High Courts21 Aug 1902
Kashiram and Another Vs Pandu and Others
Bombay High Court · (1904) ILR (Bom) 1
COURT ARCHIVE
Bombay High Court judgments
73,083 judgments · page 3,655 of 3,655
High Courts07 Aug 1902
Krishnova Nayak Vs Keshav Balkrishna
Bombay High Court · (1904) ILR (Bom) 46
Khoti Settlement Act, 1880 — Section 8
High Courts16 Apr 1901
Jehangir Maneckji Cursetji Vs The Secretary of State for India
Bombay High Court · 2 Ind. Cas. 150