High Courts13 Dec 2021Allowed
Nagesh Babaso Patil Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302Evidence Act, 1872 — Section 27
COURT ARCHIVE
Bombay High Court judgments, 2021
754 judgments · page 5 of 38
High Courts13 Dec 2021
Kangana Ranaut Vs State Of Maharashtra & Anr
Bombay High Court · (2021) 12 BOM CK 0055
Indian Penal Code, 1860 — Section 295ACode Of Criminal Procedure, 1973 — Section 41A
High Courts13 Dec 2021Dismissed
Imran Khan Karim Khan Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 212, 302, 307, 323, 324, 427, 452, 504, 506Arms Act, 1959 — Section 4, 25
High Courts13 Dec 2021Allowed/Disposed Of
M/S. NETC & Company Office And Others Vs State Of Maharashtra And Others
Bombay High Court · (2021) 12 BOM CK 0053
Negotiable Instruments Act, 1881 — Section 138
High Courts11 Dec 2021Disposed Of
New India Assurance Co Ltd Vs Vasant Ramchandra Babar & Ors
Bombay High Court · (2021) 12 BOM CK 0058
High Courts11 Dec 2021Disposed Of
Divisional Manager And Others Vs Heerabai Uttam Kothule & Ors
Bombay High Court · (2021) 12 BOM CK 0057
High Courts11 Dec 2021Allowed
Lok Shikshan Sanstha And Others Vs Education Officer
Bombay High Court · (2021) 12 BOM CK 0042
High Courts10 Dec 2021Dismissed
Sushma Shivkumar Daga & Anr Vs Madhurkumar Ramkrishnaji Bajaj & Ors
Bombay High Court · (2021) 12 BOM CK 0141
Arbitration And Conciliation Act, 1996 — Section 8, 8(1), 8(2), 11, 16
High Courts10 Dec 2021Disposed Of
New India Assurance Co. Ltd Vs Sabrunnisha Vakil Khan & Ors
Bombay High Court · (2021) 12 BOM CK 0140
Motor Vehicles Act, 1988 — Section 124, 166Indian Penal Code, 1860 — Section 275, 304(A), 337, 338
High Courts10 Dec 2021Allowed
Sahebrao S/O Manikrao Patil And Others Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0063
Bombay Tenancy And Agricultural Lands Act, 1948 — Section 32(M)Maharashtra Land Revenue Code, 1966 — Section 257
High Courts10 Dec 2021
A. P. Build Heights Pvt Ltd Vs Ratnagiri Jilha Rahiwashi Co-Op
Bombay High Court · (2021) 12 BOM CK 0062
Arbitration And Conciliation Act, 1996 — Section 9
High Courts10 Dec 2021
Ahmed Basha Shaikh And Others Vs State Of Maharashtra And Anr
Bombay High Court · (2021) 12 BOM CK 0061
High Courts10 Dec 2021Disposed Of
Meenakshi Umesh Tawade And Anr Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0060
Indian Penal Code, 1860 — Section 379
High Courts10 Dec 2021Dismissed
Prabhakar Devba Gharge And Others Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0059
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 201, 302, 302
High Courts10 Dec 2021Dismissed
Anuj Mohan Badule Vs Admission Regulating Authority, State Of Maharashtra And Others
Bombay High Court · (2021) 12 BOM CK 0052
High Courts10 Dec 2021Allowed
Akash Gyanchand Bora Vs State Of Maharashtra And Others
Bombay High Court · (2021) 12 BOM CK 0051
High Courts10 Dec 2021Disposed Of
Tarun S/O Shailendra Kale Vs Scheduled Tribes Certificate Scrutiny Committee
Bombay High Court · (2021) 12 BOM CK 0050
High Courts10 Dec 2021
Vinay Rupraoji Gudadhe Vs State Of Maharashtra And Others
Bombay High Court · (2021) 12 BOM CK 0049
High Courts10 Dec 2021Partly Allowed
Dr. Babasaheb Deorao Jadhav And Others Vs Mahadeo Deorao Jadhav And Others
Bombay High Court · (2021) 12 BOM CK 0048
Hindu Succession Act, 1956 — Section 14
High Courts10 Dec 2021Dismissed
Priyanka W/O Amit Patil Vs Amit S/O Ramesh Patil
Bombay High Court · (2021) 12 BOM CK 0047
Family Courts (Maharashtra) Rules, 1987 — Rule 31Hindu Marriage Act, 1955 — Section 13(1)(ib), 13B, 13B(2)