High Courts02 Dec 1902
Ishvar Timappa Hegde Vs Devar Venkappa Shanbog and Another
Bombay High Court · (1904) ILR (Bom) 95
Transfer of Property Act, 1882 — Section 53
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Bombay High Court · (1904) ILR (Bom) 95
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Bombay High Court · 2 Ind. Cas. 150