High Courts12 Feb 1965
Commissioner of Gift Tax, Bombay City I Vs Yogendra N. Mafatlal and Another
Bombay High Court · (1965) 67 BOMLR 413 : (1965) 58 ITR 40 : (1965) MhLj 640
Gift Tax Act, 1958 — Section 2, 26(1), 5(1)
COURT ARCHIVE
Bombay High Court judgments
73,158 judgments · page 3,116 of 3,658
High Courts12 Feb 1965
Syed Waris Hussain Vs Firestone Tyre and Rubber Company of India (Private) Ltd. and Another
Bombay High Court · (1966) 1 LLJ 292
Industrial Disputes Act, 1947 — Section 33
High Courts11 Feb 1965
Shivshankar Ramkrishna Kini Vs Anna Bala Gawad
Bombay High Court · (1965) 67 BOMLR 378 : (1965) MhLj 68
High Courts11 Feb 1965
Commissioner of Gift Tax, Bombay City I Vs G.G. Morarji
Bombay High Court · (1965) 67 BOMLR 406 : (1965) 58 ITR 505 : (1965) MhLj 645
Gift Tax Act, 1958 — Section 2, 23, 25, 26, 3
High Courts11 Feb 1965
Balkrishna Bhiva Vs Industrial Tribunal (Syed Taki Bilgrami) and Another
Bombay High Court · (1967) 1 LLJ 637
Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts10 Feb 1965
Commissioner of Income Tax, Bombay City II Vs Bombay State Co-operative Bank Ltd.
Bombay High Court · (1966) 59 ITR 31
Income Tax Act, 1922 — Section 60
High Courts08 Feb 1965
Commissioner of Income Tax, Bombay City I Vs S.P. Jain
Bombay High Court · (1965) 56 ITR 724
Income Tax Act, 1922 — Section 7(1)
High Courts05 Feb 1965
Extrusion Processes Private Ltd. Vs Jivabhai Marghabhai Patel
Bombay High Court · (1965) 67 BOMLR 376 : (1966) 36 CompCas 60 : (1965) MhLj 815
Companies (Court) Rules, 1959 — Rule 96
High Courts03 Feb 1965
Tribhuvandas Vallabhdas Vs Commissioner of Income Tax, Bombay South
Bombay High Court · (1966) 61 ITR 518
Income Tax Act, 1922 — Section 10, 2(4)
High Courts29 Jan 1965
Chidambaram Mulraj and Co. Pvt. Ltd., Bombay Vs Commissioner of Income Tax, Bombay City-I
Bombay High Court · (1965) 58 ITR 206
Income Tax Act, 1922 — Section 10(5A)
High Courts21 Jan 1965
Ambabai Janhavibai Vs State of Maharashtra
Bombay High Court · (1965) 67 BOMLR 291 : (1965) MhLj 462
Bombay Personal Inams Abolition Act, 1952 — Section 10, 5(2), 7
High Courts21 Jan 1965
Commissioner of Income Tax, Bombay City I Vs Ciba Pharma Private Limited
Bombay High Court · (1965) 67 BOMLR 792 : (1965) 57 ITR 428
Income Tax Act, 1922 — Section 10(2)
High Courts21 Jan 1965
A. Phiroj and Co. Vs Commissioner of Income Tax, Bombay City I
Bombay High Court · (1965) 67 BOMLR 403 : (1966) 59 ITR 645 : (1965) MhLj 557
Income Tax Act, 1922 — Section 26A
High Courts20 Jan 1965
Mahendra Kumar Bhagwandas Rendheria Vs State
Bombay High Court · AIR 1967 Bom 163 : (1966) 68 BOMLR 614 : (1967) CriLJ 720
Constitution of India, 1950 — Article 226Defence of India Act, 1962 — Section 44Defence of India Rules, 1962 — Rule 30
High Courts19 Jan 1965
Jai Chand Bansal Vs Industrial Tribunal (N.A. Athalye), Maharashtra and Another
Bombay High Court · (1965) 01 BOM CK 0008
Industrial Disputes Act, 1947 — Section 33, 33(2), 33(3)
High Courts19 Jan 1965
Vishwarasaro Dajibarao Ghuge Vs Vallabhdas Sheonarayan Sharam and Others
Bombay High Court · AIR 1966 Bom 149 : (1965) 67 BOMLR 708 : (1966) ILR (Bom) 268 : (1966) MhLj 57
Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 — Section 57, 72(7)
High Courts12 Jan 1965
Engineering Mazdoor Sabha, Bombay Vs Meher (M.R.) (Industrial Tribunal, Bombay) and Others
Bombay High Court · (1966) 1 LLJ 580
High Courts11 Jan 1965
S.F. Engineer and Others (A Firm) Vs Commissioner of Income Tax, Bombay City I
Bombay High Court · (1965) 67 BOMLR 394 : (1965) 57 ITR 455
Income Tax Act, 1961 — Section 37
High Courts07 Jan 1965
Lotus Line Private Ltd. Vs The State of Maharashtra
Bombay High Court · (1966) ACJ 200 : (1965) 67 BOMLR 429
High Courts06 Jan 1965
Kisan Supdu Ingale Vs Bhusawal Borough Municipality, Bhusawal and Another
Bombay High Court · AIR 1966 Bom 15 : (1965) 67 BOMLR 286 : (1965) ILR (Bom) 552
Bombay Municipal Boroughs Act, 1925 — Section 73, 75, 79(1)Constitution of India, 1950 — Article 14, 245, 246(3), 276