High Courts01 Jul 2014
Ramkisan Ramratan Dhotre Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3102
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 306, 498A
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Bombay High Court judgments
73,288 judgments · page 1,069 of 3,665
High Courts01 Jul 2014
Riyaz Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3417
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 82Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts01 Jul 2014
Nishith Madanlal Desai Vs Commissioner of Income Tax
Bombay High Court · (2014) 368 ITR 649
Income Tax Act, 1961 — Section 142(1), 143(1), 143(3), 147, 148
High Courts01 Jul 2014
Reshma Sadanand Vete Vs Pandurang Vishwanath Nevgi
Bombay High Court · (2014) 6 BomCR 199
Constitution of India, 1950 — Article 227
High Courts01 Jul 2014
Umesh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3863
Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 504, 506, 511
High Courts30 Jun 2014
Bholanath Sushil Sarkar Vs Ingale Shikshan Prasarak Mandal and Others
Bombay High Court · (2014) 7 BomCR 875
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5
High Courts30 Jun 2014
Shri Shailesh Kothawale Vs State of Goa
Bombay High Court · (2014) 6 ABR 676 : (2014) 5 ALLMR 529
High Courts30 Jun 2014Disposed Off
Shyam Janardan Chaoudary Vs Asha Ramdas Katkar
Bombay High Court · (2015) 1 ALLMR 48 : (2014) 6 BomCR 576 : (2014) 5 MhLj 770
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts30 Jun 2014
Kalpataru Properties Pvt. Ltd. Vs Majithia Nagar Co-op. Hsg. Scty. Ltd.
Bombay High Court · (2014) 06 BOM CK 0163
Maharashtra Co-operative Societies Act, 1960 — Section 164
High Courts30 Jun 2014
Patel Engineering Ltd. Vs Union of India
Bombay High Court · (2014) 307 ELT 862 : (2015) 30 GSTR 443
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 111(d), 111(m), 112(a), 28
High Courts30 Jun 2014
Abu Moosa and Co. Vs Union of India
Bombay High Court · (2014) 310 ELT 288
Foreign Exchange Management Act, 1999 — Section 19, 35, 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 50, 51, 6(4), 6(4), 6(5)
High Courts27 Jun 2014
Mahendra Kumar Namdeorao Hedaoo Vs Scheduled Tribe Caste Certificate Scrutiny Committee
Bombay High Court · (2015) 4 ALLMR 359 : (2015) 1 BomCR 540 : (2014) 4 MhLj 958
High Courts27 Jun 2014Dismissed
Shree Ram Mills Limited Vs Rashtriya Mill Mazdoor Sangh
Bombay High Court · (2014) 6 BomCR 615 : (2014) 143 FLR 1062
High Courts27 Jun 2014
Shetkari Sahakari Ginning and Pressing Society Limited Vs Municipal Corporation
Bombay High Court · (2014) 6 ALLMR 853 : (2014) 6 BomCR 630 : (2015) 1 MhLj 717
Bombay Court Fees Act, 1959 — Section 6, 6(ha), 6(iv)(d), 6(iv)(j), 7(iv)(c)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Suits Valuation Act, 1887 — Section 8
High Courts27 Jun 2014
Lokesh Vs Janardhan
Bombay High Court · (2015) 2 BomCR 158 : (2014) 5 MhLj 789
Bombay Court Fees Act, 1959 — Section 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(iv)(c)
High Courts27 Jun 2014Allowed
Chaya Vs Suresh
Bombay High Court · (2015) 1 ACC 592 : (2015) ACJ 1470 : (2015) 1 ALLMR 213 : (2014) 6 BomCR 115
Motor Vehicles Act, 1988 — Section 166
High Courts27 Jun 2014
Ambure P.A. Vs Vyapari Sahakari Bank Maryadit
Bombay High Court · (2014) 5 ABR 388 : (2014) 6 BomCR 814 : (2014) 4 MhLj 745
Bombay General Clauses Act, 1904 — Section 7Bombay Industrial Relations Act, 1946 — Section 3, 42, 42(4), 58, 63Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 2, 24, 25(1), 28, 28(1)
High Courts27 Jun 2014Partly Allowed
Gaurav Gupta Vs Radhika Gupta
Bombay High Court · (2014) 06 BOM CK 0126
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 3((b)(I)
High Courts27 Jun 2014Partly Allowed
Shaikh Hidayat Vs Maria Elvina Das Neves Fereira Trindade
Bombay High Court · (2014) 06 BOM CK 0067
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14