High Courts03 Jul 2014
Commissioner of Central Excise Vs Cipla Ltd.
Bombay High Court · (2014) 48 GST 56
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,068 of 3,665
High Courts03 Jul 2014
Pralhad Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 4083
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Jul 2014
Suresh Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 730 : (2015) 3 BomCR(Cri) 180
Penal Code, 1860 (IPC) — Section 323, 324, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts02 Jul 2014Dismissed
Rakesh S. Kathotia Vs Milton Global Ltd.
Bombay High Court · (2014) 4 BomCR 512
Arbitration and Conciliation Act, 1996 — Section 17, 2(h), 9
High Courts02 Jul 2014Allowed
Uttam Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3648 : (2014) 3 BomCR(Cri) 301
Penal Code, 1860 (IPC) — Section 306, 34, 498A, 504
High Courts02 Jul 2014Partly Allowed
O.A.A. D''Abreo Vs Air India Limited
Bombay High Court · (2014) 143 FLR 299 : (2014) 4 LLJ 692 : (2014) 2 MhLj 939
Air Corporations Act, 1953 — Section 20(1), 45(2)(b), 8(2)
High Courts02 Jul 2014Dismissed
The Administrator Vs M.R. Ingle V.N. Kotiya Vs The Administrator
Bombay High Court · (2016) 1 ALLMR 318 : (2014) 4 BomCR 707 : (2014) 5 MhLj 516
Constitution of India, 1950 — Article 16, 16(4), 239, 246, 341
High Courts02 Jul 2014Dismissed
Sebastiao Lucas Vs Paulino Fernandes
Bombay High Court · (2014) 07 BOM CK 0030
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 35
High Courts02 Jul 2014Partly Allowed
Nirmala Vassant Dessai Vs Tulsi Sadananda Dessai
Bombay High Court · (2016) 1 ALLMR 279 : (2014) 6 BomCR 423 : (2015) 4 MhLj 730
High Courts01 Jul 2014
Farida Khan and Others Vs Union of India and Others
Bombay High Court · (2015) ALLMR(Cri) 2642
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120B 34 406 408 409Prevention of Corruption Act, 1988 - Section 13(10)(a)(C)(D)
High Courts01 Jul 2014
Kiran Vs Vivek and Others
Bombay High Court · (2014) 07 BOM CK 0316
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Specific Relief Act, 1963 — Section 15, 16, 20Transfer of Property Act, 1882 — Section 106, 54
High Courts01 Jul 2014
Shekhar Prataprao Matkar Vs Kishor Thansing Pawar and Others
Bombay High Court · (2015) ALLMR(Cri) 978
Motor Vehicles Act, 1988 — Section 134, 146, 177, 181Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts01 Jul 2014
Additional Commissioner of Sales Tax Vs Dancal Indian Pvt. Ltd.
Bombay High Court · (2014) 74 VST 556
Bombay Sales Tax Act, 1959 — Section 41, 41(2)
High Courts01 Jul 2014
Samadhan Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3561
Criminal Procedure Code, 1973 (CrPC) — Section 262(2), 322, 325, 326, 326(3)Motor Vehicles Act, 1988 — Section 184, 192, 66Penal Code, 1860 (IPC) — Section 304, 304A, 337, 338, 427
High Courts01 Jul 2014Allowed
GAC Shipping (India) Pvt. Ltd. Vs The Union of India
Bombay High Court · (2014) 6 BomCR 411 : (2014) 308 ELT 410
High Courts01 Jul 2014
Bibansingh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3655
High Courts01 Jul 2014Partly Allowed
Yuvraj Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3455 : (2014) 3 BomCR(Cri) 367
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 452
High Courts01 Jul 2014Partly Allowed
Gangaram Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3876 : (2014) 3 BomCR(Cri) 335
Evidence Act, 1872 — Section 10, 10, 11, 11, 12, 12Penal Code, 1860 (IPC) — Section 302, 34, 404
High Courts01 Jul 2014Partly Allowed
Bhaurao Vs Santosh
Bombay High Court · (2015) 1 ALLMR 302 : (2014) 4 BomCR 516 : (2015) 1 MhLj 924
Registration Act, 1908 — Section 17, 17(1) (b), 17(1)(b), 49
High Courts01 Jul 2014
Navkar Enterprises Vs Union of India
Bombay High Court · (2014) 307 ELT 464
Customs Act, 1962 — Section 49