And Others
Bombay High Court · (2022) 05 BOM CK 0073
High Courts24 May 2022Partly Allowed
Harish Chandra Damodar Vs Union Of India
Bombay High Court · (2022) 05 BOM CK 0069
Railway Accidents And Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 2(28), 2(29), 53, 54, 123(c), 123C(2), 147
High Courts23 May 2022
�XXX� Vs State Of Maharashtra
Bombay High Court · (2022) 05 BOM CK 0068
Indian Penal Code, 1860 — Section 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 12Medical Termination Pregnancy Act, 1971 — Section 3, 3(2)(1), 3(2)(b), 3(2)(b)(i), 3(4)
High Courts23 May 2022Partly Allowed/Disposed Of
Oriental Insurance Co. Ltd And Others Vs Yvette Gomendes And Others
Bombay High Court · (2022) 05 BOM CK 0065
High Courts20 May 2022Disposed Of
Jaganath Hiroji Rawool And Others Vs C.J. Jogy And Others
Bombay High Court · (2022) 05 BOM CK 0063
Motor Vehicles Act, 1988 — Section 166(3)
High Courts17 May 2022Dismissed
Nitin Sitaram Waghmare And Others Vs Balu Kanha Gawade And Others
Bombay High Court · (2022) 05 BOM CK 0064
Code Of Civil Procedure, 1908 — Section 24, 114, Order 47
High Courts17 May 2022Disposed Of
Bindu Sundeep Shah And Others Vs State Of Maharashtra And Others
Bombay High Court · (2022) 05 BOM CK 0060
Indian Penal Code, 1860 — Section 34, 307, 406, 420, 465, 467, 471Code Of Criminal Procedure, 1973 — Section 156(3), 320, 482Arms Act, 1959 — Section 307