High Courts11 Mar 1965Allowed
Dattu Bala Nikam Vs Vinayakrao Shripatrao Patwardhan
Bombay High Court · (1965) 67 BOMLR 465 : (1965) MhLj 625
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 29
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 3,114 of 3,658
High Courts11 Mar 1965
State Vs Bhalchandra Waman Pethe
Bombay High Court · AIR 1966 Bom 122 : (1965) 67 BOMLR 472 : (1966) CriLJ 400 : (1965) MhLj 668
Penal Code, 1860 (IPC) — Section 304A, 337, 53
High Courts10 Mar 1965
Queen''s Chemists Mfg. Department Vs G. Koruthu and Another
Bombay High Court · AIR 1967 Bom 338 : (1966) 68 BOMLR 597
Central Excises and Salt Act, 1944 — Section 4
High Courts09 Mar 1965
State Vs Ismail Alisaheb Awate
Bombay High Court · AIR 1966 Bom 119 : (1965) 67 BOMLR 569 : (1966) CriLJ 399 : (1966) ILR (Bom) 72 : (1965) MhLj 832
Motor Vehicles Act, 1939 — Section 123, 132, 2(25), 2(33), 42
High Courts08 Mar 1965
Vithal Mahadeo Kumbhar Vs Union of India and Others
Bombay High Court · AIR 1967 Bom 332 : (1966) 68 BOMLR 560 : (1967) 1 LLJ 639
Railway Protection Force Rules, 1959 — Rule 40(4), 41, 44(11), 44(5), 44(9)
High Courts08 Mar 1965
Vithal Mahadeo Kumbhar Vs Union of India
Bombay High Court · (1966) MhLj 725
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 114, 381Railway Protection Force Rules, 1959 — Rule 40, 41, 44, 58
High Courts08 Mar 1965
The State Vs A.H. Khan
Bombay High Court · AIR 1966 Bom 107 : (1965) 67 BOMLR 566 : (1966) CriLJ 397 : (1966) ILR (Bom) 66 : (1965) MhLj 826
Factories Act, 1948 — Section 10, 101
High Courts08 Mar 1965
State Vs Khan (A.H.)
Bombay High Court · (1967) 14 FLR 94 : (1966) 2 LLJ 442 : (1965) MhLj 826
Factories Act, 1948 — Section 101, 2, 63, 66, 66(1)
High Courts06 Mar 1965
Rekhchand Gopaldas Mohta Spinning and Weaving Mills Ltd. Vs Commissioner of Income Tax, Bombay South
Bombay High Court · (1966) 60 ITR 699
Income Tax Act, 1922 — Section 10(2)
High Courts06 Mar 1965
Commissioner of Income Tax, Nagpur Vs National Garage
Bombay High Court · (1966) 60 ITR 487
Income Tax Act, 1922 — Section 26A
High Courts05 Mar 1965
Sk. Ahmad Sk. Abdulla Vs Giridhar Bhagwansa Jirapure
Bombay High Court · (1965) 67 BOMLR 845
Bombay Civil Courts Act, 1869 — Section 16Provincial Insolvency Act, 1920 — Section 73
High Courts05 Mar 1965
Commissioner of Income Tax, Bombay City I Vs Chimanlal J. Dalal and Co.
Bombay High Court · (1965) 57 ITR 285 : (1966) MhLj 37
Income Tax Act, 1922 — Section 23(5), 23(6), 24(1)
High Courts05 Mar 1965
Ibrahim Mohammed Issak Vs Mackinnon Mackenzie and Co. (Private) Ltd.
Bombay High Court · (1965) 67 BLJR 735 : (1966) 12 FLR 345 : (1965) 1 LLJ 554 : (1966) MhLj 220
Evidence Act, 1872 — Section 108Workmens Compensation Act, 1923 — Section 3, 30(1)
High Courts03 Mar 1965Allowed
Dattatraya Krishnajee Vs Sahebrao Ritpurb
Bombay High Court · (1966) MhLj 17
Registration Act, 1908 — Section 17, 17(1), 49
High Courts03 Mar 1965
Shankarrao Baswanappa Vs Tejabai
Bombay High Court · (1965) MhLj 809
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Mar 1965
R.R. Khandelwal Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1965) 58 ITR 14
Income Tax Act, 1922 — Section 16(2)
High Courts03 Mar 1965
Tejabai Vs Shankarrao Baswanappa
Bombay High Court · AIR 1966 Bom 48 : (1965) 67 BOMLR 478 : (1966) CriLJ 131 : (1966) ILR (Bom) 56
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Mar 1965
Abhay L. Khatau and Others (Trustees of L.K. Trust) Vs Commissioner of Wealth Tax, Bombay City II
Bombay High Court · (1965) 67 BOMLR 671 : (1965) 57 ITR 202 : (1965) MhLj 818
Wealth Tax Act, 1957 — Section 21(4), 27(1), 3
High Courts02 Mar 1965
Chiranjilal Tibrewala Vs Commissioner of Income Tax, Bombay City II
Bombay High Court · (1966) 59 ITR 42
Income Tax Act, 1922 — Section 22(2), 22(4), 23(4), 27
High Courts01 Mar 1965
I.R. Hingorani Vs Pravinchandra Kantilal Shah
Bombay High Court · (1965) 67 BOMLR 306 : (1965) MhLj 523