High Courts01 Mar 1965
Hiralal Jeramdas Vs Commissioner of Income Tax, Bombay City I
Bombay High Court · (1965) 58 ITR 1
Income Tax Act, 1922 — Section 24(2)
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 3,115 of 3,658
High Courts01 Mar 1965
Commissioner of Income Tax (Central), Bombay Vs Pestonji Hormusji Contractor
Bombay High Court · (1965) 58 ITR 24
Income Tax Act, 1922 — Section 14(2)
High Courts25 Feb 1965Dismissed
Shamji Deoji Vs Namdeo Bapuji Dhande
Bombay High Court · (1965) 67 BOMLR 931 : (1965) MhLj 653
Berar Regulation of Agricultural Leases Act — Section 9Bombay Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958 — Section 10, 52
High Courts25 Feb 1965
Calico Dyeing and Printing Works Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1966) 59 ITR 221
Income Tax Act, 1922 — Section 10(2)Transfer of Property Act, 1882 — Section 118
High Courts24 Feb 1965
K.H. Valia Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1966) 59 ITR 625
Income Tax Act, 1961 — Section 72
High Courts24 Feb 1965
Choithram Verhomal Vs A.G. Kazi and Others
Bombay High Court · AIR 1966 Bom 54 : (1965) 67 BOMLR 544
Constitution of India, 1950 — Article 14, 21, 73Passports (Entry into India) Rules, 1950 — Rule 3, 4Passports Act, 1967 — Section 2, 3
High Courts24 Feb 1965
Mansukhlal and Brothers Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1965) 57 ITR 270
Income Tax Act, 1922 — Section 28(1)
High Courts23 Feb 1965
Bai Anandibai and Others Vs Employees'' State Insurance Corporation, Bombay
Bombay High Court · (1965) 02 BOM CK 0014
Employees State Insurance Act, 1948 — Section 53
High Courts22 Feb 1965
Sevantilal Maneklal Sheth Vs Commissioner of Income Tax (Central), Bombay
Bombay High Court · (1965) 57 ITR 45
Income Tax Act, 1922 — Section 16(3), 16(9)
High Courts19 Feb 1965
Joharimal Ramlal Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1967) 64 ITR 437
Income Tax Act, 1961 — Section 4
High Courts19 Feb 1965
Raghumal Budhumal Vs P.H. Jagtiani and Others
Bombay High Court · AIR 1966 Bom 53 : (1965) 67 BOMLR 470 : (1965) MhLj 631
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 25, 26, 27, 28, 29
High Courts18 Feb 1965
Ishwariprasad Ganpatrao Vs Shankar Dayal Shukla
Bombay High Court · AIR 1966 Bom 216 : (1965) MhLj 823
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1965
G.S. Poddar Vs Commissioner of Wealth Tax, Bombay City II
Bombay High Court · (1965) 67 BOMLR 666 : (1965) 57 ITR 207 : (1965) MhLj 902
Wealth Tax Act, 1957 — Section 27(1), 5, 5(1)
High Courts17 Feb 1965
Pramod Kumar Jain Vs Commissioner of Wealth Tax, Bombay City I
Bombay High Court · (1965) 58 ITR 161 : (1965) MhLj 907
Wealth Tax Act, 1957 — Section 2, 27(1), 3
High Courts17 Feb 1965
Commissioner of Wealth Tax, Bombay City I Vs Belvandi Sugar Farm Private Ltd.
Bombay High Court · (1965) 58 ITR 433
Wealth Tax Act, 1957 — Section 27(1), 7(2)
High Courts17 Feb 1965
Pramod Kumar Jain Vs Commissioner of Wealth-tax, Bombay City I, Bombay
Bombay High Court · AIR 1966 Bom 166 : (1965) 67 BOMLR 659 : (1965) ILR (Bom) 1054
Wealth Tax Act, 1957 — Section 3
High Courts16 Feb 1965
Commissioner of Wealth Tax, Bombay City II Vs Trustees of The J.P. Pardiwala Charity Trust
Bombay High Court · (1965) 58 ITR 46
Wealth Tax Act, 1957 — Section 27(1), 5, 5(1)
High Courts15 Feb 1965Dismissed
K.N.P. Patel and Others Vs K.L. Kasar and Others and The Jayabharat Insurance Co. Ltd.
Bombay High Court · (1965) 02 BOM CK 0028
Motor Vehicles Act, 1939 — Section 94, 95, 95(1), 95(2), 95(4)
High Courts15 Feb 1965
Commissioner of Gift Tax, Poona Vs H.H. Sir Shahaji The Chhatrapati Maharajasaheb of Kolhapur
Bombay High Court · (1965) 67 BOMLR 417 : (1965) 58 ITR 140
Gift Tax Act, 1958 — Section 26, 3, 5, 5(1)Wealth Tax Act, 1957 — Section 5(1)
High Courts15 Feb 1965
Commissioner of Expenditure Tax, Bombay City I Vs Lalchand Hirachand
Bombay High Court · (1965) 67 BOMLR 664 : (1965) 58 ITR 60 : (1965) MhLj 820