High Courts08 Jul 1903
Chhaganlal Haribhai Vs Dhondu Chudaman Rangri and Another
Bombay High Court · (1904) ILR (Bom) 395
Specific Relief Act, 1877 — Section 30
COURT ARCHIVE
Bombay High Court judgments
73,156 judgments · page 3,656 of 3,658
High Courts07 Jul 1903
Behram Kaikhushru Irani Vs Ardeshir Kavasji
Bombay High Court · (1904) ILR (Bom) 366
Presidency Small Cause Courts Act, 1882 — Section 9
High Courts07 Jul 1903
Abdul Karim Fateh Mahomed Vs The Municipal Officer, Aden
Bombay High Court · (1907) ILR (Bom) 374
Charter Act, 1861 — Section 15
High Courts04 Jul 1903
Manekshar Sorabji Gandhi Vs Dadabhai Jamshetji
Bombay High Court · (1904) ILR (Bom) 393
High Courts30 Jun 1903
Amarchand Lakhmaji and Another Vs Kila Morar and Another
Bombay High Court · (1904) ILR (Bom) 391
Transfer of Property Act, 1882 — Section 58(b), 58(d), 98
High Courts24 Jun 1903
Chhaganlal Shaligram Shet Vs East Indian Railway Company
Bombay High Court · (1904) ILR (Bom) 388
Railways Act, 1890 — Section 77
High Courts24 Jun 1903
A Shop Styled in the Name of Bakatram Nanuram Vs Kharsetji Jivajishet and Another
Bombay High Court · (1904) ILR (Bom) 364
Limitation Act, 1963 — Article 91Specific Relief Act, 1877 — Section 39
High Courts23 Jun 1903
Sidlingappa Bin Irappa and Others Vs Shankarappa Bin Karibasappa and Others
Bombay High Court · (1904) ILR (Bom) 361
High Courts07 Apr 1903
Hari Pandurang and Another Vs Secretary of State for India in Council and The Trustees for the Improvement of the City of Bombay and James Mcneill, Special Collector
Bombay High Court · (1904) ILR (Bom) 276
Land Acquisition Act, 1894 — Section 10
High Courts01 Apr 1903
Bhikabhai Ratanchand Vs Bai Bhuri
Bombay High Court · (1904) ILR (Bom) 272
Contract Act, 1872 — Section 130
High Courts20 Mar 1903
The Bombay Burmah Trading Corporation Limited Vs Dorabji Cursetji Shroff
Bombay High Court · (1904) ILR (Bom) 270
High Courts16 Mar 1903
Khondiba Bin Babaji Vs Nana Shidrao and Others
Bombay High Court · (1904) ILR (Bom) 265
Registration Act, 1877 — Section 50
High Courts06 Mar 1903
In Re: Vallabhdas Jairam, Khimji Jairam and Bhanji Jairam
Bombay High Court · (1904) ILR (Bom) 256
High Courts04 Mar 1903
Nathu Piraji Marwadi Vs Balwant Rao Bin Yeshwantrao and Another
Bombay High Court · (1904) ILR (Bom) 253
Contract Act, 1872 — Section 70
High Courts27 Feb 1903
Narayan Bhagwan Gandhi Vs Shamrao Laxuman and Others
Bombay High Court · (1904) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 42, 43
High Courts26 Feb 1903
Thakore Fatesingji Dipsangji Vs Bamanji Ardeshir Dalal
Bombay High Court · (1904) ILR (Bom) 335
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51
High Courts24 Feb 1903
Sagun Balkrishnaset Kanekar and Another Vs Kaji Hussen Valad Kaji Ali and Others
Bombay High Court · (1904) ILR (Bom) 325
High Courts18 Feb 1903
Narayan Manjaya and Another Vs Shri Ramchandra Devasthan, Moktesars Ganpaya Govind Shetti and Another
Bombay High Court · (1904) ILR (Bom) 242
High Courts10 Feb 1903
Jairamdas Ganeshdas and Another Vs Zamonlal Kissorilal
Bombay High Court · (1904) ILR (Bom) 232
Presidency Small Cause Courts Act, 1882 — Section 6Specific Relief Act, 1877 — Section 53