COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,202 of 3,665

High Courts17 Jul 2013Allowed

Harshala Vinod Ahuja Vs State of Maharashtra and Another

Bombay High Court · (2013) 5 ABR 328 : (2014) ALLMR(Cri) 550 : (2014) 3 BomCR(Cri) 521

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 302

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High Courts16 Jul 2013Partly Allowed

Dharmendra Munib Gupta, Baya Abel Pereira and Kamlesh Rameshwar Yadav Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 710 : (2014) 3 BomCR(Cri) 429

Evidence Act, 1872 — Section 57Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts16 Jul 2013Disposed Off

Aruna Gorakhnath Korde Vs Gorakhnath Devidas Korde

Bombay High Court · (2014) 2 ALLMR 258 : (2014) 3 MhLj 23

Hindu Marriage Act, 1955 — Section 13(1)(ia)

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High Courts16 Jul 2013Dismissed

Sachin Raghunath Fulsundar Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 4002

Penal Code, 1860 (IPC) — Section 307, 342, 376, 506

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High Courts16 Jul 2013Allowed

Shri Dinkar Vs Gajanan Prasad Sahakari Gruh Taran Sanstha

Bombay High Court · (2014) 4 ABR 589 : (2014) 3 ALLMR 690 : (2014) 4 MhLj 299

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High Courts16 Jul 2013Allowed

Gujarat Urja Vikas Nigam Limited and Others Vs Tata Motors Limited

Bombay High Court · (2013) 07 BOM CK 0125

Arbitration and Conciliation Act, 1996 — Section 21, 33, 34Constitution of India, 1950 — Article 113, 136, 58Contract Act, 1872 — Section 124, 125

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High Courts16 Jul 2013Disposed Off

SBI Global Factors Ltd. Vs M/s. K. Sera Sera Production Ltd.

Bombay High Court · (2013) 4 BC 515 : (2014) 183 CompCas 266 : (2013) 4 CompLJ 75

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts16 Jul 2013

Shri. Dhirendra alias Bitu Ranjit Thakkar and Shri. Pankaj Ranjit Thakkar Vs Mahendra Balbhadra Thakkar and Khimji alias Baba Shivdas Thakkar

Bombay High Court · (2013) 5 ABR 865 : (2014) 2 ALLMR 127 : (2014) 3 MhLj 9

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High Courts16 Jul 2013

Zenito Cardozo Vs District Magistrate and Others

Bombay High Court · (2014) ALLMR(Cri) 578 : (2013) 4 BomCR(Cri) 108

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High Courts16 Jul 2013Allowed

State Vs Kishore Pole

Bombay High Court · (2014) ALLMR(Cri) 896

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High Courts16 Jul 2013Dismissed

Mukesh Vs Maya

Bombay High Court · (2014) 2 ABR 114 : (2014) 1 MhLj 142

Evidence Act, 1872 — Section 100, 91, 92, 92(1)Penal Code, 1860 (IPC) — Section 420, 468, 471

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High Courts15 Jul 2013Disposed Off

State of Maharashtra Vs Rajendra Krushnarao Bamraotwar and Others

Bombay High Court · (2013) 6 ALLMR 135

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High Courts15 Jul 2013Disposed Off

Mrs. Charumathi Kannappa Mudaliar Vs Municipal Corporation, Municipal Commissioner Municipal Corporation, Education Officer Municipal Corporation and Keshavji Vasanji Kesharwala Ghatkopar Sarvajanik School

Bombay High Court · (2013) 5 ABR 219 : (2013) 6 ALLMR 558 : (2013) LabIC 3338 : (2013) 5 MhLj 461

Constitution of India, 1950 — Article 14

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High Courts15 Jul 2013Allowed

Smt. Bebitai Babarao Jagtap and Santosh Vs Zilla Parishad, The Block Development Officer, Panchayat Samiti, Wardha and The Block Development Officer, Panchayat Samiti, DEOLI

Bombay High Court · (2013) 6 ALLMR 128 : (2013) 6 MhLj 204

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High Courts15 Jul 2013Disposed Off

Smita Vs Dhananjay Krishnakumar Patil

Bombay High Court · (2014) 1 ABR 450 : (2013) 6 ALLMR 894 : (2013) 5 BomCR 694 : (2013) 6 MhLj 338

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 498A

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High Courts15 Jul 2013

In Re: Gitanjali Lifestyle Limited and Fountainhead Promotions and Events Pvt. Ltd Fountainhead Promotions and Events Pvt. Ltd.

Bombay High Court · (2013) 5 ABR 810 : (2014) 3 ALLMR 638 : (2014) 1 MhLj 468

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(7), Order 37 Rule 4, Order 37 Rule 7, Order 9 Rule 13

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High Courts15 Jul 2013

Shri. Dayanand G. Narvekar Vs State

Bombay High Court · (2013) 5 ABR 687 : (2014) ALLMR(Cri) 546

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High Courts12 Jul 2013

Mr. Alvito Gomes and Another Vs Mrs. Alzira Carvalho e Costa

Bombay High Court · (2014) 1 ALLMR 612

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High Courts12 Jul 2013

Tukaram K. Naik Kundaikar Vs The Chief Officer

Bombay High Court · (2014) 4 ALLMR 55

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High Courts12 Jul 2013Disposed Off

Anil Jairam Mahajan and Another Vs The State of Maharashtra and Others

Bombay High Court · (2013) 07 BOM CK 0160

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