High Courts04 Jul 2014
Rajeetram B. Upadhyay Vs R.K. Films and Studios Pvt. Ltd.
Bombay High Court · (2014) LLR 1140
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,067 of 3,665
High Courts04 Jul 2014
The State of Maharashtra Vs Laxmilal Shankarlal Trivedi
Bombay High Court · (2014) ALLMR(Cri) 3824
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 409
High Courts04 Jul 2014
Raju Kachru Adangale Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 4085 : (2015) 1 BomCR(Cri) 696
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2014Disposed off
Bhimanna Ganpati Dhotre Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2646
Criminal Procedure Code, 1973 (CrPC) - Section 164 428Penal Code, 1860 (IPC) - Section 109 34 354 376 504
High Courts03 Jul 2014Disposed off
Balaji Ganeshrao Pawar Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1492
Penal Code, 1860 (IPC) - Section 304
High Courts03 Jul 2014
V.G. Quenim (D) Vs Bandekar Brothers Pvt. Ltd.
Bombay High Court · (2015) 2 ABR 67 : (2014) 6 ALLMR 563 : (2015) 4 BomCR 171 : (2015) 1 MhLj 421
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 39 Rule 2A, 39Constitution of India, 1950 — Article 227
High Courts03 Jul 2014
Rajusingh Ramsingh Mungona Vs The Divisional Commissioner
Bombay High Court · (2014) ALLMR(Cri) 3619
High Courts03 Jul 2014Allowed
Pravina Vikrant Ghotge Vs Vinayak Ramchandra Dindorikar
Bombay High Court · (2015) 1 ALLMR 54 : (2015) 5 BomCR 188 : (2015) 1 MhLj 875
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 211, 307, 312
High Courts03 Jul 2014
Bhaskar Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3646
High Courts03 Jul 2014
Director of Income Tax Vs Mahindra and Mahindra Limited
Bombay High Court · (2014) 270 CTR 105 : (2014) 365 ITR 560 : (2014) 225 TAXMAN 306
Income Tax Act, 1961 — Section 139, 143, 143(3), 144, 147Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Jul 2014
Shreenath Motors Pvt. Ltd. Vs Commissioner of Income Tax-V
Bombay High Court · (2014) 269 CTR 456 : (2014) 365 ITR 536
Income Tax Act, 1961 — Section 10(2)(xv), 143(3), 260A, 37, 44AB
High Courts03 Jul 2014Dismissed
Punjabrao Vs Himmatrao
Bombay High Court · (2014) 5 ABR 194 : (2015) 1 ALLMR 292 : (2014) 4 BomCR 716 : (2014) 5 MhLj 815
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 100Evidence Act, 1872 — Section 118
High Courts03 Jul 2014
Techlegal Solutions Pvt. Ltd. Vs Genelia Ritiesh Deshmukh
Bombay High Court · (2014) 4 BomCR 822 : (2014) 59 PTC 510
High Courts03 Jul 2014Dismissed
State of Maharashtra Vs Prakash
Bombay High Court · (2014) ALLMR(Cri) 3462 : (2014) 3 BomCR(Cri) 318
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
High Courts03 Jul 2014Allowed
Bashir Janubhai Pathan Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3514 : (2014) 3 BomCR(Cri) 791
Penal Code, 1860 (IPC) — Section 279, 304(A)
High Courts03 Jul 2014
State of Goa Vs C.M. Abdul Khadar
Bombay High Court · (2014) 07 BOM CK 0149
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 73, 74
High Courts03 Jul 2014Dismissed
Shree Balaji Enterprises Vs Bhagyashri Enterprises
Bombay High Court · (2014) 6 BomCR 42
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(2), 16(3), 34Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jul 2014Allowed
Pravin Navnath Mutke Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3510 : (2014) 4 BomCR(Cri) 97
Penal Code, 1860 (IPC) — Section 385, 387
High Courts03 Jul 2014Disposed Off
Rabia Khan Vs State of Maharashtra
Bombay High Court · (2014) 07 BOM CK 0071
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014
Sanjay Shivaji Dhapse Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3617 : (2015) 4 BomCR(Cri) 347