COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,203 of 3,665

High Courts12 Jul 2013Disposed Off

Adivasee Sarvangin Vikas Samitee Vs The State of Maharashtra and Others

Bombay High Court · (2013) 5 ALLMR 724 : (2013) 6 MhLj 557

Maharashtra Land Revenue Code, 1966 — Section 36, 36A, 36A(1)Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974 — Section 3(1), 3(1A)

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High Courts12 Jul 2013Dismissed

The Conservator of Forests and The Range Forest Officer Vs Smt. Kusumtai, Ku. Kavita, Ku. Sachin and Ku. Sarika

Bombay High Court · (2013) 6 ABR 976 : (2013) 4 ACC 734 : (2014) ACJ 29 : (2013) 5 ALLMR 376 : (2014) 1 AnWR 403 : (2013) 139 FLR 137 : (2013) 4 LLN 111 : (2013) LLR 1221 : (2013) 5 MhLj 102

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High Courts12 Jul 2013Dismissed

Maharashtra State Road Transport Corporation Vs Smt. Jyoti, Ku. Reeta @ Swapna, Smt. Rukhmabai and Rambhau

Bombay High Court · (2013) 4 ACC 781 : (2013) 5 BomCR 17 : (2013) 5 MhLj 354

Motor Vehicles Act, 1988 — Section 166

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High Courts12 Jul 2013Dismissed

Maharashtra State Road Transport Corporation Vs Pundlik Natthuji Adagale, Smt. Saraswati, Vijay Pundlik Adagale and Jyoti

Bombay High Court · (2014) 2 ACC 557 : (2013) 4 ACC 766 : (2014) ACJ 589 : (2013) 5 ALLMR 362 : (2013) 5 ALLMR 357 : (2014) 1 AnWR 797 : (2013) 5 BomCR 774 : (2013) 5 MhLj 214

Motor Vehicles Act, 1988 — Section 166

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High Courts12 Jul 2013Dismissed

Sachin @ Aditya Janardan Kamble Vs The State of Maharashtra

Bombay High Court · (2014) 3 BomCR(Cri) 466

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 106, 201, 302, 328, 377

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High Courts12 Jul 2013Allowed

Heera Laxmi Amusements Pvt. Ltd. Vs Shree Asthvinayak Cine Vision Ltd. and Another

Bombay High Court · (2013) 5 ALLMR 621 : (2014) 2 BomCR 846 : (2013) 5 MhLj 208

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High Courts12 Jul 2013Disposed Off

Indorama Synthetics India Limited Vs Vijay and Others

Bombay High Court · (2014) 1 ALLMR 305 : (2013) 5 BomCR 767 : (2013) 139 FLR 142 : (2013) 5 MhLj 139

Bombay Industrial Relations Act, 1946 — Section 27, 42, 42(1), 46Industrial Disputes Act, 1947 — Section 9A

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High Courts12 Jul 2013Allowed

Chintaman Govind Chakradev, Sulbha Chintaman Chakradav and Anurdha Anil Shasrabuddhe Vs The State of Maharashtra and Shraddha Girish Chakradev

Bombay High Court · (2013) ALLMR(Cri) 3500 : (2013) 4 BomCR(Cri) 127

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 482Penal Code, 1860 (IPC) — Section 420, 498(A), 504, 506(2)

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High Courts12 Jul 2013

State of Goa and Another Vs Domingos M.L. Merglhao (since deceased) through legal heirs

Bombay High Court · (2013) 5 ABR 915 : (2014) 4 ALLMR 221 : (2013) 6 BomCR 803

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High Courts12 Jul 2013Disposed Off

Ganesh Shivaji Sutar Vs Vishwanath Chinmaya Sherigar

Bombay High Court · (2013) 07 BOM CK 0012

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High Courts11 Jul 2013

SABMiller India Ltd. Vs Jagpin Breweries Ltd.

Bombay High Court · (2014) 58 PTC 556

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High Courts11 Jul 2013

Dinesh Dadarao Jayle Vs Sau. Swati Dinesh Jayle and Another

Bombay High Court · (2013) ALLMR(Cri) 4382

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High Courts11 Jul 2013Disposed Off

T.S.K. Reddy and Others Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 553

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 482Maharashtra Felling of Trees (Regulation) Act, 1964 — Section 2(1)(e), 3

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High Courts11 Jul 2013Dismissed