High Courts26 Mar 1965

Indubai Vs Vyankati Vithoba Sawadba and Others

Bombay High Court · AIR 1966 Bom 64 : (1965) 67 BOMLR 612 : (1966) ILR (Bom) 214

Hindu Succession Act, 1956 — Section 14(2), 4Hindu Womens Right to Property Act, 1937 — Section 3(2)Limitation Act, 1963 — Article 64, 65
High Courts24 Mar 1965

Salubai Ramchandra and Others Vs Chandu Saju and Others

Bombay High Court · AIR 1966 Bom 194 : (1966) 68 BOMLR 295 : (1966) MhLj 289

Berar Land Revenue Code, 1928 — Section 53, 54Bombay Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958 — Section 1, 38(7)Constitution of India, 1950 — Article 13, 13(3), 14, 16, 19
High Courts15 Mar 1965

Sakinabi and Others Vs Salebhai Hasanali Engineer

Bombay High Court · AIR 1967 Bom 9 : (1965) 67 BOMLR 571 : (1966) ILR (Bom) 100

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2Presidency Small Cause Courts Act, 1882 — Section 41Succession Act, 1925 — Section 305, 306