Bombay High Court Judgments

High Courts18 Jul 2013Allowed

Bhagwat Appa Chopade, Shivaji Bhagwat Chopade and Bhivaji Bhagwat Chopade Vs Baba Sadashiv Metkari

Bombay High Court · (2014) 2 ABR 560 : (2013) 5 ALLMR 721 : (2014) 1 BomCR 195 : (2013) 5 MhLj 446

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(1)

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High Courts18 Jul 2013

Appaseheb Krishnarao Nulle, Sou. Indubai Appasaheb Nulle and Sou. Geeta @ Sudha Kakasehab Patil Vs The State of Maharashtra

Bombay High Court · (2013) 5 ABR 152 : (2013) ALLMR(Cri) 4274 : (2013) 4 BomCR(Cri) 623 : (2014) 2 DMC 29

Evidence Act, 1872 — Section 106, 154Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A

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High Courts18 Jul 2013

Sandip Haridas Mankar Vs The State of Maharashtra

Bombay High Court · (2013) 5 ABR 657 : (2013) ALLMR(Cri) 4230 : (2014) 1 BomCR(Cri) 226

Evidence Act, 1872 — Section 106, 27Penal Code, 1860 (IPC) — Section 120B, 201, 300, 302, 304

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High Courts18 Jul 2013Allowed

Smt. Manda Vishwanath Tangade Vs Sou. Vaishali Sunil Barate, Mr. Magan Kisan Tangade, Mr. Ankush Kisan Tangade and Mr. Balasaheb Kisan Tangade

Bombay High Court · (2013) 07 BOM CK 0162

Bombay Court Fees Act, 1959 — Section 6(v), 6(vii)

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High Courts18 Jul 2013Allowed

Subhash Shripati Patil, Jaisingh Shripati Patil and Vishwas Shripati Patil Vs Mr. Pralhad Pandurang Tawar

Bombay High Court · (2013) 5 ALLMR 599 : (2013) 6 MhLj 638

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 31(a), 36(a)(i), 36(b)(i)

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High Courts18 Jul 2013Dismissed

Smt. Rajivas Vasu Shetty, Mrs. Vanita Shekhar Shetty, Miss Pramila Vasu Shetty and Sudhir Vasu Shetty Vs Insanali Nasibdar, Mallika Vasu Shetty and Prabhakar Vasu Shetty

Bombay High Court · (2013) 5 ALLMR 641 : (2013) 6 MhLj 446

Bombay Court Fees Act, 1959 — Section 6(1)Civil Procedure Code, 1908 (CPC) — Section 15

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High Courts18 Jul 2013Dismissed

M/s. S.K. Mehta and Company Vs Maharashtra Industrial Development Corporation

Bombay High Court · (2013) 5 ALLMR 613 : (2014) 1 BC 321

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High Courts18 Jul 2013Dismissed

The Oriental Insurance Co. Ltd. Vs Smt. Sunita and Others

Bombay High Court · (2013) 5 ABR 831 : (2013) 6 ALLMR 136 : (2014) 4 BomCR 635 : (2013) 139 FLR 640 : (2013) 6 MhLj 224

Penal Code, 1860 (IPC) — Section 304A, 337Workmens Compensation Act, 1923 — Section 4, 4A(3)

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High Courts18 Jul 2013Dismissed

Voltas Limited Vs State of Maharashtra, Addl. Commissioner of Labour and Voltas Employees Union Voltas Limited

Bombay High Court · (2013) 6 ABR 994 : (2013) 5 ALLMR 525 : (2013) 139 FLR 130 : (2013) 3 LLJ 758 : (2013) 4 LLN 121 : (2013) 6 MhLj 460

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 2(k), 2(s)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 59

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High Courts18 Jul 2013

Shri A.G. Sawant Vs Shri Sanjay D. Berde and The State of Maharashtra

Bombay High Court · (2014) 2 BomCR(Cri) 140 : (2014) 1 BomCR(Cri) 708

Army Act, 1950 — Section 39Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 51Constitution of India, 1950 — Article 14, 21, 226, 227, 32

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High Courts18 Jul 2013Allowed

The Maharashtra State Electricity Distribution Company Limited Vs Ajinkya Wire Product and Maharashtra Industrial Development Corpn.

Bombay High Court · (2013) 5 ALLMR 642

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High Courts18 Jul 2013

M/s. Shyam Builders Vs Mr. Hanumant Namdeo Khopade

Bombay High Court · (2013) 07 BOM CK 0046

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High Courts18 Jul 2013Allowed

Bandu @ Daulat Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 4167

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High Courts18 Jul 2013Dismissed

ICICI Bank Limited Vs Union of India and Others

Bombay High Court · (2013) 6 ABR 1005 : (2014) 1 ALLMR 608 : (2014) 141 FLR 795 : (2014) 2 LLN 88 : (2014) 2 MhLj 746

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High Courts17 Jul 2013

Gajananappa and Another Vs Smt. Sheela and Another

Bombay High Court · (2013) ALLMR(Cri) 3473

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High Courts17 Jul 2013Partly Allowed

The Oriental Insurance Co. Ltd. Vs Smt. Maya, Ku. Varsha, Mr. Shaikh Mubarak Shaikh Gafur and Mr. Vinod

Bombay High Court · (2014) 1 ACC 904

Motor Vehicles Act, 1988 — Section 163A

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High Courts17 Jul 2013Dismissed

Abdul Razzaq Sunesra Vs Municipal Corporation of Greater Mumbai and Others

Bombay High Court · (2013) 5 ABR 343 : (2013) 6 ALLMR 297 : (2014) 1 MhLj 275

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 14, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts17 Jul 2013Allowed

Surekha Vs Nirmala and Others

Bombay High Court · (2013) 5 ABR 510 : (2013) 6 ALLMR 795 : (2013) 5 MhLj 710

Constitution of India, 1950 — Article 226, 227

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High Courts17 Jul 2013

Gangadhar Vs The Scheduled Tribe Caste Certificate Verification Committee, The Chief Executive Officer, The Deputy Chief Executive Officer and The Block Development Officer

Bombay High Court · (2013) 5 ABR 743 : (2014) 3 ALLMR 181 : (2014) 3 MhLj 774

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High Courts17 Jul 2013Dismissed

The Union of India Vs Kamal, Balaji and Hanuman

Bombay High Court · (2014) ACJ 1579 : (2013) 5 ALLMR 583 : (2014) 1 MhLj 794

Railways Act, 1989 — Section 123(c), 123(c)(2), 124A

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