High Courts09 Jul 2013
Mohammad Musa Ibrahimsaheb Ghante Vs M/s. Gajanan Prabhuappa Bidwe
Bombay High Court · (2013) 5 ABR 60 : (2013) 6 ALLMR 592 : (2013) 5 BomCR 656 : (2013) 5 MhLj 347
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,205 of 3,665
High Courts09 Jul 2013
Ramesh Meharam Rathod Vs Hansraj Kaniram Jadhao
Bombay High Court · (2013) ALLMR(Cri) 3392 : (2014) 2 BC 187
High Courts09 Jul 2013
Konkola Copper Mines (PLC) Vs Stewarts and Lloyds of India Limited Stewarts and Lloyds of India Limited Vs Konkola Copper Mines (PLC)
Bombay High Court · (2013) 4 ARBLR 19 : (2013) 5 BomCR 29
Arbitration and Conciliation Act, 1996 — Section 17, 2(1)(e), 2(1)(f), 2(2), 20Constitution of India, 1950 — Article 142
High Courts09 Jul 2013
Private Nursing Schools and Colleges Management Association Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ABR 3
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 246, 41Indian Nursing Council Act, 1947 — Section 13, 14Maharashtra Nurses Act, 1966 — Section 1, 10, 10(j), 11, 17
High Courts09 Jul 2013
Shanta Mirchandani and Lachmi Mirchandani Vs Rajendra Kumar Shahani
Bombay High Court · (2013) 5 ABR 148 : AIR 2013 Bom 157 : (2013) 6 ALLMR 356 : (2013) 5 MhLj 696
Succession Act, 1925 — Section 263, 295
High Courts09 Jul 2013Dismissed
Amol Dada Hivrale Vs The State of Maharashtra and Sachin Ashok Dhokne
Bombay High Court · (2013) 07 BOM CK 0106
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts09 Jul 2013
Simon Fernandes Vs State and Another
Bombay High Court · (2013) 4 BomCR(Cri) 58
High Courts09 Jul 2013Disposed Off
Maharashtra State Electricity Distribution Company Limited Vs Electricity Ombudsman and Dr. Neelima Deshmukh
Bombay High Court · (2014) 1 ABR 722 : (2013) 5 ALLMR 875 : (2013) 5 BomCR 702 : (2014) 1 MhLj 930
Electricity Act, 2013 — Section 2(15)
High Courts09 Jul 2013Dismissed
Sandip Kisan Kumbhar and Others Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 865
High Courts08 Jul 2013Allowed
State of Maharashtra Vs Sakib Abdul Hamid Nachan
Bombay High Court · (2015) 2 MhLJCrl 203
High Courts08 Jul 2013
Satish Vasant Holkar, Nandu Vasant Holkar, Pintu @Santosh Vasant Holkar and Ashok Shrirang Raghawant Vs The State of Maharashtra
Bombay High Court · (2013) 5 ABR 551 : (2014) ALLMR(Cri) 899 : (2013) 4 BomCR(Cri) 653
Evidence Act, 1872 — Section 27Juvenile Justice Act, 1986 — Section 7(a)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts08 Jul 2013
Regional Director, Employees State Insurance Corporation Vs Agro-Chem Industries Services
Bombay High Court · (2013) 5 ABR 979 : (2013) 6 ALLMR 702 : (2014) 141 FLR 163 : (2014) 1 MhLj 664
High Courts08 Jul 2013
Kewalbai Vs The State of Maharashtra, Superintendent of Police, Superintendent of Jail, Central Jail and Superintendent of Jail, Sub Jail
Bombay High Court · (2013) 5 ABR 375 : (2013) ALLMR(Cri) 3038 : (2013) 3 BomCR(Cri) 601
Arms Act, 1959 — Section 3Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 173, 357(5)
High Courts08 Jul 2013Disposed Off
Ashok Magaswargiya Sah. Bhadekaru Malki Griha Nirman Sanstha Ltd. Vs Suresh Sahebrao Kamble, Hamid and Chhabu
Bombay High Court · (2013) 6 MhLj 645
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 31, 107, 107(2)
High Courts08 Jul 2013Dismissed
Louella Fernandes Vs Rajan Chawla
Bombay High Court · (2013) 5 ALLMR 532 : (2013) 5 BomCR 698 : (2013) 6 MhLj 469
Guardians and Wards Act, 1890 — Section 17Penal Code, 1860 (IPC) — Section 302, 498A
High Courts08 Jul 2013
M/s. Sanatan Financers and Real Estate Pvt. Ltd. and Others Vs Mr. Peter Faulkner and Another
Bombay High Court · (2014) ALLMR(Cri) 849
High Courts08 Jul 2013Disposed Off
Rakesh Rai Vs M/s. National Aviation Company of India and Indian Pilots Guild
Bombay High Court · (2013) 5 ABR 358 : (2013) 6 ALLMR 360 : (2013) LabIC 3436 : (2013) LLR 1129 : (2014) 1 MhLj 18
Constitution of India, 1950 — Article 12, 217(1), 226
High Courts08 Jul 2013
Commissioner of Central Excise Vs CEAT Ltd.
Bombay High Court · (2013) 298 ELT 525 : (2014) 44 GST 124
High Courts08 Jul 2013
Sau. Minakshi and Another Vs State of Maharashtra and Another
Bombay High Court · (2014) ALLMR(Cri) 193