High Courts07 Jul 2014
Charusheela Devidas Doifode Vs Suresh Daulatrao Virulkar
Bombay High Court · (2015) 1 ALLMR 108 : (2015) 5 BomCR 388 : (2014) 5 MhLj 43
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,066 of 3,665
High Courts07 Jul 2014
Shamsundersingh Lalsingh Thakur Vs Bhalchandra Prabhakar Wadai
Bombay High Court · (2015) 1 ALLMR 216 : (2015) 5 BomCR 38 : (2014) 5 MhLj 55
High Courts07 Jul 2014
Sayyed Khalil Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3595
Penal Code, 1860 (IPC) — Section 376, 376(1), 376[1), 506
High Courts07 Jul 2014Partly Allowed
Sarubai Vs Surendrasing
Bombay High Court · (2014) 4 ACC 377 : (2014) 6 ALLMR 395 : (2014) 6 BomCR 419
Penal Code, 1860 (IPC) — Section 279, 304-A, 338
High Courts07 Jul 2014
Dinesh B. Somani Vs Commissioner of Customs (Import)
Bombay High Court · (2014) 310 ELT 493
High Courts04 Jul 2014Allowed
Antonio Jose Da Silva and Others Vs Horizon Realtors, Velsao
Bombay High Court · (2015) 6 ALLMR 651 : (2016) 1 BomCR 495 : (2015) 4 MhLj 771
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10-A
High Courts04 Jul 2014
Ibrahim Aga Vs Prakash Janardan Naik Kumbhar-juvenkar
Bombay High Court · (2015) 1 ALLMR 144 : (2015) 4 BomCR 701 : (2015) 1 MhLj 832 : (2015) 2 RCR(Rent) 538
Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 3, 3(1)(c)
High Courts04 Jul 2014
Commissioner of Income Tax Vs Lord Krishna Bank Ltd.
Bombay High Court · (2014) 366 ITR 416
Income Tax Act, 1961 — Section 10(23G)
High Courts04 Jul 2014
The Commissioner of Income Tax Vs Impact Containers Pvt. Ltd.
Bombay High Court · (2014) 270 CTR 337 : (2014) 367 ITR 346 : (2014) 225 TAXMAN 322
Finance Act, 1987 — Section 104, 105, 106, 107, 108Income Tax Act, 1961 — Section 14, 143(1), 2(22), 2(22)(e), 2(6A)(e)
High Courts04 Jul 2014Allowed
Ashok Vs Mahila Vikas Mandal
Bombay High Court · (2016) 1 ALLMR 249 : (2014) 6 BomCR 658 : (2014) 2 MhLj 937
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 41, 41(2), 42
High Courts04 Jul 2014Dismissed
Suresh Kakodkar Vs Vinayak Gopinath Naik Karmali
Bombay High Court · (2014) 5 ABR 322 : (2015) 3 ALLMR 614 : (2014) ALLMR(Cri) 3115
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5(1)
High Courts04 Jul 2014Partly Allowed
State of Goa Vs Malini Vinayak Nevrekar
Bombay High Court · (2014) 07 BOM CK 0181
Land Acquisition Act, 1894 — Section 18, 4, 4(1)
High Courts04 Jul 2014Dismissed
State of Goa Vs Sawaivir Sadassiva Rajendra Bassavalinga Raje Wadiyar
Bombay High Court · (2014) 5 ABR 332 : (2015) 2 ALLMR 820 : (2015) 3 MhLj 937
Land Acquisition Act, 1894 — Section 18, 4, 4(1)
High Courts04 Jul 2014Dismissed
Mahammad Shabbir Akbar Shaikh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3556 : (2014) 4 BomCR(Cri) 133
Criminal Procedure Code, 1973 (CrPC) — Section 201, 209, 302Penal Code, 1860 (IPC) — Section 201, 302
High Courts04 Jul 2014Dismissed
Ananta Tukaram Chaudhary Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3318
Criminal Procedure Code, 1973 (CrPC) — Section 164, 209Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts04 Jul 2014Dismissed
Remegio Antonio Afonso de Araujo Vs Vishwanath Pandit
Bombay High Court · (2014) 07 BOM CK 0148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97(2)
High Courts04 Jul 2014Partly Allowed
Indrasan Co-operative Housing Society Limited Vs The State of Maharashtra
Bombay High Court · (2015) 1 ALLMR 50 : (2014) 6 BomCR 586
Constitution of India, 1950 — Article 226, 227Maharashtra Co-operative Societies Act, 1960 — Section 152, 79, 79(2), 91
High Courts04 Jul 2014Allowed
Wasudeo Vs Pramod
Bombay High Court · (2014) 6 ALLMR 855 : (2014) 7 BomCR 894 : (2015) 1 MhLj 76
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2
High Courts04 Jul 2014Dismissed
Sadanand Garage Vs The State of Maharashtra
Bombay High Court · (2014) 5 ABR 169 : (2015) 1 ALLMR 359 : (2014) 5 BomCR 370 : (2014) 5 MhLj 468
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 5-A