COURT ARCHIVE

Bombay High Court judgments, 2021

754 judgments · page 6 of 38

High Courts10 Dec 2021Allowed

Santoshi D/O Kalyanlal Meharwal @ Santoshi W/O Rajkumar Khandelwal And Others Vs Kalyanlal S/O Nandlal Meharwal And Others

Bombay High Court · (2021) 12 BOM CK 0046

Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Section 58, 110Code Of Civil Procedure, 1908 — Order 6 Rule 17

High Courts10 Dec 2021Allowed

President/Secretory, Mauli Bahuuddeshiya Shikshan Prasarak, Mandal, Kandari, Tal. Paranda And Others Vs Sudhir S/o Madhav Thavare And Others

Bombay High Court · (2021) 12 BOM CK 0045

Maharashtra Employees Of Private Schools (Conditions Of Service) Regulation Act, 1977 — Section 5

High Courts10 Dec 2021Disposed Of

Tarun Vs Scheduled Tribes Certificate Scrutiny Committee, Amravati Division, Amravati

Bombay High Court · (2021) 12 BOM CK 0044

High Courts10 Dec 2021Dismissed

Regional Provident Fund Commissioner And Others Vs Sanjay Memorial Teachers Education Society

Bombay High Court · (2021) 12 BOM CK 0043

Maharashtra Employees Of Private Schools (Conditions Of Service) Rules, 1981 — Rule 20Employees� Provident Funds And Miscellaneous Provisions Act, 1952 — Section 1(3)(b), 7A, 7I, 16, 16(1), 16(1)(a), 16(1)(b)

High Courts10 Dec 2021Disposed Of

Sunil Kunkolkar Vs Commissioner, Corporation Of City Of Panjim And 2 Ors

Bombay High Court · (2021) 12 BOM CK 0041

High Courts09 Dec 2021Allowed

P. S.C. Pacific Vs State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0150

Constitution Of India, 1950 — Article 226Maharashtra Minor Mineral Extraction (Development And Regulation) (Amendment) Rules, 2015 — Rule 46(a)(i)Maharashtra Land Revenue Code, 1966 — Section 44, 48, 48(2), 48(7)

High Courts09 Dec 2021Allowed

Paranjape Schemes (Construction) Ltd Vs State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0148

Maharashtra Minor Mineral Extraction (Development And Regulation) (Amendment) Rules, 2015 — Rule 46(a)(i)Maharashtra Land Revenue Code, 1966 — Section 44, 48, 48(2), 48(7)Maharashtra Regional And Town Planning Act, 1966 — Section 18

High Courts09 Dec 2021Dismissed

Nayana Sudhir Shah And Others Vs Sudhir Premji Shah And Others

Bombay High Court · (2021) 12 BOM CK 0147

Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 4, 23

High Courts09 Dec 2021Allowed

Kashinath Narayan Gharat Vs State Of Maharashtra

Bombay High Court · (2021) 12 BOM CK 0128

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 90, 375, 376, 417

High Courts07 Dec 2021Allowed

Pawandeep @ Pawan S/O. Chotulal Yadav Vs State Of Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0071

Indian Penal Code, 1860 — Section 505(2)Information Technology Act, 2000 — Section 67Code Of Criminal Procedure, 1973 — Section 482

High Courts07 Dec 2021Allowed

Dr. Kishor Laxman Bonde Vs State Of Maharashtra Through Its Secretary Higher And Technical Education Department

Bombay High Court · (2021) 12 BOM CK 0040

High Courts07 Dec 2021Dismissed

Aaryan S/O Sanjay Kakade Vs State Common Entrance Test Cell, Maharashtra And Others

Bombay High Court · (2021) 12 BOM CK 0039

High Courts07 Dec 2021Disposed Of

United India Insurance Company Ltd Vs Champabai W/O Kashinath Shinde And Others

Bombay High Court · (2021) 12 BOM CK 0038

Motor Vehicles Act, 1988 — Section 147(5), 149(1), 149(2), 149(2)(a), 165, 168, 168(3), 174

High Courts07 Dec 2021

Dhyandev Kachruji Wankhede Vs Nawab Malik

Bombay High Court · (2021) 12 BOM CK 0037

High Courts07 Dec 2021

Niranjan N. Satam & Anr Vs Chief Executive Offcerr Slum Rehabilitation Authority & Ors

Bombay High Court · (2021) 12 BOM CK 0036

High Courts07 Dec 2021

Executive Engineer, Nandur Madhyameshwar Project, Nashik Vs Trambak Savliram Gowardhane And Ors

Bombay High Court · (2021) 12 BOM CK 0035

High Courts07 Dec 2021

Vipul Kantilal Chheda And Others Vs Anand Rathi Global Finance Ltd. And Others

Bombay High Court · (2021) 12 BOM CK 0033

High Courts07 Dec 2021Disposed Of

Sameer Bhat Vs State Of Goa, Thr. The Public Prosecutor & 2 Ors

Bombay High Court · (2021) 12 BOM CK 0032

High Courts07 Dec 2021

Antonio Santan Caitan Fernandes Vs Kalavati Rawal And Anr

Bombay High Court · (2021) 12 BOM CK 0031

Goa Daman And Diu Mundkars (Protection From Eviction) Act, 1975 — Section 8A

High Courts07 Dec 2021Disposed Of

Quadros Motorides, Thr. Its Prop., Evencio De Menino Jesus Quadros Vs Goa State Co Operative Bank Ltd., Thr. Its Managing Director And Anr

Bombay High Court · (2021) 12 BOM CK 0029